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Supreme Court Of India judgments, 2024

721 judgments · page 6 of 37

Supreme Court22 Nov 2024Allowed

M/s Ajay Protech Pvt. Ltd Vs General Manager & Anr

Supreme Court Of India · (2024) 11 SC CK 0038

Arbitration and Conciliation Act, 1996 — Section 11, 23(4), 29A, 29A(1), 29A(3), 29A(4), 29A(5)Negotiable Instruments Act, 1881 — Section 138Commercial Courts Act, 2015 — Section 12A
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Supreme Court22 Nov 2024Allowed

Sonu Agnihotri Vs Chandra Shekhar & Ors

Supreme Court Of India · (2024) 11 SC CK 0037

Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 177, 380, 411
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Supreme Court20 Nov 2024Allowed

Prashant Vs State Of Nct Of Delhi

Supreme Court Of India · (2024) 11 SC CK 0010

Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 164, 482Indian Penal Code, 1860 — Section 375, 376, 376(2)(n), 503, 506
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Supreme Court20 Nov 2024Allowed

M.R. Ajayan Vs State Of Kerala & Ors

Supreme Court Of India · (2024) 11 SC CK 0009

Code of Criminal Procedure, 1973 — Section 195, 195(1)(a), 195(1)(b), 195(1)(b)(i), 195(1)(b)(ii), 482Indian Penal Code, 1860 — Section 34, 120(B), 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 193, 194, 195, 196, 199, 200, 201, 205, 206, 207, 208, 209, 210, 211, 217, 228, 420, 463, 471, 475, 476Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)
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Supreme Court19 Nov 2024Dismissed

State Bank Of India & Ors Vs Navin Kumar Sinha

Supreme Court Of India · (2024) 11 SC CK 0015

State Bank of India Act, 1955 — Section 43(1)State Bank of India Officers� Service Rules, 1992 — Rule 2(1), 4, 19(1), 19(2), 19(3), 50, 51, 52, 53, 54, 55, 56, 57, 58, 59, 60, 61, 62, 63, 64, 65, 66, 67, 68, 68(1), 68(2)(iii), 69, 69(3), 70
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