Supreme Court31 Jul 1998Dismissed
Alavi and Another Vs Taluk Land Board, Tirur and Others
Supreme Court Of India · (1999) 1 SCC 260
Kerala Land Reforms Act, 1963 — Section 85(9A)
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,770 of 2,993
Supreme Court31 Jul 1998Allowed
O.N.G.C. Ltd. Vs G.S. Chugani and Another
Supreme Court Of India · AIR 1999 SC 1784 : (1999) AIRSCW 1524 : (1999) 9 JT 381 : (1999) 1 SCC 194 : (1999) SCC(L&S) 196
Oil and Natural Gas Commission Act, 1959 — Section 15, 32
Supreme Court31 Jul 1998Allowed
Union of India (UOI) Vs Bhadra Sahakari Sakkare Karkhana Niyamit
Supreme Court Of India · AIR 1999 SC 2865 : (1999) AIRSCW 2329 : (1998) 9 JT 505 : (1999) 1 SCC 197
Constitution of India, 1950 — Article 136
Supreme Court31 Jul 1998Dismissed
Employees State Insurance Corporation Vs S.K. Aggarwal and Others
Supreme Court Of India · (1998) 5 AD 588 : AIR 1998 SC 2676 : (1998) AIRSCW 2717 : (1998) 2 ALD(Cri) 322 : (1998) 4 ALLMR 389 : (1998) 2 ALT(Cri) 316 : (1998) 94 CompCas 75 : (1998) CriLJ 4027 : (1998) 5 JT 233 : (1998) 2 LLJ 794 : (1999) 1 MPLJ 155 : (1999) MPLJ 155 : (1998) 4 S
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Employees State Insurance Act, 1948 — Section 11, 2(17), 40, 85BFactories Act, 1948 — Section 100
Supreme Court31 Jul 1998Dismissed
In Re: Chandigarh Newsline (Indian Express Group)
Supreme Court Of India · AIR 1999 SC 144 : (1998) AIRSCW 3501 : (1998) 2 ALT(Cri) 244 : (1999) CriLJ 27 : (1998) 5 JT 243 : (1998) 4 SCALE 350 : (1998) 6 SCC 378 : (1998) 3 SCR 944 : (1998) 6 Supreme 182
Supreme Court31 Jul 1998Dismissed
Jagdish Prasad and Others Vs Sukh Ram
Supreme Court Of India · AIR 1999 SC 1935 : (1999) AIRSCW 1610 : (1999) 1 SCC 158
Rajasthan High Court of Judicature Rules, 1952 — Rule 437
Supreme Court30 Jul 1998Dismissed
Ram Nayan Shukla Vs District Basic Education Officer And Others
Supreme Court Of India · (1999) SCC (L&S) 631
Supreme Court30 Jul 1998Dismissed
Collector of Customs and Another Vs State of W.B. and Another
Supreme Court Of India · (1998) 102 ELT 513 : (1999) 1 SCC 192 : (1999) 113 STC 167
Constitution of India, 1950 — Article 32
Supreme Court30 Jul 1998Allowed
In Re: Bhavani River - Sakthi Sugars Ltd.
Supreme Court Of India · AIR 1998 SC 2578 : (1998) AIRSCW 2609 : (1998) 5 JT 214 : (1998) 4 SCALE 322 : (1998) 6 SCC 335 : (1998) 3 SCR 929 : (1998) 6 Supreme 169
Supreme Court30 Jul 1998Dismissed
Sabia Khan and Others Vs State of U.P. and Others
Supreme Court Of India · AIR 1999 SC 2284 : (1999) AIRSCW 2347 : (1999) 3 CALLT 68 : (1999) 9 JT 69 : (1999) 1 SCC 271
Constitution of India, 1950 — Article 19(1), 32Forest (Conservation) Act, 1980 — Section 2
Supreme Court30 Jul 1998Dismissed
State of U.P. Vs Shatrughan Lal and Another
Supreme Court Of India · AIR 1998 SC 3038 : (1998) AIRSCW 651 : (1998) 6 JT 55 : (1998) 5 SCALE 1 : (1998) 6 SCC 651 : (1998) SCC(L&S) 1635 : (1998) 3 SCR 939 : (1998) 6 Supreme 587 : (1998) 3 UPLBEC 2019
Supreme Court30 Jul 1998dismissed
State of W.B. and Others Vs Texmaco Ltd.
Supreme Court Of India · AIR 1999 SC 2366 : (1999) AIRSCW 2471 : (1998) 9 JT 437 : (1999) 1 SCC 198 : (1999) SCC(L&S) 285
West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979 — Section 2
Supreme Court30 Jul 1998Dismissed
Jai Prakash and Others Vs State of Haryana
Supreme Court Of India · (1998) 1 ACR 415 : AIR 1999 SC 3361 : (1999) AIRSCW 244 : (1998) 2 ALD(Cri) 341 : (1998) 2 ALD(Cri) 326 : (1998) 2 ALT(Cri) 270 : (1999) CriLJ 837 : (1998) 5 JT 308 : (1999) 1 RLW 60 : (1998) 4 SCALE 363 : (1998) 7 SCC 284 : (1998) 6 Supreme 212
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court30 Jul 1998Dismissed
Union of India and Others Vs Dinanath Shantaram Karekar and Others
Supreme Court Of India · AIR 1998 SC 2722 : (1998) AIRSCW 2772 : (1998) 6 JT 1 : (1998) LabIC 3021 : (1998) 2 LLJ 748 : (1998) 4 SCALE 659 : (1998) 7 SCC 569 : (1998) SCC(L&S) 1837 : (1998) 3 SCR 933 : (1999) 1 SLJ 180 : (1998) 6 Supreme 534
Supreme Court30 Jul 1998Dismissed
Allem Longkumer Vs Medokerhe Terhuja and Others
Supreme Court Of India · (1998) 4 GLT 46 : (1999) SCC(L&S) 627
Supreme Court29 Jul 1998Allowed
Union of India (UOI) Vs M.S. Heble (Deceased) through LRs. and Others
Supreme Court Of India · (2001) 9 SCC 230
Supreme Court29 Jul 1998dismissed
Municipal Corporation of Delhi Vs Dharam Prakash Sharma and Another
Supreme Court Of India · (1998) 6 AD 442 : AIR 1999 SC 293 : (1998) AIRSCW 3813 : (1999) 81 FLR 867 : (1998) 9 JT 175 : (1998) LabIC 177 : (1998) 2 LLJ 625 : (1998) 7 SCC 221 : (1998) SCC(L&S) 1800
Payment of Gratuity Act, 1972 — Section 14(2), 2, 5
Supreme Court29 Jul 1998
Pema Ram Vs Union of India (UOI) and Another
Supreme Court Of India · (2000) 10 SCC 546
Central Civil Services (Pension) Rules, 1972 — Rule 13B
Supreme Court29 Jul 1998Allowed
T.N. Godavarman Thirumulpad Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 5 SCALE 7 : (1998) 4 SCALE 4 : (2000) 10 SCC 494
Supreme Court29 Jul 1998Allowed
Venugopal Vs State of Karnataka
Supreme Court Of India · (1998) 1 ACR 446 : AIR 1999 SC 146 : (1998) AIRSCW 3503 : (1998) 2 ALD(Cri) 342 : (1998) 2 ALT(Cri) 193 : (1999) CriLJ 29 : (1998) 2 DMC 236 : (1998) 5 JT 307 : (1998) 4 SCALE 375 : (1999) 1 SCC 216 : (1998) 6 Supreme 221
Penal Code, 1860 (IPC) — Section 302, 304B, 498A