Supreme Court17 Apr 2009Dismissed

P. Liaquat Ali Khan Vs State of Andhra Pradesh

Supreme Court Of India · (2009) 2 ACR 1657 : AIR 2009 SC 2597 : (2009) AIRSCW 4518 : (2010) 1 ALD(Cri) 329 : (2009) 57 BLJR 2310 : (2009) CriLJ 3736 : (2009) 5 JT 513 : (2009) 6 SCALE 113 : (2009) 12 SCC 707 : (2009) 6 SCR 493 : (2009) 3 Supreme 399 : (2009) 5 UJ 2350

Penal Code, 1860 (IPC) — Section 364, 364A, 365, 366, 367
Supreme Court17 Apr 2009Dismissed

Kanti Lal Vs State of Rajasthan

Supreme Court Of India · (2009) 2 ACR 1594 : AIR 2009 SC 2703 : (2009) AIRSCW 4147 : (2009) 2 ALT(Cri) 304 : (2009) 5 JT 635 : (2009) 43 OCR 362 : (2009) 6 SCALE 116 : (2009) 12 SCC 498 : (2009) 6 SCR 525 : (2009) 3 Supreme 360 : (2009) 2 UC 740

Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Evidence Act, 1872 — Section 113B, 32(1)Penal Code, 1860 (IPC) — Section 304B, 498A
Supreme Court17 Apr 2009Disposed Of

Sohel Mehaboob Shaikh Vs State of Maharashtra

Supreme Court Of India · (2009) 2 ACR 1648 : AIR 2009 SC 2702 : (2009) AIRSCW 4145 : (2009) 8 JT 297 : (2009) 5 SCALE 704 : (2009) 12 SCC 588 : (2009) 6 SCR 483

Criminal Procedure Code, 1973 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 302, 323, 34, 498A
Supreme Court17 Apr 2009Allowed

Smt. Anjali Kapoor Vs Rajiv Baijal

Supreme Court Of India · AIR 2009 SC 2821 : (2010) AIRSCW 323 : (2009) AIRSCW 4302 : (2009) 5 ALT 39 : (2009) 3 AWC 2679 Supp : (2009) 1 CLR 1116 : (2010) 2 DMC 595 : (2009) 3 JLJ 48 : (2009) 5 JT 685 : (2010) 1 MhLj 2 : (2009) 5 MLJ 987 : (2009) 2 RLW 1156 : (2009) 6 SCALE 597 :

Supreme Court17 Apr 2009Allowed

Kurapati Maria Das Vs Dr. Ambedkar Seva Samajan and Others

Supreme Court Of India · AIR 2009 SC 2475 : (2009) AIRSCW 4603 : (2009) 2 AWC 1966 Supp : (2009) 57 BLJR 1872 : (2009) 6 JT 67 : (2009) 4 MLJ 1030 : (2009) 7 SCC 387 : (2009) 6 SCR 498 : (2009) 5 UJ 2312

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 12, 2(b), 5
Supreme Court17 Apr 2009Allowed

Meerut Development Authority Vs Association of Management Studies and Another Pawan Kumar Agarwal Vs Meerut Development Authority and Another

Supreme Court Of India · AIR 2009 SC 2894 : (2009) AIRSCW 4623 : (2009) 3 AWC 2558 Supp : (2009) 6 JT 169 : (2009) 4 MLJ 818 : (2009) 2 RLW 1137 : (2009) 6 SCALE 49 : (2009) 6 SCC 171 : (2009) 6 SCR 663 : (2009) 3 Supreme 429 : (2009) 5 UJ 2391

Constitution of India, 1950 — Article 12, 136, 14, 41Uttar Pradesh Urban Planning and Development Act, 1973 — Section 3
Supreme Court17 Apr 2009Disposed Of

V. Ramaswamy Vs Ramachandran and Another

Supreme Court Of India · (2009) 3 AWC 2556 Supp : (2009) 7 JT 30 : (2009) 6 MLJ 1038 : (2009) 6 SCALE 308 : (2009) 14 SCC 216 : (2009) 6 SCR 520

Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court17 Apr 2009Dismissed

Dr. Ram Deen Maurya Vs State of U.P. and Others

Supreme Court Of India · (2009) 6 JT 333 : (2009) 6 SCALE 189 : (2009) 6 SCC 735 : (2009) 2 SCC(L&S) 241 : (2009) 6 SCR 703 : (2009) 4 SLR 544 : (2009) 7 UJ 3208 : (2009) 2 UPLBEC 1315

Uttar Pradesh Aided Colleges Transfer of Teachers Rules, 2005 — Rule 4, 4(6), 6Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 2
Supreme Court16 Apr 2009Dismissed

The Govt. of A.P. and Others Vs P. Chandra Mouli and Another

Supreme Court Of India · (2009) 5 ALT 52 : (2009) 13 SCC 272 : (2010) 1 SCC(L&S) 237 : (2009) 6 SCR 374 : (2009) 3 SLJ 128 : (2009) 5 UJ 2412

Administrative Tribunals Act, 1985 — Section 14, 20Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 33, 8(1)
Supreme Court16 Apr 2009Allowed

Bhupendra Singh and Others Vs State of U.P.

Supreme Court Of India · (2009) 2 ACR 1659 : AIR 2009 SC 3265 : (2009) AIRSCW 3304 : (2009) 57 BLJR 1885 : (2009) 6 JT 79 : (2009) 5 SCALE 653 : (2009) 12 SCC 447 : (2009) 6 SCR 262 : (2009) 3 Supreme 402 : (2009) 5 UJ 2383

Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302