Supreme Court14 Sept 2000dismissed

Hukam Singh and Others Vs State of Rajasthan

Supreme Court Of India · (2000) 3 ACR 2440 : (2000) AIRSCW 4416 : (2000) 2 ALD(Cri) 637 : (2001) CriLJ 511 : (2000) 10 JT 411 : (2001) 1 LW(Cri) 31 : (2000) 6 SCALE 383 : (2000) 7 SCC 490 : (2000) 3 SCR 284 Supp : (2000) 6 Supreme 245 : (2000) 2 UJ 1401

Criminal Procedure Code, 1973 (CrPC) — Section 226, 231, 302, 313, 379Penal Code, 1860 (IPC) — Section 149, 201, 34
Supreme Court13 Sept 2000Allowed

Shabbir (D) by Lrs. and Others Vs Abdul Sattar and Others

Supreme Court Of India · AIR 2000 SC 3041 : (2000) AIRSCW 3347 : (2000) 10 JT 515 : (2000) 91 RD 633 : (2000) 6 SCALE 388 : (2000) 7 SCC 323 : (2000) 6 Supreme 545 : (2001) 1 UC 53 : (2000) 2 UJ 1380

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229(B)
Supreme Court13 Sept 2000allowed

Union of India and Others Vs Arvind Shergill and Another

Supreme Court Of India · (2000) 3 ACR 2516 : AIR 2000 SC 2924 : (2000) AIRSCW 3258 : (2000) 2 ALD(Cri) 672 : (2000) CriLJ 4055 : (2000) 71 ECC 679 : (2000) 121 ELT 3 : (2000) 10 JT 405 : (2001) 1 LW(Cri) 240 : (2000) 6 SCALE 377 : (2000) 7 SCC 601 : (2000) 3 SCR 244 Supp : (2000)

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 108
Supreme Court13 Sept 2000Dismissed

R.K. Panda and Others Vs Steel Authority of India and Others

Supreme Court Of India · AIR 2000 SC 3548 : (2000) AIRSCW 3406 : (2000) 87 FLR 347 : (2000) 10 JT 438 : (2000) 2 LLJ 1419 : (2000) 6 SCALE 381 : (2000) 7 SCC 330 : (2000) SCC(L&S) 925 : (2000) 6 Supreme 449 : (2000) 2 UJ 1417 : (2000) 3 UPLBEC 2697

Constitution of India, 1950 — Article 136, 32Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)
Supreme Court13 Sept 2000Disposed Of

Surjit Kaur Vs Naurata Singh and Another

Supreme Court Of India · AIR 2000 SC 2927 : (2000) AIRSCW 3261 : (2000) 10 JT 520 : (2001) 1 LW 436 : (2000) 6 SCALE 364 : (2000) 7 SCC 379 : (2000) 3 SCR 259 Supp : (2000) 6 Supreme 251 : (2000) 2 UJ 1411

Specific Relief Act, 1963 — Section 12(3)
Supreme Court13 Sept 2000Dismissed

Karnail Singh Vs State of Rajasthan

Supreme Court Of India · (2000) 3 ACR 2529 : (2000) CriLJ 4635 : (2000) 10 JT 506 : (2000) 6 SCALE 371 : (2000) 7 SCC 632 : (2000) 3 SCR 250 Supp : (2000) 2 UJ 1406

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 35, 41, 42, 43
Supreme Court12 Sept 2000Disposed Of

K.P. Singh Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2000 SC 1884 : (2001) AIRSCW 2381 : (2000) AIRSCW 912 : (2000) 2 JT 201 : (2000) 126 PLR 462 : (2000) 1 SCALE 580 : (2000) 2 SCC 725 : (2001) 3 Supreme 493 : (2000) 5 Supreme 17

Supreme Court12 Sept 2000Dismissed

Delhi Public School Vs Teshlal Prajapati and Another

Supreme Court Of India · AIR 2000 SC 860 : (2000) AIRSCW 4943 : (2000) AIRSCW 442 : (2000) 2 ALLMR 565 : (2000) 3 CALLT 63 : (2000) 1 JT 535 : (2000) 2 MLJ 42 : (2000) 2 OLR 104 : (2000) 91 RD 241 : (2000) 1 SCALE 415 : (2000) 2 SCC 428 : (2000) 1 SCR 566 : (2000) 1 Supreme 319

Supreme Court12 Sept 2000Disposed Of

Smt. Dilboo (Dead) by Lrs. and Others Vs Smt. Dhanraji (Dead) and Others

Supreme Court Of India · AIR 2000 SC 3146 : (2000) AIRSCW 3504 : (2001) 1 BLJR 668 : (2000) 10 JT 385 : (2001) 1 LW 493 : (2000) 6 SCALE 332 : (2000) 7 SCC 702 : (2000) 3 SCR 214 Supp : (2000) 7 Supreme 471

Civil Procedure Code, 1908 (CPC) — Section 100Limitation (Amendment) Act, 1948 — Article 134, 148Transfer of Property Act, 1882 — Section 41