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Supreme Court Of India judgments

59,848 judgments · page 1,742 of 2,993

Supreme Court03 Feb 1999Allowed

V.S. Palanichamy Chettiar Firm Vs C. Alagappan and Another

Supreme Court Of India · AIR 1999 SC 918 : (1999) AIRSCW 481 : (1999) 1 ALLMR 706 : (1999) 1 CTC 409 : (1999) 1 JT 216 : (1999) 3 LW 107 : (1999) 2 MLJ 33 : (1999) 1 SCALE 219 : (1999) 4 SCC 702 : (1999) 1 SCR 349 : (1999) 1 Supreme 389 : (1999) 1 UJ 486

Constitution of India, 1950 — Article 136Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16, 28
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Supreme Court03 Feb 1999Dismissed

State of Tamil Nadu Vs Senthil Kumar and Anr

Supreme Court Of India · (1999) 1 ACR 473 : AIR 1999 SC 971 : (1999) AIRSCW 591 : (1999) 1 ALD(Cri) 363 : (1999) 1 ALT(Cri) 150 : (1999) CriLJ 1343 : (1999) 1 Crimes 46 : (1999) 1 JT 201 : (1999) 1 SCALE 226 : (1999) 2 SCC 646 : (1999) 1 Supreme 271

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 8Constitution of India, 1950 — Article 22
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Supreme Court02 Feb 1999Dismissed

Indian Airport Employees Union Vs Ranjan Chatterjee and another

Supreme Court Of India · AIR 1999 SC 880 : (1999) AIRSCW 548 : (1999) CriLJ 1332 : (1999) 81 FLR 655 : (1999) 1 JT 213 : (1999) 1 LLJ 661 : (1999) 1 SCALE 216 : (1999) 2 SCC 537 : (1999) SCC(L&S) 558 : (1999) 1 SCR 326 : (2000) 1 SLJ 265 : (1999) 1 Supreme 278 : (1999) 1 UJ 589

Contempt of Courts Act, 1971 — Section 2Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
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Supreme Court02 Feb 1999Allowed

Bailochan Karan Vs Basant Kumari Naik and Another

Supreme Court Of India · AIR 1999 SC 876 : (1999) AIRSCW 544 : (1999) 88 CLT 124 : (1999) 1 JT 308 : (1999) 3 LW 235 : (1999) 2 MLJ 30 : (1999) RD 187 : (1999) 1 SCALE 317 : (1999) 2 SCC 310 : (1999) 1 SCR 345 : (1999) 1 Supreme 381 : (1999) 1 UJ 580

Limitation Act, 1963 — Article 27, 60, 6, 7, 8
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Supreme Court02 Feb 1999Allowed

Rajendra Rai Vs State of Bihar

Supreme Court Of India · (1999) 1 ACR 487 : AIR 1999 SC 996 : (1999) AIRSCW 622 : (1999) 1 ALD(Cri) 345 : (1999) 1 ALT(Cri) 188 : (1999) 1 BLJR 628 : (1999) CriLJ 1448 : (1999) 1 Crimes 57 : (1999) 1 JT 334 : (1999) 1 SCALE 314 : (1999) 2 SCC 423 : (1999) 1 Supreme 362 : (1999) 1

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Supreme Court02 Feb 1999Dismissed

Akhtar Vs State of U.P.

Supreme Court Of India · (1999) 3 ACR 2891 : (1999) 2 ALT(Cri) 342 : (1999) CriLJ 5007 : (1999) 9 JT 348 : (1999) 6 SCC 60

Penal Code, 1860 (IPC) — Section 302
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Supreme Court02 Feb 1999Allowed

The Commissioner, Hindu Religious and Charitable Endowments Administration Department, Madras Vs Smt. P.S. Sethurathinam

Supreme Court Of India · AIR 1999 SC 833 : (1999) AIRSCW 460 : (1999) 1 JT 231 : (1999) 2 LW 189 : (1999) 2 MLJ 1 : (1999) 1 SCALE 233 : (1999) 2 SCC 327 : (1999) 1 SCR 332 : (1999) 1 Supreme 275 : (1999) 1 UJ 582

Civil Procedure Code, 1908 (CPC) — Section 92Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 118, 45(3), 64(5)
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Supreme Court01 Feb 1999Allowed

Govindan Vs Subramaniam and Others

Supreme Court Of India · (1999) 3 LW 676 : (2004) 3 SCALE 690 : (2000) 9 SCC 510

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4Hindu Marriage Act, 1955 — Section 16(3)
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Supreme Court28 Jan 1999Disposed Of

Purshottam Eknath Nemade Vs D.N. Mahajan and Another

Supreme Court Of India · AIR 1999 SC 2142 : (1999) AIRSCW 2149 : (1999) 1 BLJR 589 : (1999) 1 JT 200 : (1999) 1 OLR 436 : (1999) 1 SCALE 202 : (1999) 2 SCC 215 : (1999) 1 Supreme 258 : (1999) 1 UJ 388

Criminal Procedure Code, 1973 (CrPC) — Section 125
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