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Supreme Court Of India judgments

59,848 judgments · page 1,620 of 2,993

Supreme Court19 Sept 2000Allowed

Jagdish Sawhney Vs Harbans Singh and Others

Supreme Court Of India · AIR 2000 SC 3143 : (2000) AIRSCW 3502 : (2001) 1 BLJR 496 : (2000) 10 JT 579 : (2001) 1 MLJ 80 : (2001) 1 PLJR 181 : (2000) 6 SCALE 428 : (2001) 1 SCC 202 : (2000) 6 Supreme 380

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 5
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Supreme Court19 Sept 2000dismissed

Ravinder Singh Vs Janmeja Singh and Others

Supreme Court Of India · AIR 2000 SC 3026 : (2000) AIRSCW 3403 : (2000) 10 JT 583 : (2001) 1 MLJ 82 : (2000) 6 SCALE 424 : (2000) 8 SCC 191 : (2000) 3 SCR 331 Supp : (2000) 6 Supreme 289

Representation of the People Act, 1951 — Section 123(4), 83
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Supreme Court19 Sept 2000Disposed Of

A. Venkatasubbiah Naidu Vs S. Challappan and Others

Supreme Court Of India · AIR 2000 SC 3032 : (2000) AIRSCW 3307 : (2000) 5 ALT 44 : (2001) 1 BLJR 663 : (2000) 4 CTC 358 : (2001) 1 GLR 687 : (2000) 10 JT 599 : (2001) 1 LW 429 : (2001) 1 MLJ 75 : (2001) 1 RLW 84 : (2000) 6 SCALE 398 : (2000) 7 SCC 695 : (2000) 3 SCR 303 Supp : (2

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3AConstitution of India, 1950 — Article 227
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Supreme Court19 Sept 2000Allowed

State Bank of India Vs Tarun Kumar Banerjee and Others

Supreme Court Of India · AIR 2000 SC 3028 : (2000) AIRSCW 3397 : (2000) 87 FLR 322 : (2000) 10 JT 571 : (2000) 2 LLJ 1373 : (2001) 1 MLJ 70 : (2000) 6 SCALE 410 : (2000) 8 SCC 12 : (2000) SCC(L&S) 1049 : (2000) 3 SCR 313 Supp : (2000) 6 Supreme 263 : (2000) 2 UJ 1344 : (2001) 1 U

Industrial Disputes Act, 1947 — Section 11A
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Supreme Court18 Sept 2000Disposed Of

M. Sreenivasulu Reddy Vs State of Tamil Nadu

Supreme Court Of India · (2001) 1 ACR 544 : (2001) 1 ALD(Cri) 862 : (2001) ALLMR(Cri) 1495 : (2000) 1 JT 585 Supp : (2000) 6 SCALE 580 : (2002) 10 SCC 653

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 409, 420
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Supreme Court15 Sept 2000Disposed Of

Mahant Ram Saran Dass Vs Harish Mohan and Another

Supreme Court Of India · AIR 2000 SC 3009 : (2000) AIRSCW 3285 : (2000) 4 ALLMR 702 : (2001) 49 BLJR 849 : (2000) 9 JT 233 : (2000) 3 MLJ 188 : (2000) 91 RD 678 : (2000) 5 SCALE 531 : (2000) 7 SCC 60 : (2000) 2 SCR 353 Supp : (2000) 5 Supreme 538

Civil Procedure Code, 1908 (CPC) — Section 145, 92
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Supreme Court15 Sept 2000Disposed Of

Rajesh and Others Vs Ramdeo and Others

Supreme Court Of India · AIR 2000 SC 2676 : (2000) AIRSCW 4012 : (2000) AIRSCW 2853 : (2000) 5 ALT 39 : (2001) 2 JLJ 130 : (2000) 8 JT 347 : (2001) 1 LW 569 : (2000) 5 SCALE 348 : (2000) 6 SCC 659 : (2000) 2 SCR 20 Supp : (2000) 7 Supreme 516 : (2000) 6 Supreme 259 : (2000) 2 UJ

Code of Criminal Procedure, 1973 Sec 173(8)
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Supreme Court15 Sept 2000Dismissed

Thakur Singh Vs State of Punjab

Supreme Court Of India · (2000) 2 ACR 1506 : AIR 2000 SC 1669 : (2000) AIRSCW 1669 : (2000) CriLJ 2286 : (2000) 6 JT 177 : (2000) 2 RLW 346 : (2000) 4 SCALE 373 : (1999) 5 SCALE 598(1) : (2000) 6 SCC 168 : (2000) 3 Supreme 706

Penal Code, 1860 (IPC) — Section 304
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Supreme Court15 Sept 2000Allowed

Prakash Road Lines Ltd. Vs Commercial Tax Officer and Others

Supreme Court Of India · (2000) 1 ACR 93 : AIR 2000 SC 1436 : (2000) AIRSCW 1005 : (2000) 1 ALD(Cri) 869 : (2001) 1 CGLJ 6 : (2000) CriLJ 1789 : (2000) 1 JLJ 383 : (2000) 3 JT 507 : (2000) 2 LW(Cri) 925 : (2000) 2 MPHT 421 : (2000) 2 RLW 340 : (2000) 2 SCALE 513 : (2000) 4 SCC 11

Karnataka Sales Tax Act, 1957 Sec 28AA
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Supreme Court14 Sept 2000Allowed

Shri Kasturchand and Another Vs Shri Harbilash and Ors

Supreme Court Of India · AIR 2000 SC 3037 : (2000) AIRSCW 3341 : (2000) 6 SCALE 404 : (2000) 7 SCC 611 : (2000) 3 SCR 293 Supp : (2000) 6 Supreme 277

Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 45, 46, 50, 52Madhya Bharat Zamindari Abolition Act, 2008 — Section 2, 3, 4(2), 6
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Supreme Court14 Sept 2000Disposed Of

M/s. Cranex Ltd. and Another Vs M/s. Nagarjuna Finance Ltd. and Another

Supreme Court Of India · (2000) 3 ACR 2520 : AIR 2000 SC 3145 : (2000) AIRSCW 3483 : (2001) 1 ALD(Cri) 387 : (2001) ALLMR(Cri) 576 : (2001) 107 CompCas 310 : (2000) CriLJ 4673 : (2000) 1 JT 82 Supp : (2000) 6 SCALE 451 : (2000) 7 SCC 388 : (2000) 3 SCR 300 Supp : (2000) 6 Supreme

Negotiable Instruments Act, 1881 (NI) — Section 138
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