Supreme Court11 Aug 2000allowed
Harbans Singh Vs State of Punjab
Supreme Court Of India · (2000) 3 ACR 2408 : (2000) 10 JT 300 : (2001) 8 SCALE 416
Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,628 of 2,993
Supreme Court11 Aug 2000Allowed
Sayamma Vs Basamma (Dead) by Lrs.
Supreme Court Of India · (2000) 5 SCALE 124 : (2003) 10 SCC 243
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court11 Aug 2000Disposed Of
Union of India Vs Mamta Sethi and Others
Supreme Court Of India · (2001) 248 ITR 102 : (2001) 10 SCC 624
Income Tax Act, 1961 — Section 276C, 277, 292A
Supreme Court11 Aug 2000Disposed Of
Chandragouda and Another Vs Shekharagouda S. Pittanagoudar (Dead) by Lrs. and Others
Supreme Court Of India · (2000) 10 JT 383 : (2000) 10 SCC 617 : (2001) 2 UC 229
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court11 Aug 2000Allowed
COMMISSIONER OF INCOME TAX Vs RATNAM POULTRY (P) LTD.
Supreme Court Of India · (2000) 162 CTR 486
Income Tax Act, 1961 — Section 80HH, 80I
Supreme Court11 Aug 2000Allowed
Land Acquisition Officer Vs Nadpi Chinna Mallaiah and Others
Supreme Court Of India · (2000) 3 AWC 3067 : (2000) 10 JT 298
Supreme Court11 Aug 2000Partly Allowed
State of U.P. and Another Vs U.P. Polytechnic Diploma Shikshak Sangh and Another
Supreme Court Of India · (2000) 87 FLR 567 : (2000) 10 JT 469 : (2001) 10 SCC 643 : (2001) 1 UC 495
Supreme Court11 Aug 2000Allowed
S.P., Forest Cell, Adyar and Another Vs M/s. Kannans Co.
Supreme Court Of India · (2000) 10 JT 302 : (2000) 6 SCALE 521 : (2001) 9 SCC 209
Constitution of India, 1950 — Article 226
Supreme Court11 Aug 2000Disposed Of
Maharashtra State Transport Kamgar Sanghathana Vs Maharashtra State Road Transport Corpn. and Others
Supreme Court Of India · (2000) 87 FLR 157 : (2000) 10 JT 376 : (2000) 2 LLJ 1638 : (2001) 9 SCC 462
Maharashtra State Road Transport Corporation Rules, 1952 — Rule 3(3)
Supreme Court10 Aug 2000Disposed Of
Marwari Kumhar and Others Vs Bhagwanpuri Guru Ganeshpuri and Another
Supreme Court Of India · AIR 2000 SC 2629 : (2000) AIRSCW 2845 : (2000) 4 ALLMR 697 : (2000) 3 BLJR 2085 : (2000) 9 JT 152 : (2001) 1 LW 523 : (2000) 3 MLJ 184 : (2000) 2 OLR 547 : (2000) 5 SCALE 526 : (2000) 6 SCC 735 : (2000) 2 SCR 368 Supp : (2000) 5 Supreme 486 : (2001) 1 UC
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 65, 74
Supreme Court10 Aug 2000Dismissed
Shri Munshi Ram and Another Vs Union of India and Others
Supreme Court Of India · AIR 2000 SC 2623 : (2000) AIRSCW 2789 : (2000) 8 JT 612 : (2000) 5 SCALE 512 : (2000) 7 SCC 22 : (2000) 2 SCR 377 Supp : (2000) 5 Supreme 491 : (2000) 2 UJ 1545
Delhi Development Act, 1957 — Section 57(1), 7, 8Delhi Rent Control Act, 1958 — Section 14(1)
Supreme Court10 Aug 2000Disposed Of
Sukhram Singh Vs Krishi Utpadan Mandi Samiti and Another
Supreme Court Of India · (2000) 87 FLR 680 : (2001) 1 LLJ 318 : (2001) 10 SCC 153
Industrial Disputes Act, 1947 — Section 33C(2)Payment of Wages Act, 1936 — Section 1(5)
Supreme Court10 Aug 2000Disposed Of
State of Karnataka Vs The Registrar General, High Court of Karnataka
Supreme Court Of India · (2000) 3 ACR 2128 : AIR 2000 SC 2626 : (2000) AIRSCW 2794 : (2001) 49 BLJR 844 : (2000) CriLJ 3958 : (2000) 8 JT 619 : (2000) 5 SCALE 504 : (2000) 7 SCC 333 : (2000) 2 SCR 384 Supp : (2000) 5 Supreme 553 : (2000) 2 UJ 1484
Penal Code, 1860 (IPC) — Section 307
Supreme Court10 Aug 2000Dismissed
G.B. Pant University of Agriculture and Technology, Pantnagar, Nainital Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 2000 SC 2695 : (2000) AIRSCW 2870 : (2000) 87 FLR 7 : (2000) 9 JT 67 : (2000) 2 LLJ 1109 : (2000) 5 SCALE 569 : (2000) 7 SCC 109 : (2000) SCC(L&S) 884 : (2000) 2 SCR 391 Supp : (2000) 5 Supreme 477 : (2000) 2 UJ 1517 : (2000) 3 UPLBEC 2200
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 4
Supreme Court10 Aug 2000Dismissed
Rajiv Kochar Vs R.S. Sharma and Another R.S. Sharma and Another Vs Rajiv Kochar
Supreme Court Of India · (2000) 10 JT 449 : (2002) 9 SCC 624
Supreme Court10 Aug 2000Dismissed
Swatantar Dixit Vs Govind Ram and Another
Supreme Court Of India · (2000) 10 JT 419 : (2001) 10 SCC 761
Supreme Court10 Aug 2000Dismissed
S. Saktivel (dead) by Lrs. Vs M. Venugopal Pillai and Others
Supreme Court Of India · AIR 2000 SC 2633 : (2000) AIRSCW 2849 : (2000) 3 BLJR 1996 : (2000) 9 JT 345 : (2001) 1 LW 855 : (2001) 1 MLJ 40 : (2000) 91 RD 615 : (2000) 5 SCALE 517 : (2000) 7 SCC 104 : (2000) 2 SCR 361 Supp : (2000) 5 Supreme 450 : (2000) 2 UJ 1542
Evidence Act, 1872 — Section 92
Supreme Court10 Aug 2000Disposed Of
A.P. SRTC, National Mazdoor Union Vs A.P. SRTC and Another
Supreme Court Of India · (2000) 87 FLR 159 : (2000) 10 JT 365 : (2001) 9 SCC 413
Constitution of India, 1950 — Article 136
Supreme Court10 Aug 2000Allowed
T.J. Baby and Others Vs State of Kerala and Others
Supreme Court Of India · AIR 2000 SC 3013 : (2000) AIRSCW 3239 : (2000) 71 ECC 449 : (2000) 9 JT 383 : (2000) 3 KLT 382 : (2000) 6 SCALE 105 : (2000) 7 SCC 217 : (2000) 2 SCR 404 Supp : (2000) 6 Supreme 24
Kerala Abkari Act, 1077 — Section 11, 12, 14, 15, 17
Supreme Court10 Aug 2000Dismissed
Santakumari and Others Vs Lakshmi Amma Janaki Amma (D) By Lrs. and Others
Supreme Court Of India · AIR 2000 SC 3009 : (2000) AIRSCW 3285 : (2000) 4 ALLMR 702 : (2001) 49 BLJR 849 : (2000) 9 JT 233 : (2000) 3 MLJ 188 : (2000) 91 RD 678 : (2000) 5 SCALE 531 : (2000) 7 SCC 60 : (2000) 2 SCR 353 Supp : (2000) 5 Supreme 538