Supreme Court21 Apr 2009Allowed
Dulal Choudhary and Others Vs Hirak Roy Chowdhury and Others
Supreme Court Of India · (2009) 17 SCC 670
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,045 of 2,993
Supreme Court21 Apr 2009Allowed
Tara Chand and Others Vs Municipality Gharaunda
Supreme Court Of India · (2009) 5 ALT 44 : (2009) 4 AWC 3719 Supp : (2009) 5 JT 539 : (2009) 3 RLW 2430 : (2009) 6 SCALE 721 : (2009) 13 SCC 412 : (2009) 7 SCR 794
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court21 Apr 2009Allowed
L.N. Aswathama and Another Vs P. Prakash
Supreme Court Of India · (2010) 1 AWC 543 Supp : (2009) 9 JT 527 : (2010) 1 KCCR 113 : (2009) 4 PLJR 111 : (2009) 13 SCC 229 : (2009) 10 SCR 615
Transfer of Property Act, 1882 — Section 53A
Supreme Court21 Apr 2009Dismissed
Pawan N. Chandra Vs Rajasthan High Court and Another
Supreme Court Of India · (2009) 17 SCC 770 : (2011) 1 SCC(L&S) 478
Supreme Court21 Apr 2009Dismissed
Anna Reddy Sambasiva Reddy and Others Vs State of Andhra Pradesh
Supreme Court Of India · AIR 2009 SC 2661 : (2009) AIRSCW 4091 : (2010) 1 ALD(Cri) 503 : (2009) 2 ALT(Cri) 286 : (2009) 57 BLJR 2609 : (2009) CLT 969 : (2009) 5 JT 617 : (2009) 6 SCALE 223 : (2009) 12 SCC 546 : (2009) 6 SCR 755 : (2009) 4 Supreme 506 : (2009) 6 UJ 2718
Criminal Procedure Code, 1973 (CrPC) — Section 210(2), 215, 216, 218, 221Penal Code, 1860 (IPC) — Section 114, 149, 302, 307, 326
Supreme Court21 Apr 2009Allowed
State of M.P. Vs Laakhan @ Lakhan
Supreme Court Of India · (2009) 3 ACR 2714 : (2009) 8 SCALE 89 : (2009) 14 SCC 433 : (2009) 8 SCR 47
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court21 Apr 2009Allowed
Punjab Urban Planning and Development Authority and Another Vs Daya Singh
Supreme Court Of India · AIR 2010 SC 486 : (2009) 3 AWC 2726 Supp : (2009) 8 JT 138 : (2009) 8 SCALE 723 : (2009) 12 SCC 569
Supreme Court21 Apr 2009Allowed
State of Maharashtra Vs Guntabai @ Bhagirathaibai and Others
Supreme Court Of India · (2010) 1 ALT(Cri) 106 : (2009) 7 JT 509 : (2009) 8 SCALE 563 : (2009) 14 SCC 363 : (2009) 9 SCR 44
Penal Code, 1860 (IPC) — Section 302, 34, 498A
Supreme Court20 Apr 2009Allowed
Shriram Scientific and Industrial Research Foundation Vs V.K. Dhingra
Supreme Court Of India · (2009) 17 SCC 759
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 10Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 22
Supreme Court20 Apr 2009Dismissed
Citation Infowares Limited Vs Equinox Corporation
Supreme Court Of India · (2009) 3 AWC 2683 Supp : (2009) 8 JT 316 : (2009) 7 SCC 220 : (2009) 6 SCR 737 : (2009) 5 UJ 2066
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 2(2), 34
Supreme Court20 Apr 2009Allowed
Subhash Chandra Singh Vs Dheemant Singh and Another
Supreme Court Of India · (2009) 14 JT 315 : (2009) 6 SCALE 719 : (2009) 11 SCC 169 : (2009) 7 SCR 724
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
Supreme Court20 Apr 2009Allowed
State of Karnataka Vs Shantappa Madivalappa Galapuji and Others
Supreme Court Of India · (2009) 2 ACR 1713 : AIR 2009 SC 2144 : (2010) 1 ALD(Cri) 324 : (2009) 3 ALT(Cri) 38 : (2009) CriLJ 2442 : (2009) 5 JT 660 : (2009) 43 OCR 374 : (2009) 6 SCALE 68 : (2009) 12 SCC 731 : (2009) 7 SCR 729
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 201, 302, 34
Supreme Court20 Apr 2009Allowed
Pranab Kumar Pal Vs LTZ. Investment Pvt. Ltd. and Others
Supreme Court Of India · (2009) 3 CompLJ 193 : (2009) 14 JT 319 : (2009) 6 SCALE 779 : (2009) 6 SCC 689 : (2009) 6 SCR 751 : (2009) 4 UJ 1881
Companies Act, 1956 — Section 235, 237, 398, 402, 403Contract Act, 1872 — Section 27Specific Relief Act, 1963 — Section 14, 41
Supreme Court20 Apr 2009Dismissed
Tomy and Another Vs State of Kerala and Another
Supreme Court Of India · (2009) 14 JT 431 : (2009) 8 SCALE 559 : (2009) 11 SCC 156 : (2009) 9 SCR 39
Penal Code, 1860 (IPC) — Section 324, 326, 34, 447, 506
Supreme Court20 Apr 2009Allowed
State of Orissa and Others Vs Harapriya Bisoi
Supreme Court Of India · AIR 2009 SC 2991 : (2009) AIRSCW 4806 : (2009) 1 CLR 1100 : (2009) 7 JT 92 : (2009) 2 OLR 229 : (2009) 12 SCC 378 : (2009) 7 SCR 34 : (2009) 7 UJ 3326
Contract Act, 1872 — Section 17Evidence Act, 1872 — Section 91Orissa Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948 — Section 56(1), 63
Supreme Court17 Apr 2009Partly Allowed
U.P. State Road Transport Corporation Vs Bhagyawati
Supreme Court Of India · (2010) 1 ALLMR 452 : (2009) 122 FLR 545 : (2009) 4 LLJ 25 : (2009) 6 SCALE 717 : (2009) 12 SCC 401 : (2010) 1 SCC(L&S) 154 : (2010) 2 SLR 510
Supreme Court17 Apr 2009Dismissed
U.P. State Sugar and Cane Development Ltd. Vs Raza Buland Sugar Co. Ltd. and Others
Supreme Court Of India · AIR 2009 SC 3018 : (2009) AIRSCW 4852 : (2009) 13 JT 313 : (2009) 16 SCC 539 : (2009) 7 SCR 571
Specific Relief Act, 1963 — Section 34Sugar Undertakings (Taking Over of Management) Act, 1978 — Section 2, 3, 7
Supreme Court17 Apr 2009Allowed
Petine Shipping Inc. of Monrovia Vs The Minerals and Metals Trading Corporation of India Ltd.
Supreme Court Of India · (2009) AIRSCW 4362 : (2009) 4 AWC 3649 Supp : (2010) 3 BomCR 279 : (2009) 8 JT 157 : (2009) 6 MhLj 932 : (2009) MPLJ 502 : (2009) 6 SCALE 582 : (2009) 7 SCC 516 : (2009) 6 SCR 551 : (2009) 5 UJ 2418
Arbitration Act, 1940 — Section 14(2), 2, 28, 31, 31(4)
Supreme Court17 Apr 2009Disposed Of
Satish @ Dhanna Vs State of M.P. and Others
Supreme Court Of India · (2009) 2 ACR 1592 : AIR 2009 SC 2643 : (2009) AIRSCW 4067 : (2009) 57 BLJR 2325 : (2009) 5 JT 490 : (2009) 43 OCR 544 : (2009) 5 SCALE 702 : (2009) 14 SCC 187 : (2009) 6 SCR 486 : (2009) 3 Supreme 288 : (2009) 2 UC 878 : (2009) 6 UJ 2607
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 16, 2, 20Juvenile Justice Act, 1986 — Section 2Penal Code, 1860 (IPC) — Section 147, 148, 149, 302