Supreme Court05 Nov 2009Allowed
I.T.I. Limited Vs I.T.I. EX/VR Employees/Officers Welfare Association and Others
Supreme Court Of India · (2009) 11 SC CK 0042
Constitution of India, 1950 — Article 12
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,000 of 2,993
Supreme Court05 Nov 2009Dismissed
K. Subramanian Vs R. Rajathi rep. by P.O.A. P. Kaliappan
Supreme Court Of India · (2009) 11 SC CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 320Negotiable Instruments Act, 1881 (NI) — Section 138, 147
Supreme Court05 Nov 2009Dismissed
Tamil Nadu Water Supply and Drainage Board Vs Satyanarayana Brothers Pvt. Ltd.
Supreme Court Of India · (2010) 1 AWC 316 Supp : (2009) 14 JT 423 : (2009) 13 SCALE 597 : (2010) 1 SCC 171 : (2009) 16 SCR 598
Arbitration Act, 1940 — Section 30
Supreme Court04 Nov 2009Allowed
Bharat Amratlal Kothari Vs Dosukhan Samadkhan Sindhi and Others
Supreme Court Of India · (2009) 3 ACR 3370 : AIR 2010 SC 475 : (2010) CriLJ 379 : (2010) 1 Crimes 38 : (2010) 1 GLR 571 : (2009) 14 JT 102 : (2010) 1 PLJR 50 : (2009) 13 SCALE 563 : (2010) 1 SCC 237 : (2009) 15 SCR 662 : (2010) 1 UC 98
Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(d), 35(4)Bombay Animal Preservation Act, 1954 — Section 5, 6, 8Indian Penal Code, 1860 — Section 34, 279, 395, 427, 506(2)
Supreme Court04 Nov 2009Allowed
Kamrul Isam Alvi Vs State of M.P.
Supreme Court Of India · (2009) 6 ALD 148 : (2009) 4 AWC 3990 Supp : (2009) 14 JT 132 : (2009) 4 PLJR 194 : (2009) 13 SCALE 540 : (2009) 15 SCR 689 : (2010) 1 WLN 5
Land Acquisition Act, 1894 — Section 18, 25, 4, 54
Supreme Court04 Nov 2009Dismissed
U.P. Rajya Vidyut Utpadan Board and Another Vs Uttar Pradesh Vidyut Mazdoor Sangh
Supreme Court Of India · (2010) 10 AWC 1741 Supp : (2010) 124 FLR 80 : (2009) 14 JT 127 : (2010) 1 LLJ 589 : (2009) 13 SCALE 543 : (2009) 17 SCC 318 : (2011) 1 SCC(L&S) 604 : (2009) 16 SCR 587
Uttar Pradesh Contract Labour (Regulation and Abolition) Rules, 1975 — Rule 25(2)
Supreme Court03 Nov 2009Allowed
Commissioner of Income Tax, Coimbatore Vs Hindustan Textiles
Supreme Court Of India · (2010) 231 CTR 105 : (2010) 190 TAXMAN 294
Supreme Court03 Nov 2009Allowed
State of U.P. Vs Rashid and Another
Supreme Court Of India · (2009) 3 ACR 3367 : (2010) CriLJ 1415 : (2009) 14 JT 216 : (2009) 13 SCALE 549 : (2010) 1 SCC 153
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court03 Nov 2009Allowed
Dakshinamurthy Vs B.K. Das I.A.S. and Others
Supreme Court Of India · AIR 2010 SC 2892 : (2010) 3 AWC 2536 Supp : (2009) 13 SCALE 518 : (2010) 1 SCC 647 : (2009) 1 SCC 64
Supreme Court30 Oct 2009Allowed
Ms. Celina Coelho Pereira and Others Vs Ulhas Mahabaleshwar Kholkar and Others
Supreme Court Of India · AIR 2010 SC 603 : (2009) 13 JT 602 : (2009) 8 MLJ 675 : (2009) 13 SCALE 487 : (2010) 1 SCC 217 : (2009) 15 SCR 558
Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14(1)Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 — Section 14(1), 2, 22(2)
Supreme Court30 Oct 2009Allowed
Urban Improvement Trust, Bikaner Vs Mohan Lal
Supreme Court Of India · (2010) 1 AWC 994 Supp : (2009) 14 JT 355 : (2010) 4 LW 110 : (2009) 8 MLJ 1547 : (2009) 13 SCALE 671 : (2010) 1 SCC 512 : (2010) 1 SCC(L&S) 178 : (2009) 16 SCR 550
Constitution of India, 1950 — Article 136
Supreme Court30 Oct 2009Dismissed
Vijay Dhanji Chaudhary Vs Suhas Jayant Natawadkar
Supreme Court Of India · (2010) 3 AWC 2540 Supp : (2010) 3 BomCR 689 : (2009) 15 JT 472 : (2010) 1 MLJ 156 : (2009) 13 SCALE 652 : (2010) 1 SCC 166 : (2010) 1 SCC(L&S) 26 : (2009) 1 SCR 518
Supreme Court Rules, 1966 — Rule 1, 5, 6
Supreme Court29 Oct 2009Disposed Of
NICCO Corp. Ltd. Vs Prysmian Cavie Sistemi Energia S.R.L and Another
Supreme Court Of India · (2010) 1 CompLJ 104 : (2009) 14 SCALE 181
Supreme Court28 Oct 2009Disposed Of
The Commissioner of Income Tax, New Delhi Vs Maruti Udyog Ltd.
Supreme Court Of India · (2010) 229 CTR 5 : (2010) 186 TAXMAN 49
Income Tax Act, 1961 — Section 260A, 37, 43B, 56
Supreme Court28 Oct 2009Allowed
H.B. Basavaraj (Dead) by LRs. and Another Vs Canara Bank and Others
Supreme Court Of India · (2010) 1 KarLJ 588 : (2010) 1 MLJ 383 : (2009) 13 SCALE 474 : (2009) 15 SCR 504
Contract Act, 1872 — Section 129, 130, 56, 62, 70Evidence Act, 1872 — Section 115Loka Shikshana Trust (Taking over of Management) Act, 1982 — Section 2
Supreme Court28 Oct 2009Partly Allowed
A.K. Lakshmipathy (Dead) and Others Vs Rai Saheb Pannalal H. Lahoti CharitableTrust and Others
Supreme Court Of India · AIR 2010 SC 577 : (2009) 6 ALD 139 : (2010) 1 AWC 317 Supp : (2009) 13 JT 589 : (2009) 8 MLJ 693 : (2010) 1 OLR 118 : (2009) 13 SCALE 457 : (2010) 1 SCC 287 : (2009) 15 SCR 475
Transfer of Property Act, 1882 — Section 55, 55(1)
Supreme Court28 Oct 2009Allowed
Jai Prakash Gupta (D) thr. LRs. Vs Riyaz Ahamad and Another
Supreme Court Of India · (2010) 1 AWC 324 Supp : (2009) 14 JT 29 : (2010) 1 MLJ 149 : (2010) 158 PLR 673 : (2009) 13 SCALE 466 : (2009) 10 SCC 197 : (2009) 15 SCR 525
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
Supreme Court28 Oct 2009Allowed
Mohd. Ismail Vs Dinkar Vinayakrao Dorlikar
Supreme Court Of India · (2009) 15 JT 41 : (2010) 158 PLR 670 : (2009) 13 SCALE 454 : (2009) 10 SCC 193 : (2009) 15 SCR 542 : (2009) 10 UJ 4948 : (2010) 1 WLN 33
Supreme Court28 Oct 2009Allowed
Prabir Mondal and Another Vs State of West Bengal
Supreme Court Of India · (2010) 1 ACR 110 : (2010) CLT 238 : (2010) CriLJ 444 : (2009) 13 JT 597 : (2010) 1 NCC 309 : (2009) 13 SCALE 449 : (2010) 1 SCC 386 : (2009) 15 SCR 495
Penal Code, 1860 (IPC) — Section 307, 34
Supreme Court27 Oct 2009Disposed Of
Arulmani and Another Vs State through Inspector of Police
Supreme Court Of India · (2009) 14 SCALE 180