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Supreme Court Of India judgments

59,848 judgments · page 1,115 of 2,993

Supreme Court16 Sept 2008Allowed

Lakhwant Singh Vs Jasbir Singh and Others

Supreme Court Of India · (2008) 3 ACR 3177 : (2008) 10 JT 72 : (2008) 12 SCALE 524 : (2009) 2 ShimLC 285

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 438, 482, 483, 561A
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Supreme Court16 Sept 2008Dismissed

K.M. Mishra Vs Central Bank of India

Supreme Court Of India · AIR 2009 SC 1114 : (2009) AIRSCW 302 : (2009) 4 ALT 17 : (2008) 106 CLT 790 : (2009) 120 FLR 378 : (2008) 10 JT 357 : (2008) 12 SCALE 565 : (2008) 9 SCC 120 : (2008) 2 SCC(L&S) 833 : (2009) 1 SLJ 302 : (2009) 1 SLR 1 : (2008) 6 Supreme 698 : (2009) 1 UPLB

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Supreme Court16 Sept 2008Allowed

Union of India (UOI) Vs Ranu Bhandari

Supreme Court Of India · (2008) 3 ACR 3188 : (2008) CriLJ 4567 : (2008) 3 GLH 700 : (2008) 10 JT 171 : (2008) 12 SCALE 452 : (2008) 17 SCC 348

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2, 3(1)Constitution of India, 1950 — Article 19, 20, 21, 22, 22(5)Customs Act, 1962 — Section 2(39)
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Supreme Court15 Sept 2008Dismissed

Union of India (UOI) and Others Vs Deo Narain and Others

Supreme Court Of India · (2009) AIRSCW 353 : (2009) 4 ALT 29 : (2008) 153 DLT 582 : (2008) 10 JT 294 : (2008) 8 MLJ 509 : (2008) 12 SCALE 439 : (2008) 10 SCC 84 : (2008) 2 SCC(L&S) 985 : (2009) 1 SLJ 269 : (2009) 1 SLR 575 : (2008) 6 Supreme 608 : (2008) 3 UPLBEC 2899

Central Excise and Land Customs Department Group C Posts Recruitment Rules, 1979 — Rule 4, 7Constitution of India, 1950 — Article 136, 14, 16, 19, 309
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Supreme Court15 Sept 2008Dismissed

K. Puttaraju Vs A. Hanumegowda

Supreme Court Of India · (2009) 4 ALT 25 : (2008) 10 JT 318 : (2009) 1 KarLJ 353 : (2008) 12 SCALE 516 : (2008) 9 SCC 667 : (2008) 2 UJ 1297

Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 80UKarnataka Rent Control Act, 1999 — Section 27(2), 28, 29, 30, 31
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Supreme Court15 Sept 2008Dismissed

K.V. Sudharshan Vs A. Ramakrishnappa and Others

Supreme Court Of India · AIR 2009 SC 373 : (2010) 1 ALT 11 : (2008) 10 JT 435 : (2009) 2 KarLJ 84 : (2008) 12 SCALE 429 : (2008) 9 SCC 607

Jammu and Kashmir Sikh Gurdwaras and Religious Endowments Act, 1973 — Section 6, 6A
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Supreme Court15 Sept 2008Disposed Of

Maranadu and Another Vs State by Inspector of Police, Tamil Nadu

Supreme Court Of India · (2008) 3 ACR 3183 : (2008) 2 ALD(Cri) 766 : (2010) 1 ALT(Cri) 360 : (2008) 56 BLJR 3064 : (2008) CriLJ 4562 : (2009) 1 GLH 7 : (2009) 7 GLH 1 : (2008) 10 JT 164 : (2009) 1 LW(Cri) 45 : (2008) 12 SCALE 420

Explosives Act, 1884 — Section 9Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
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Supreme Court15 Sept 2008Allowed

Assistant Commissioner, Income Tax, Rajkot Vs Saurashtra Kutch Stock Exchange Ltd.

Supreme Court Of India · (2008) 219 CTR 90 : (2008) 230 ELT 385 : (2008) 305 ITR 227 : (2008) 10 JT 306 : (2008) 12 SCALE 582 : (2008) 14 SCC 171 : (2010) 18 STR 84 : (2008) 173 TAXMAN 322 : (2009) 11 Vat Reporter 19

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 226, 227, 32
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