Supreme Court01 Feb 2007Allowed
Shiraz Golden Restaurant Vs Commercial Shop and Factory Establishment Union and Others
Supreme Court Of India · (2007) 115 FLR 143
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,251 of 2,993
Supreme Court01 Feb 2007Partly Allowed
National Insurance Co. Ltd. Vs Mubasir Ahmed and Another
Supreme Court Of India · (2007) 2 ACC 374 : (2007) ACJ 845 : AIR 2007 SC 1208 : (2007) 112 FLR 1033 : (2007) 3 JT 176 : (2007) 3 KLT 26 : (2007) 1 LLJ 1035 : (2007) 2 LW 700 : (2007) 3 MLJ 49 : (2007) 2 SCALE 455 : (2007) 2 SCC 349 : (2007) 1 SCC(L&S) 643 : (2007) 2 SCR 117 : (20
Workmens Compensation Act, 1923 — Section 22, 30, 4, 4(1), 4A
Supreme Court31 Jan 2007Allowed
Melton India Vs The Commissioner Trade Tax, U.P.
Supreme Court Of India · (2007) 2 JT 638 : (2007) 2 SCALE 362 : (2007) 2 SCC 705 : (2007) 2 SCR 40
Uttar Pradesh Trade Tax Act, 1948 — Section 4A
Supreme Court31 Jan 2007Allowed
Harishchandra Prasad Mani and Others Vs State of Jharkhand and Another
Supreme Court Of India · (2007) 2 ACR 1693 : (2007) 3 JT 229 : (2007) 4 RLW 2796 : (2007) 2 SCALE 370 : (2007) 2 SCR 26
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 201, 302, 328
Supreme Court31 Jan 2007Allowed
The Principal Secretary to Government Finance and Planning Department Vs A.P. Pensioners Samaj and Others
Supreme Court Of India · (2007) 3 JT 232 : (2007) 2 SCALE 360 : (2007) 13 SCC 137 : (2008) 2 SCC(L&S) 592 : (2007) 2 SCR 37 : (2007) 2 UPLBEC 1136
Supreme Court31 Jan 2007Allowed
Sellappan Vs State of Tamil Nadu
Supreme Court Of India · (2007) 2 ACR 1697 : (2007) 2 ALT(Cri) 276 : (2007) 1 AWC 494 Supp : (2007) CriLJ 1442 : (2007) 3 JT 247 : (2007) 2 KLJ 276 : (2007) 2 SCALE 373 : (2007) 2 SCR 46
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 324
Supreme Court31 Jan 2007Dismissed
Udaipur Phosphates Fertilizers Ltd. Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 2007 SC 1139 : (2007) AIRSCW 6378 : (2007) 3 JT 42 : (2007) 2 SCALE 366 : (2007) 13 SCC 539 : (2007) 3 SCR 31 : (2007) 7 Supreme 112 : (2007) 1 UJ 282
Supreme Court25 Jan 2007Allowed
Government of A.P. and Others Vs V. Appala Swamy
Supreme Court Of India · (2007) 112 FLR 1028 : (2007) 3 SCALE 1
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 9
Supreme Court25 Jan 2007Disposed Of
Subhodkumar and Others Vs Bhagwant Namdeorao Mehetre and Others
Supreme Court Of India · AIR 2007 SC 1324 : (2007) 2 AWC 1937 Supp : (2007) 2 JCR 44 : (2007) 2 JT 523 : (2007) 2 SCALE 288 : (2007) 10 SCC 571 : (2007) 3 SCR 1
Supreme Court25 Jan 2007Allowed
Boddam Narsimha Vs Hasan Ali Khan (Dead) by L.R. and Others
Supreme Court Of India · AIR 2007 SC 1145 : (2007) 3 ALT 50 : (2007) 2 JT 629 : (2007) 2 SCALE 274 : (2007) 11 SCC 410 : (2007) 1 SCR 1223
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38EAndhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4Hyderabad Tenancy and Agricultural Lands Act, 1950 — S
Supreme Court25 Jan 2007Disposed Of
Commissioner of Central Excise, Jaipur Vs Birla Corporation Ltd. and Another
Supreme Court Of India · (2007) 116 ECC 88 : (2007) ECR 88 : (2007) 208 ELT 481 : (2007) 2 SCALE 283 : (2007) 3 SCC 68 : (2007) 2 SCR 12 : (2007) 7 STT 367 : (2007) 1 UJ 275
Central Excise and Customs Laws (Amendment) Act, 1991 — Section 11BCentral Excise Rules, 1944 — Rule 9B, 9B(5)Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 11B(2), 11B(3), 4
Supreme Court24 Jan 2007Disposed Of
Garhwal Mandal Vikas Nigam Ltd. Vs Krishna Travel Agency
Supreme Court Of India · (2007) 01 SC CK 0093
Arbitration and Conciliation Act, 1996 — Section 11(6), 2(1)(e), 34, 37, 37(1)
Supreme Court24 Jan 2007Allowed
Shri Harendra Nath Borah Vs State of Assam
Supreme Court Of India · (2007) 1 ACR 821 : (2007) 2 ALT(Cri) 164 : (2007) 2 JT 404 : (2007) 2 KLJ 298 : (2007) 2 SCALE 319 : (2007) 1 SCR 1211
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
Supreme Court23 Jan 2007Disposed Of
Agri Gold Exims Ltd. Vs Sri Lakshmi Knits and Wovens and Others
Supreme Court Of India · (2007) 2 AWC 1961 Supp : (2007) 2 JT 602 : (2007) 4 LW 116 : (2007) 6 MLJ 984 : (2007) 2 SCALE 296 : (2007) 3 SCC 686 : (2007) 1 SCR 1161
Arbitration Act, 1940 — Section 21, 34Arbitration and Conciliation Act, 1996 — Section 8
Supreme Court23 Jan 2007Dismissed
Rosali V. Vs Taico Bank and Others
Supreme Court Of India · AIR 2007 SC 998 : (2007) AIRSCW 779 : (2007) 2 AWC 1965 Supp : (2007) 2 JCR 92 : (2007) 2 JT 611 : (2007) 4 LW 125 : (2007) 146 PLR 375 : (2007) 3 RLW 2026 : (2007) 2 SCALE 301 : (2009) 17 SCC 690 : (2007) 2 SCR 1169 : (2007) 1 Supreme 599 : (2007) 2 UC 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 84, Order 21 Rule 84(1), Order 21 Rule 97
Supreme Court23 Jan 2007Disposed Of
Mohinder Singh Vs State of Punjab and Others
Supreme Court Of India · (2007) 6 ALT 20 : (2007) 2 JCR 278 : (2007) 3 MLJ 120 : (2007) 2 SCALE 271 : (2007) 10 SCC 724 : (2007) 1 SCR 1185
Supreme Court23 Jan 2007Dismissed
Ashok Kumar and Others Vs State of Haryana and Another
Supreme Court Of India · AIR 2007 SC 1411 : (2007) AIRSCW 6758 : (2007) AIRSCW 5598 : (2007) AIRSCW 1779 : (2007) 4 ALT 52 : (2007) 2 AWC 1971 Supp : (2007) 2 JCR 32 : (2007) 4 LW 120 : (2007) 2 SCALE 258 : (2007) 3 SCC 470 : (2007) 1 SCR 1191 : (2007) 1 Supreme 745 : (2007) 6 Su
Land Acquisition Act, 1894 — Section 4(1), 6, 6(1)
Supreme Court23 Jan 2007Dismissed
Navjot Singh Sidhu Vs State of Punjab and Another
Supreme Court Of India · (2007) 1 ACR 812 : AIR 2007 SC 1003 : (2007) AIRSCW 787 : (2007) 2 ALD(Cri) 53 : (2007) CriLJ 1427 : (2007) 2 JT 382 : (2008) 1 LW(Cri) 22 : (2007) 3 RLW 2264 : (2007) 2 SCALE 196 : (2007) 2 SCC 574 : (2007) 1 SCR 1143 : (2007) 1 Supreme 557
Companies Act, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 374, 389(1), 482Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
Supreme Court23 Jan 2007Dismissed
P.V. George and Others Vs State of Kerala and Others
Supreme Court Of India · AIR 2007 SC 1034 : (2007) AIRSCW 826 : (2007) 2 ALD 51 : (2007) 113 FLR 21 : (2007) 2 JT 394 : (2007) 1 KLT 833 : (2007) 2 LLJ 522 : (2007) 2 SCALE 262 : (2007) 3 SCC 557 : (2007) 1 SCC(L&S) 823 : (2007) 3 SCL 262 : (2007) 1 SCR 1198 : (2007) 1 Supreme 99
Constitution of India, 1950 — Article 14, 142, 16, 226, 32Human Rights Act, 1998 — Section 57(5)
Supreme Court22 Jan 2007Allowed
Punjab State Electricity Board and Others Vs Leela Singh
Supreme Court Of India · (2008) 3 ALT 14 : (2007) 2 AWC 1520 Supp : (2007) 113 FLR 221 : (2007) 2 LLJ 215 : (2007) 3 SCALE 22 : (2007) 12 SCC 146 : (2007) 1 SCR 1139
Constitution of India, 1950 — Article 142