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Supreme Court Of India judgments

59,848 judgments · page 1,630 of 2,993

Supreme Court08 Aug 2000Dismissed

Uttam Singh Dugal and Co. Ltd. Vs Union Bank of India and Others

Supreme Court Of India · AIR 2000 SC 2740 : (2000) AIRSCW 2924 : (2000) 3 BLJR 2036 : (2000) 102 CompCas 118 : (2000) 9 JT 78 : (2001) 1 LW 250 : (2001) 1 RLW 89 : (2000) 5 SCALE 449 : (2000) 7 SCC 120 : (2000) 2 SCR 187 Supp : (2000) 5 Supreme 425 : (2000) 2 UJ 1474

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 5(1), 10Evidence Act, 1872 — Section 18, 19, 20, 21, 22Specific Relief Act, 1877 — Section 42, 43
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Supreme Court08 Aug 2000Disposed Of

Rakesh Kumar Jain Vs State Through CBI, N. Delhi

Supreme Court Of India · (2000) 3 ACR 2139 : AIR 2000 SC 2754 : (2000) AIRSCW 2940 : (2000) 2 ALD(Cri) 428 : (2000) 49 BLJR 484 : (2000) CriLJ 3973 : (2000) 9 JT 60 : (2000) 5 SCALE 521 : (2000) 7 SCC 656 : (2000) 2 SCR 275 Supp : (2000) 5 Supreme 454 : (2000) 2 UJ 1491

Criminal Procedure Code, 1973 (CrPC) — Section 245, 470(3), 473Imports and Exports (Control) Act, 1947 — Section 6Official Secrets Act, 1923 — Section 11, 13(3), 5, 6
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Supreme Court07 Aug 2000Allowed

The Assistant Collector of Central Excise, Rajamundry Vs Duncan Agro Industries Ltd. and Others

Supreme Court Of India · AIR 2000 SC 2901 : (2000) AIRSCW 3150 : (2000) 2 ALD(Cri) 423 : (2000) 3 BLJR 2031 : (2000) CriLJ 4035 : (2000) 71 ECC 233 : (2000) 120 ELT 280 : (2000) 8 JT 530 : (2000) 5 SCALE 454 : (2000) 7 SCC 53 : (2000) 2 SCR 162 Supp : (2000) 5 Supreme 444

Central Excises and Salt Act, 1944 — Section 14, 9(1)Civil Procedure Code, 1908 (CPC) — Section 132Criminal Procedure Code, 1973 (CrPC) — Section 164
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Supreme Court04 Aug 2000Disposed Of

Gulam Hussain and Another Vs State of Delhi

Supreme Court Of India · (2000) 3 ACR 2235 : AIR 2000 SC 2480 : (2000) AIRSCW 2772 : (2000) 2 ALD(Cri) 433 : (2000) CriLJ 3949 : (2000) 8 JT 466 : (2000) 5 SCALE 430 : (2000) 7 SCC 254 : (2000) 2 SCR 141 Supp : (2000) 5 Supreme 381

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
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