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Supreme Court Of India judgments

59,848 judgments · page 1,252 of 2,993

Supreme Court22 Jan 2007Dismissed

Mahavir Vs Lakhmi and Another

Supreme Court Of India · (2007) 2 AWC 1950 Supp : (2007) 4 LW 46 : (2007) 2 SCALE 248 : (2007) 9 SCC 208 : (2007) 1 SCR 1135

Civil Procedure Code, 1908 (CPC) — Section 100, 100(1), 100(3), 100(4), 100(5)
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Supreme Court18 Jan 2007Allowed

Krishnananda Vs Kattu Siva Ashram and Others

Supreme Court Of India · AIR 2007 SC 1160 : (2007) 2 AWC 1936 Supp : (2007) 2 CHN 1 Supp : (2007) 2 CTC 335 : (2007) 5 MLJ 401 : (2007) 4 RLW 2807 : (2007) 2 SCALE 287 : (2007) 10 SCC 185 : (2007) 1 SCR 1132

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Supreme Court18 Jan 2007Disposed Of

Shiv Dass Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2007 SC 1330 : (2007) AIRSCW 6274 : (2007) AIRSCW 1487 : (2007) 3 ALLMR 820 : (2007) 2 JCR 123 : (2007) 2 LLJ 212 : (2007) 2 SCALE 325 : (2007) 9 SCC 274 : (2007) 2 SCC(L&S) 395 : (2007) 2 SCR 1127 : (2007) 1 Supreme 455

Constitution of India, 1950 — Article 226
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Supreme Court18 Jan 2007Allowed

Dayanand Rayu Mandrekar Vs Chandrakant Uttam Chodankar and Others

Supreme Court Of India · AIR 2008 SC 1224 : (2008) AIRSCW 1217 : (2008) 2 GLH 127 : (2008) 2 JT 286 : (2008) 2 SCALE 191 : (2007) 14 SCC 352

Constitution of India, 1950 — Article 239AGoa, Daman and Diu Reorganisation Act, 1987 — Section 57, 66Government of Union Territories Act, 1963 — Section 14, 14(1), 3
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Supreme Court17 Jan 2007Allowed

Bhag Mal (alias) Ram Bux and Others Vs Munshi (Dead) by Lrs. and Others

Supreme Court Of India · (2007) 4 JT 514 : (2008) 1 LW 141 : (2008) 1 MLJ 1095 : (2007) 4 SCALE 603 : (2007) 11 SCC 285 : (2007) 1 SCR 1114

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 9(2), Order 22 Rule 3, Order 43 Rule 1, 115Limitation Act, 1908 — Article 182(2)Limitation Act, 1963 — Article 113, 136, 58, 3, 31
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Supreme Court17 Jan 2007Allowed

Pranay Majumdar Vs Bina Majumdar

Supreme Court Of India · (2007) 3 ALD 4 : (2007) 3 ALT 33 : (2007) 2 AWC 1948 Supp : (2007) 2 CHN 13 Supp : (2007) 1 DMC 194 : (2007) 2 SCALE 250 : (2007) 9 SCC 217 : (2007) 1 SCR 1089

Criminal Procedure Code, 1973 (CrPC) — Section 125Special Marriage Act, 1954 — Section 27
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Supreme Court17 Jan 2007Disposed Of

Dhanalakshmi and Others Vs P. Mohan and Others

Supreme Court Of India · (2007) AIRSCW 954 : (2007) 3 ALLMR 872 : (2007) 4 ALT 16 : (2007) 2 AWC 1944 Supp : (2007) 2 CTC 332 : (2007) 1 LW 818 : (2007) 1 OLR 494 : (2007) 148 PLR 16 : (2007) 2 SCALE 232 : (2007) 10 SCC 719 : (2007) 1 SCR 1076 : (2007) 1 Supreme 519 : (2007) 1 UJ

Transfer of Property Act, 1882 — Section 52
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Supreme Court17 Jan 2007Dismissed

Ghaziabad Zila Sahkari Bank Ltd. Vs Addl. Labour Commissioner and Others

Supreme Court Of India · (2007) 2 ADJ 25 : (2007) 2 AWC 1974 Supp : (2007) 113 FLR 50 : (2007) 2 JT 566 : (2007) 2 LLJ 239 : (2007) 2 SCALE 165 : (2007) 11 SCC 756 : (2008) 1 SCC(L&S) 90 : (2007) 1 SCR 1007 : (2007) 2 SLJ 388

Companies Act, 1956 — Section 442, 446, 446(1), 446(2), 537Co-operative Societies Act, 1912 — Section 31(2)Foreign Exchange Regulation Act, 1973 — Section 19(1), 29(1), 73(3)
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Supreme Court17 Jan 2007Dismissed

Guru Jambheshwar University through Registrar Vs Dharam Pal

Supreme Court Of India · AIR 2007 SC 1040 : (2007) AIRSCW 6740 : (2007) AIRSCW 834 : (2007) 3 ALLMR 394 : (2007) 2 JCR 126 : (2007) 2 JT 418 : (2007) 1 LLJ 1006 : (2007) 3 MhLj 63 : (2007) 2 RLW 877 : (2007) 2 SCALE 340 : (2007) 2 SCC 265 : (2007) 1 SCC(L&S) 792 : (2007) 1 SCR 99

Constitution of India, 1950 — Article 136, 14, 16Industrial Disputes Act, 1947 — Section 10(1), 2, 25F, 2APayment of Gratuity Act, 1972 — Section 2, 4, 4(1), 4(2), 4(3)
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Supreme Court17 Jan 2007Allowed

Engineer Syndicate Vs State of Bihar and Others

Supreme Court Of India · (2007) AIRSCW 5867 : (2007) 3 ALLMR 869 : (2007) 2 ALT 111 : (2007) 1 ARBLR 240 : (2007) 2 AWC 1945 Supp : (2007) 2 JCR 99 : (2007) 2 LW 765 : (2007) 4 MLJ 840 : (2007) 2 SCALE 224 : (2007) 3 SCC 99 : (2007) 1 SCR 1080 : (2007) 6 Supreme 289

Arbitration Act, 1940 — Section 20, 21, 30, 34
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