Supreme Court26 Sept 2008Dismissed

U.P. State Electricity Board Vs Laxmi Kant Gupta

Supreme Court Of India · (2009) 5 ALT 10 : (2008) 119 FLR 595 : (2008) 10 JT 534 : (2009) 1 LLJ 593 : (2008) 13 SCALE 39 : (2009) 16 SCC 562 : (2009) 2 SLJ 14 : (2009) 2 SLR 184 : (2009) 1 UPLBEC 211

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6N
Supreme Court26 Sept 2008Allowed

Prabha Mathur and Another Vs Pramod Aggarwal and Others

Supreme Court Of India · (2008) 2 ALD(Cri) 744 : (2009) 1 GLH 67 : (2009) 67 GLH 1 : (2008) 10 JT 501 : (2008) 4 KLT 385 : (2008) 41 OCR 703 : (2008) 13 SCALE 71 : (2008) 9 SCC 469 : (2008) 3 ShimLC 284

Allahabad High Court Rules, 1952 — Rule 2Penal Code, 1860 (IPC) — Section 120B, 34, 420, 467, 468
Supreme Court26 Sept 2008Dismissed

Bihari Rai Vs State of Bihar (Now Jharkhand)

Supreme Court Of India · AIR 2009 SC 18 : (2008) 56 BLJR 3087 : (2009) CriLJ 340 : (2008) 12 SCALE 876 : (2008) 15 SCC 778

Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
Supreme Court26 Sept 2008Disposed Off

Durgesh Sharma Vs Jayshree

Supreme Court Of India · AIR 2009 SC 285 : (2008) 6 ALT 11 : (2008) 4 AWC 4160 Supp : (2008) 5 CTC 444 : (2008) 2 DMC 675 : (2009) 1 JLJ 70 : (2008) 10 JT 614 : (2008) 4 KLT 169 : (2009) 1 MhLj 66 : (2008) 8 MLJ 944 : (2009) MPLJ 1 : (2008) 13 SCALE 54 : (2008) 9 SCC 648

Constitution Of India, 1950 — Article 32, 136, 226Code Of Civil Procedure, 1908 — Section 22, 23, 23(3), 24, 25, 25(1), 151Code Of Criminal Procedure, 1973 — Section 125, 406
Supreme Court25 Sept 2008Dismissed

Aslam @ Deewan Vs State of Rajasthan

Supreme Court Of India · AIR 2009 SC 363 : (2009) 1 ALD(Cri) 59 : (2009) 1 ALT(Cri) 325 : (2008) 10 JT 612 : (2008) 12 SCALE 819 : (2008) 9 SCC 227

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 392, 394
Supreme Court25 Sept 2008Dismissed

Manoj and Another Vs State of Madhya Pradesh

Supreme Court Of India · AIR 2009 SC 22 : (2008) 2 ALD(Cri) 777 : (2009) 2 ALT(Cri) 246 : (2008) 106 CLT 786 : (2009) CriLJ 344 : (2009) 2 GLH 56 : (2009) 56 GLH 2 : (2008) 10 JT 506 : (2009) 1 OLR 632 : (2008) 12 SCALE 858 : (2008) 9 SCC 116

Arms Act, 1959 — Section 25(1B), 3Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2)Penal Code, 1860 (IPC) — Section 307, 324, 34
Supreme Court25 Sept 2008Dismissed

State of U.P. Vs Mutahir Mian

Supreme Court Of India · AIR 2009 SC 839 : (2008) 11 JT 158 : (2008) 13 SCALE 214 : (2008) 10 SCC 223

Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court25 Sept 2008Allowed

Steel Authority of India Ltd. and Another Vs State of West Bengal and Others

Supreme Court Of India · AIR 2009 SC 120 : (2009) 1 CALLT 6 : (2008) 119 FLR 589 : (2008) 11 JT 228 : (2009) 1 LLJ 241 : (2008) 12 SCALE 869 : (2009) 2 SCC(L&S) 159 : (2009) 1 SLJ 279 : (2009) 3 SLR 734 : (2009) 1 UPLBEC 266

Constitution of India, 1950 — Article 32Evidence Act, 1872 — Section 58Industrial Disputes Act, 1947 — Section 10, 10(1), 7A
Supreme Court24 Sept 2008Dismissed

State of A.P. Vs Guvva Satyanarayana

Supreme Court Of India · AIR 2009 SC 101 : (2009) CriLJ 376 : (2008) 2 DMC 755 : (2008) 10 JT 515 : (2008) 41 OCR 456 : (2009) 1 RLW 574 : (2008) 12 SCALE 808 : (2008) 12 SCC 692

Penal Code, 1860 (IPC) — Section 302, 498A
Supreme Court24 Sept 2008Disposed Of

United India Insurance Co. Ltd. Vs Rakesh Kumar Arora and Others

Supreme Court Of India · (2008) ACJ 2855 : AIR 2009 SC 24 : (2009) 3 ALD 136 : (2009) 5 ALT 13 : (2008) 4 AWC 3823 Supp : (2008) 4 JCR 105 : (2008) 11 JT 23 : (2008) 41 OCR 696 : (2008) 152 PLR 758 : (2008) 13 SCALE 35 : (2008) 13 SCC 298

Motor Vehicles Act, 1988 — Section 10, 149, 149(2), 173, 3
Supreme Court24 Sept 2008Dismissed

Naren Chandra Naskar Vs Arun Bhattacharya and Others

Supreme Court Of India · AIR 2009 SC 27 : (2008) 4 CHN 173 Supp : (2008) 10 JT 687 : (2008) 12 SCALE 862 : (2008) 13 SCC 406

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 420Registration Act, 1908 — Section 51
Supreme Court24 Sept 2008Allowed

Man Singh and Another Vs State of M.P.

Supreme Court Of India · (2009) 1 GLH 180 : (2008) 10 JT 520 : (2008) 12 SCALE 811 : (2008) 9 SCC 542 : (2008) 3 ShimLC 266

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 21, 29, 42
Supreme Court23 Sept 2008Dismissed

Deokar Exports Pvt. Ltd. Vs New India Assurance Company Ltd.

Supreme Court Of India · (2009) ACJ 133 : AIR 2009 SC 2026 : (2009) AIRSCW 1705 : (2009) AIRSCW 1680 : (2009) 1 ALD 15 : (2009) 6 ALT 24 : (2009) 1 AWC 20 Supp : (2009) 1 CLR 144 : (2008) 12 JT 26 : (2009) 1 MLJ 941 : (2008) 14 SCALE 283 : (2009) 2 Supreme 443

Insurance Act, 1938 — Section 64VB, 64VB(1), 64VB(2)Limitation Act, 1963 — Section 14
Supreme Court23 Sept 2008Allowed

Man Bahadur Vs State of H.P.

Supreme Court Of India · AIR 2009 SC 369 : (2008) 2 ALD(Cri) 781 : (2009) CriLJ 391 : (2008) 10 JT 518 : (2008) 4 KLT 319 : (2008) 41 OCR 753 : (2009) 1 OLR 656 : (2009) 1 RLW 844 : (2008) 12 SCALE 801

Constitution of India, 1950 — Article 12, 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50, 50(1)
Supreme Court23 Sept 2008Dismissed

Bank of India Vs Mehta Brothers and Others

Supreme Court Of India · (2008) 6 ALD 130 : (2008) 4 BC 485 : (2008) 10 JT 471 : (2009) 1 LW 439 : (2009) 1 MLJ 81 : (2008) 12 SCALE 680 : (2008) 13 SCC 466

Civil Procedure Code, 1882 — Section 108Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
Supreme Court23 Sept 2008Disposed Of

Ketankumar Babulal Patel Vs Kesarben Jesangji and Others

Supreme Court Of India · (2009) CriLJ 365 : (2008) 4 JCR 94 : (2008) 41 OCR 750 : (2008) 12 SCALE 789

Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 190, 200, 202, 203Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 467