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Supreme Court Of India judgments

59,848 judgments · page 1,116 of 2,993

Supreme Court15 Sept 2008Allowed

Lalliram and Another Vs State of M.P.

Supreme Court Of India · (2008) 3 ACR 3002 : (2008) 4 JCR 123 : (2008) 3 JLJ 233 : (2008) 10 JT 67 : (2008) 41 OCR 716 : (2008) 12 SCALE 491 : (2008) 10 SCC 69

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 342, 376, 392, 506
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Supreme Court11 Sept 2008Allowed

S. Abdul Khader Vs Abdul Wajid (D) by LRs. and Others

Supreme Court Of India · (2008) 4 AWC 4220 Supp : (2008) 2 CTLJ 439 : (2008) 10 JT 413 : (2009) 1 KarLJ 400 : (2009) 1 MhLj 61 : (2009) MPLJ 25 : (2008) 105 RD 715 : (2009) 1 RLW 206 : (2008) 12 SCALE 473 : (2008) 9 SCC 522 : (2009) 1 UC 62

Contract Act, 1872 — Section 23Specific Relief Act, 1963 — Section 19, 20, 21Transfer of Property Act, 1882 — Section 41, 43, 52
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Supreme Court11 Sept 2008Dismissed

Shamshad Ahmad and Others Vs Tilak Raj Bajaj (Deceased) through LRs. and Others

Supreme Court Of India · (2009) 4 ALT 20 : (2008) 56 BLJR 3021 : (2008) 106 CLT 763 : (2008) 10 JT 56 : (2009) 1 LW 517 : (2008) 8 MLJ 801 : (2009) 1 RLW 172 : (2008) 12 SCALE 532 : (2008) 9 SCC 1 : (2009) 1 UC 523

Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22
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Supreme Court11 Sept 2008Allowed

Veeru Devgan Vs State of Tamil Nadu and Another

Supreme Court Of India · (2010) 1 ALT 7 : (2009) 1 AWC 96 Supp : (2008) 10 JT 203 : (2009) 1 LW 454 : (2008) 12 SCALE 407 : (2008) 2 UJ 1255

Constitution of India, 1950 — Article 226Forest (Conservation) Act, 1980 — Section 2
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Supreme Court11 Sept 2008Allowed

Bachan Singh and Another Vs State of Bihar

Supreme Court Of India · (2008) 3 ACR 2997 : (2008) AIRSCW 4274 : (2008) 10 JT 135 : (2008) 12 SCALE 461 : (2008) 12 SCC 23

Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 172(2), 313
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Supreme Court11 Sept 2008Allowed

Ranjit Singh Vs State of Haryana

Supreme Court Of India · (2008) 3 ACR 3175 : (2009) 1 JCR 27 : (2008) 10 JT 142 : (2009) 1 SCALE 586 : (2008) 9 SCC 453 : (2008) 3 ShimLC 278

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 20Penal Code, 1860 (IPC) — Section 302, 323, 34, 452
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Supreme Court11 Sept 2008Disposed Of

U.P. Power Corporation Ltd. Vs Ayodhya Prasad Mishra and Another

Supreme Court Of India · AIR 2009 SC 296 : (2008) 10 JT 278 : (2008) 12 SCALE 642 : (2008) 10 SCC 139 : (2008) 2 SCC(L&S) 1000 : (2009) 1 SLJ 257 : (2009) 1 SLR 656 : (2008) 3 UPLBEC 2884

Constitution of India, 1950 — Article 12, 14, 16, 19Electricity (Supply) Act, 1948 — Section 2, 5, 79Uttar Pradesh State Electricity Board Service of Engineers Regulations, 1970 — Regulation 18, 5, 5(2), 6
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Supreme Court10 Sept 2008Allowed

Glaxo Smith Kline PLC and Others Vs Controller of Patents and Designs and Others

Supreme Court Of India · AIR 2009 SC 1147 : (2009) AIRSCW 698 : (2009) AIRSCW 376 : (2008) AIRSCW 3541 : (2008) 4 AWC 3839 Supp : (2008) 4 CHN 197 Supp : (2009) 2 LW 340 : (2009) 2 MLJ 548 : (2008) 38 PTC 1 : (2008) 12 SCALE 284 : (2008) 6 Supreme 446 : (2008) 3 Supreme 290 : (20

General Clauses Act, 1897 — Section 6Patents (Amendment) Act, 2005 — Section 21, 78Patents Act, 1970 — Section 11B(3), 24A, 24B, 24B(1), 5(2)
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Supreme Court10 Sept 2008Allowed

Anwar Ali Vs State of Chhattisgarh

Supreme Court Of India · (2008) 3 ACR 3005 : (2008) CriLJ 4572 : (2009) 1 JCR 29 : (2009) NCC 31 : (2008) 12 SCALE 354

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471
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Supreme Court10 Sept 2008Disposed Of

Kallu @ Kalyan Atmaram Patil Vs State of Maharashtra

Supreme Court Of India · (2008) 3 ACR 3167 : (2008) CriLJ 4574 : (2009) 1 JCR 30 : (2008) 12 SCALE 305 : (2008) 13 SCC 438

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
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Supreme Court09 Sept 2008Disposed Of

South Konkan Distilleries and Another Vs Prabhakar Gajanan Naik and Others

Supreme Court Of India · AIR 2009 SC 1177 : (2009) AIRSCW 422 : (2009) 1 ALD 1 : (2008) 4 AWC 4214 Supp : (2008) 6 BomCR 582 : (2008) 4 CHN 180 Supp : (2009) 1 JCR 33 : (2008) 10 JT 405 : (2009) 1 LW 510 : (2009) 3 MLJ 1137 : (2009) 1 OLR 608 : (2008) 152 PLR 703 : (2009) 106 RD

Specific Relief Act, 1963 — Section 16
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