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Supreme Court Of India judgments

59,848 judgments · page 1,110 of 2,993

Supreme Court03 Oct 2008Allowed

Sanghi Brothers (Indore) Pvt. Ltd. Vs Sanjay Choudhary and Others

Supreme Court Of India · (2009) 1 ACR 793 : AIR 2009 SC 9 : (2009) CriLJ 338 : (2008) 11 JT 460 : (2010) 1 MPJR 36 : (2008) 41 OCR 713 : (2008) 13 SCALE 133 : (2008) 10 SCC 681

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 240, 245Penal Code, 1860 (IPC) — Section 34, 406, 420
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Supreme Court03 Oct 2008Allowed

Rajinder Pal Singh Lamba Vs Suraj Bhan and Others

Supreme Court Of India · (2009) 6 ALT 31 : (2008) 155 DLT 571 : (2008) 11 JT 246 : (2008) 13 SCALE 208 : (2009) 2 SCC(L&S) 166 : (2009) 5 SLR 285

Government of India (Adaptation of Indian Laws) Order, 1937 — Article 9Punjab Courts Act, 1918 — Section 35(3)
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Supreme Court03 Oct 2008Allowed

Union of India (UOI) Vs Padam Narain Aggarwal etc.

Supreme Court Of India · (2008) 3 ACR 3497 : AIR 2009 SC 254 : (2008) 2 ALD(Cri) 945 : (2009) CLT 141 : (2008) 133 ECC 167 : (2008) 159 ECR 167 : (2008) 231 ELT 397 : (2008) 11 JT 6 : (2009) OLR 141 : (2008) 4 RLW 3251 : (2008) 13 SCALE 171 : (2008) 13 SCC 305

Civil Procedure Code, 1908 (CPC) — Section 132Constitution of India, 1950 — Article 136Criminal Procedure (Amendment) Act, 2005 — Section 438
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Supreme Court03 Oct 2008Dismissed

State of U.P. Vs Ram Balak and Another

Supreme Court Of India · (2008) 3 ACR 3448 : (2009) CLT 113 : (2008) 11 JT 336 : (2009) OLR 113 : (2008) 13 SCALE 541 : (2008) 15 SCC 551

Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 201, 302, 376
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Supreme Court03 Oct 2008Allowed

C. Jacob Vs Director of Geology and Mining Indus. Est. and Another

Supreme Court Of India · AIR 2009 SC 264 : (2009) 6 ALT 30 : (2009) 1 AWC 85 Supp : (2008) 11 JT 280 : (2009) 2 LLJ 1 : (2009) 2 MLJ 724 : (2008) 13 SCALE 434 : (2008) 10 SCC 115 : (2008) 2 SCC(L&S) 961 : (2009) 2 SLJ 223 : (2009) 1 SLR 638 : (2008) 3 UPLBEC 2827

Central Civil Services (Pension) Rules, 1972 — Rule 32, 35, 36, 37, 37ATamil Nadu Civil Services (Discipline and Appeal) Act — Section 17Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 32, 33, 3
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Supreme Court03 Oct 2008Dismissed

Div. Manager, New India Assurance Co. Ltd. Vs A. Sankaralingam

Supreme Court Of India · AIR 2009 SC 309 : (2009) 5 ALT 25 : (2009) 1 AWC 334 Supp : (2008) 5 CTC 365 : (2008) 119 FLR 398 : (2009) 1 GLH 503 : (2009) 1 JCR 86 : (2008) 11 JT 128 : (2008) 4 KLT 444 : (2009) 1 LLJ 602 : (2009) 2 LW 22 : (2009) 1 MLJ 176 : (2009) 153 PLR 348 : (200

Factories Act, 1948 — Section 79Industrial Disputes Act, 1947 — Section 2, 2(14), 25B, 25F, 2B
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Supreme Court03 Oct 2008Allowed

B.C. Mylarappa @ Dr. Chikkamylarappa Vs Dr. R. Venkatasubbaiah and Others

Supreme Court Of India · (2009) AIRSCW 1720 : (2008) AIRSCW 3499 : (2008) AIRSCW 2678 : (2008) 11 JT 73 : (2009) 3 KCCR 1538 : (2009) 2 MLJ 196 : (2008) 13 SCALE 191 : (2008) 14 SCC 306 : (2009) 2 SCC(L&S) 148 : (2009) 2 SLR 129 : (2008) 4 Supreme 294 : (2008) 3 UPLBEC 2785

Constitution of India, 1950 — Article 14
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Supreme Court03 Oct 2008Dismissed

Southern Sales and Services and Others Vs Sauermilch Design and Handels GMBH

Supreme Court Of India · AIR 2009 SC 320 : (2008) 6 ALT 59 : (2008) 4 AWC 3846 Supp : (2008) 4 BC 470 : (2009) 1 CLR 320 : (2008) 11 JT 236 : (2009) 1 KarLJ 322 : (2008) 4 KLT 341 : (2008) 8 MLJ 1127 : (2009) 106 RD 690 : (2008) 13 SCALE 287 : (2008) 14 SCC 457 : (2009) 1 UC 37

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(4), Order 37 Rule 3(5), Order 37 Rule 3(6)
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Supreme Court03 Oct 2008Dismissed

Rukmini Narvekar Vs Vijaya Satardekar and Others

Supreme Court Of India · (2008) 3 ACR 3384 : AIR 2009 SC 1013 : (2009) AIRSCW 118 : (2009) CLT 104 : (2009) CriLJ 822 : (2009) 1 JCR 139 : (2008) 11 JT 32 : (2008) 13 SCALE 523 : (2008) 14 SCC 1

Constitution of India, 1950 — Article 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 239, 240Penal Code, 1860 (IPC) — Section 120B, 34, 409, 420, 423
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Supreme Court03 Oct 2008Disposed Of

KLM Royal Dutch Airlines Vs Director General of Investigation and Registration

Supreme Court Of India · AIR 2009 SC 938 : (2009) 6 ALT 10 : (2008) 4 AWC 4028 Supp : (2008) 146 CompCas 421 : (2008) 4 CompLJ 478 : (2008) 4 CPJ 18 : (2008) 11 JT 317 : (2009) 2 MLJ 1077 : (2008) 13 SCALE 514 : (2009) 1 SCC 230 : (2008) 88 SCL 153

Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 36A, 36A(1), 36B, 36D
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Supreme Court03 Oct 2008Disposed Of

Rajesh Kumar Vs State of H.P.

Supreme Court Of India · (2009) 1 ACR 785 : AIR 2009 SC 1 : (2009) CLT 53 : (2009) CriLJ 335 : (2008) 11 JT 160 : (2009) OLR 53 : (2008) 13 SCALE 185 : (2008) 15 SCC 705

Penal Code, 1860 (IPC) — Section 302, 326, 34
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Supreme Court01 Oct 2008Dismissed

Unissi (India) Pvt. Ltd. Vs Post Graduate Institute of Medical Education and Research

Supreme Court Of India · (2010) 1 ALT 2 : (2008) 4 ARBLR 1 : (2009) 1 AWC 329 Supp : (2008) 56 BLJR 3093 : (2008) 4 JCR 100 : (2008) 11 JT 89 : (2009) 1 MLJ 936 : (2009) MPLJ 498 : (2008) 13 SCALE 11 : (2009) 1 SCC 107 : (2008) 2 UJ 1322 : (2008) 3 UPLBEC 2774

Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 16, 7Constitution of India, 1950 — Article 136
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Supreme Court01 Oct 2008Allowed

B.M. Malani Vs Commr. of Income Tax and Another

Supreme Court Of India · (2008) 219 CTR 313 : (2008) 306 ITR 196 : (2008) 11 JT 390 : (2008) 13 SCALE 327 : (2008) 10 SCC 617 : (2008) 174 TAXMAN 363

Income Tax Act, 1961 — Section 132, 132(4), 132(4A), 148, 220(2)
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Supreme Court01 Oct 2008Allowed

Talwara Coop. Credit and Service Society Ltd. Vs Sushil Kumar

Supreme Court Of India · (2008) 6 ALLMR 934 : (2009) 4 ALT 23 : (2008) 4 AWC 3842 Supp : (2008) 5 CTC 377 : (2008) 119 FLR 598 : (2009) 1 JCR 186 : (2008) 11 JT 1 : (2009) 1 LLJ 326 : (2008) 8 MLJ 1118 : (2008) 13 SCALE 24 : (2008) 9 SCC 486 : (2008) 2 SCC(L&S) 931 : (2009) 2 SLJ

Evidence Act, 1872 — Section 106Industrial Disputes Act, 1947 — Section 11A, 17B, 25F
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Supreme Court01 Oct 2008Dismissed

Ramprasad Balmiki Vs Anil Kumar Jain and Others

Supreme Court Of India · (2008) ACJ 2865 : AIR 2009 SC 337 : (2008) 6 ALD 82 : (2009) 1 AWC 41 Supp : (2009) 121 FLR 765 : (2009) 1 GLR 653 : (2009) 1 JLJ 32 : (2008) 10 JT 702 : (2008) 4 KLT 312 : (2009) 3 LLJ 359 : (2008) 8 MLJ 1132 : (2008) 152 PLR 748 : (2009) 1 RLW 729 : (20

Motor Vehicles Act, 1988 — Section 163A, 163A(1), 166, 167, 32Workmens Compensation Act, 1923 — Section 2, 2(1)(1), 4
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