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Supreme Court Of India judgments

59,848 judgments · page 1,740 of 2,993

Supreme Court09 Feb 1999Allowed

Rakesh Kumar Vs Sunil Kumar

Supreme Court Of India · AIR 1999 SC 935 : (1999) AIRSCW 501 : (1999) 1 JT 351 : (1999) 1 SCALE 349 : (1999) 2 SCC 489 : (1999) 1 SCR 470 : (1999) 1 Supreme 415 : (1999) 1 UJ 771

Representation of the People (Amendment) Act, 1996 — Section 30Representation of the People Act, 1951 — Section 116A, 33(1)
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Supreme Court09 Feb 1999Allowed

State of Haryana Vs Ram Pal and Another

Supreme Court Of India · (1999) 1 ACR 527 : (1999) AIRSCW 4943 : (1999) 1 ALD(Cri) 400 : (1999) 1 ALT(Cri) 291 : (1999) 1 Crimes 84 : (1999) 1 JT 417 : (1999) 1 SCALE 333 : (1999) 9 SCC 83 : (1999) 2 Supreme 31 : (1999) 1 UJ 403

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court09 Feb 1999Dismissed

The Executive Officer, Arthanareswarar Temple Vs R. Sathyamoorthy and Others

Supreme Court Of India · AIR 1999 SC 958 : (1999) AIRSCW 575 : (1999) 1 JT 343 : (1999) 3 LW 227 : (1999) 2 MLJ 39 : (1999) 1 SCALE 358 : (1999) 3 SCC 115 : (1999) 1 SCR 485 : (1999) 1 Supreme 406

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115Constitution of India, 1950 — Article 227Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 23, 34
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Supreme Court09 Feb 1999Dismissed

Jai Bhagwan and others Vs State of Haryana

Supreme Court Of India · (1999) 1 ACR 637 : AIR 1999 SC 1083 : (1999) AIRSCW 728 : (1999) 1 ALD(Cri) 484 : (1999) 1 ALT(Cri) 181 : (1999) CriLJ 1634 : (1999) 1 Crimes 98 : (1999) 1 JT 386 : (1999) 2 PLJR 19 : (1999) 1 SCALE 372 : (1999) 3 SCC 102 : (1999) 2 Supreme 145

Penal Code, 1860 (IPC) — Section 103, 104, 307, 326, 441
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Supreme Court09 Feb 1999Dismissed

Prem Dass Vs Income Tax Officer

Supreme Court Of India · AIR 1999 SC 1079 : (1999) AIRSCW 4890 : (1999) AIRSCW 4891 : (1999) AIRSCW 723 : (1999) 1 ALD(Cri) 438 : (1999) 1 ALT(Cri) 204 : (1999) 1 Crimes 69 : (1999) 152 CTR 79 : (1999) ECR 1 : (1999) 236 ITR 683 : (1999) 1 JT 360 : (2001) 1 LW(Cri) 471 : (1999) 2

Income Tax Act, 1961 — Section 132(4A), 256(1), 273A, 276C, 277
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Supreme Court09 Feb 1999Dismissed

Sree Jain Swetambar Terapanthi Vid.(S) Vs Phundan Singh and Others

Supreme Court Of India · AIR 1999 SC 2322 : (1999) AIRSCW 2397 : (1999) 1 JT 332 : (1999) 3 LW 344 : (1999) 3 MLJ 38 : (1999) 1 SCALE 366 : (1999) 2 SCC 377 : (1999) 1 SCR 498 : (2000) 1 SLJ 260 : (1999) 2 Supreme 5 : (1999) 1 UJ 767

Constitution of India, 1950 — Article 136Land Acquisition Act, 1894 — Section 23, 4(1)
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Supreme Court09 Feb 1999Dismissed

Shivgonda Anna Patil and Others Vs State of Maharashtra and Others

Supreme Court Of India · AIR 1999 SC 2281 : (1999) AIRSCW 2340 : (1999) 2 JT 132 : (1999) 1 OLR 660 : (1999) 2 SCALE 1 : (1999) 3 SCC 5 : (1999) 2 Supreme 510 : (1999) 1 UJ 659

Constitution of India, 1950 — Article 31A(1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 6
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Supreme Court09 Feb 1999Allowed

State of Gujarat and Others Vs Biharilal (D) By Lrs.

Supreme Court Of India · AIR 1999 SC 1999 : (1999) AIRSCW 4714 : (1999) AIRSCW 1693 : (2000) 2 GLR 1572 : (1999) 2 JT 336 : (1999) 3 MLJ 33 : (1999) 2 SCALE 206 : (1999) 3 SCC 294 : (1999) 7 Supreme 361 : (1999) 3 Supreme 143 : (1999) 1 UJ 657

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Supreme Court08 Feb 1999Dismissed

Bachchu Singh Vs State of Haryana

Supreme Court Of India · (1999) 1 ACR 501 : AIR 1999 SC 2285 : (1999) AIRSCW 2348 : (1999) 1 ALD(Cri) 374 : (1999) 1 ALT(Cri) 210 : (1999) CriLJ 3528 : (1999) 1 Crimes 60 : (1999) 1 JT 295 : (1999) 9 PLJR 2 : (1999) 1 SCALE 305 : (1999) 9 SCC 81 : (1999) 1 Supreme 384 : (1999) 1

Penal Code, 1860 (IPC) — Section 409
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Supreme Court05 Feb 1999Allowed

Rajendra and Others Vs State of Rajasthan and Others

Supreme Court Of India · AIR 1999 SC 923 : (1999) AIRSCW 487 : (1999) 3 ALT 53 : (1999) 81 FLR 645 : (1999) 1 JT 278 : (1999) 2 LLJ 187 : (1999) 1 SCALE 256 : (1999) 2 SCC 317 : (1999) 1 SCR 408 : (2000) 1 SLJ 119 : (1999) 1 Supreme 355 : (1999) 1 UJ 304 : (1999) 2 UPLBEC 889

Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 2, 25F
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Supreme Court05 Feb 1999Dismissed

R. Dalmia and Another Vs Commissioner of Income Tax

Supreme Court Of India · AIR 1998 SC 868 : (1999) AIRSCW 534 : (1999) 152 CTR 383 : (1999) 236 ITR 480 : (1999) 1 JT 300 : (1999) 1 SCALE 307 : (1999) 2 SCC 758 : (1999) 1 SCR 454 : (1999) 1 Supreme 368

Income Tax Act, 1961 — Section 125, 139, 140, 142, 143
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Supreme Court05 Feb 1999Dismissed

Harsh Pratap Sisodia Vs Union of India and Others

Supreme Court Of India · AIR 1999 SC 911 : (1999) AIRSCW 4905 : (1999) AIRSCW 472 : (1999) AIRSCW 1490 : (1999) 2 ALLMR 244 : (1999) 1 JT 313 : (1999) 2 MLJ 28 : (1999) 1 SCALE 331 : (1999) 2 SCC 575 : (1999) 1 SCR 466 : (1999) 1 Supreme 378 : (1999) 4 Supreme 330 : (1999) 1 UJ 2

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Supreme Court05 Feb 1999Disposed Of

Dnyanoba Bhaurao Shemade Vs Maroti Bhaurao Marnor

Supreme Court Of India · AIR 1999 SC 864 : (1999) AIRSCW 529 : (1999) 1 JT 265 : (1999) RD 180 : (1999) 1 SCALE 262 : (1999) 2 SCC 471 : (1999) 1 Supreme 316 : (1999) 1 UJ 398

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136
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