Supreme Court26 Oct 2009Allowed

Parminder Kaur Vs State of U.P. and Another

Supreme Court Of India · (2010) 1 ACR 281 : AIR 2010 SC 840 : (2010) CLT 258 : (2010) CriLJ 895 : (2009) 13 JT 507 : (2010) 1 NCC 407 : (2009) 13 SCALE 424 : (2010) 1 SCC 322 : (2009) 15 SCR 430

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 420, 463, 464, 465, 467
Supreme Court22 Oct 2009Dismissed

Alagarsamy and Others Vs State by Deputy Superintendent of Police

Supreme Court Of India · (2010) 1 ACR 113 : AIR 2010 SC 849 : (2010) 1 ALT(Cri) 71 : (2010) CLT 243 : (2010) CriLJ 29 : (2010) 1 GLH 205 : (2009) 13 JT 491 : (2010) OLR 243 : (2009) 13 SCALE 376 : (2009) 15 SCR 385

Criminal Procedure Code, 1973 (CrPC) — Section 154(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
Supreme Court22 Oct 2009Allowed

Ramkanya Bai Vs Bharatram

Supreme Court Of India · (2009) 6 ALD 136 : (2010) 1 ALT 1 : (2010) 2 AWC 1589 Supp : (2010) 3 BomCR 692 : (2009) 2 DMC 644 : (2010) 2 GLR 1133 : (2009) 13 JT 395 : (2010) 2 MLJ 135 : (2010) MPLJ 1 : (2010) 1 OLR 531 : (2010) 157 PLR 241 : (2009) 13 SCALE 400 : (2010) 1 SCC 85

Hindu Marriage Act, 1955 — Section 13, 28
Supreme Court22 Oct 2009Dismissed

N. Radhakrishnan Vs Maestro Engineers and Others

Supreme Court Of India · (2010) AIRSCW 331 : (2009) 6 ALD 130 : (2010) 2 AWC 1581 Supp : (2010) 1 CompLJ 154 : (2010) 2 CTC 327 : (2009) 13 JT 491(1) : (2010) 1 MLJ 401 : (2009) 13 SCALE 403 : (2010) 1 SCC 72 : (2009) 15 SCR 371 : (2009) 7 Supreme 80 : (2009) 10 UJ 4831

Arbitration and Conciliation Act, 1996 — Section 8, 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
Supreme Court22 Oct 2009Disposed Of

Haryana State Industrial Dev. Corp. Vs Shakuntla and Others Shakuntla and Others Vs State of Haryana and Others State of Haryana and Others Vs Shakuntla and Another

Supreme Court Of India · AIR 2010 SC 468 : (2010) 1 AWC 1000 Supp : (2009) 13 JT 498 : (2009) 13 SCALE 410 : (2010) 12 SCC 448 : (2009) 15 SCR 413

Constitution Of India, 1950 — Article 14Punjab Scheduled Roads And Controlled Areas Restrictions Of Unregulated Development Rules, 1965 — Rule 26FLand Acquisition Act, 1894 — Section 4, 5, 6
Supreme Court21 Oct 2009Disposed Of

Union of India (UOI) Vs T.M. Somarajan and Others

Supreme Court Of India · (2010) 1 AWC 997 Supp : (2009) 123 FLR 747 : (2009) 14 JT 136 : (2009) 13 SCALE 396 : (2010) 1 SCC 129 : (2010) 1 SCC(L&S) 15 : (2009) 16 SCR 305 : (2010) 2 SLJ 1 : (2009) 6 SLR 519 : (2010) 1 WLN 68

Police Service (Pay) Rules, 1954 — Rule 4(5), 6
Supreme Court21 Oct 2009Disposed Of

Leila David Vs State of Maharashtra and Others

Supreme Court Of India · (2010) 1 ACR 275 : AIR 2010 SC 862 : (2010) 109 CLT 44 : (2010) CriLJ 455 : (2009) 13 JT 520 : (2009) 2 OLR 908 : (2009) 2 OLR 904 : (2009) 13 SCALE 351

Constitution of India, 1950 — Article 129, 142, 19, 21, 32Contempt of Courts Act, 1971 — Section 14, 14(1)
Supreme Court21 Oct 2009Allowed

Surender Kumar Vs Union of India (UOI) and Others

Supreme Court Of India · (2010) 2 AWC 1587 Supp : (2009) 123 FLR 746 : (2009) 13 JT 411 : (2010) 1 LLJ 8 : (2010) 1 MLJ 1471 : (2010) MPLJ 22 : (2009) 13 SCALE 394 : (2010) 1 SCC 158 : (2010) 1 SCC(L&S) 24 : (2009) 16 SCR 312 : (2005) 2 SCR 468

Supreme Court21 Oct 2009Allowed

S.B.P. and Company Vs Patel Engineering Ltd. and Another

Supreme Court Of India · (2010) 1 AWC 1053 Supp : (2010) 1 BomCR 382 : (2009) 4 CompLJ 455 : (2009) 13 JT 315 : (2009) 13 SCALE 335 : (2009) 10 SCC 293 : (2009) 15 SCR 340 : (2009) 10 UJ 4811

Arbitration Act, 1940 — Section 8(1), 9Arbitration and Conciliation Act, 1996 — Section 11, 11(1), 11(2), 11(3), 11(4)Constitution of India, 1950 — Article 136, 155