Supreme Court11 Dec 2024Dismissed
Smt. Naresh Kumari & Ors Vs Smt. Chameli & Ors
Supreme Court Of India · (2024) 12 SC CK 0021
Constitution of India, 1950 — Article 14, 21, 23Transfer of Property Act, 1882 — Section 122, 123, 126, 127
COURT ARCHIVE
Supreme Court Of India judgments, 2024
721 judgments · page 4 of 37
Supreme Court11 Dec 2024Allowed
Baby Sakshi Greola Vs Manzoor Ahmad Simon And Another
Supreme Court Of India · (2024) 12 SC CK 0020
Motor Vehicles Act, 1988 — Section 166, 168
Supreme Court10 Dec 2024Allowed
Dara Lakshmi Narayana & Others Vs State Of Telangana & Another
Supreme Court Of India · (2024) 12 SC CK 0019
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 41A, 482Indian Penal Code, 1860 — Section 498A
Supreme Court10 Dec 2024Disposed Of
Chaduranga Kanthraj URS And Anr Vs P Ravi Kumar And Ors
Supreme Court Of India · (2024) 12 SC CK 0018
Karnataka Stamp Act, 1957 — Section 45B
Supreme Court10 Dec 2024Partly Allowed
Jayedeepsinh Pravinsinh Chavda & Ors Vs State Of Gujarat
Supreme Court Of India · (2024) 12 SC CK 0017
Code of Criminal Procedure, 1973 — Section 227Indian Penal Code, 1860 — Section 107, 114, 306, 498A
Supreme Court10 Dec 2024Allowed
Chandigarh Administrator & Ors & Etc Etc Vs Manjit Kumar Gulati & Ors & Etc Etc
Supreme Court Of India · (2024) 12 SC CK 0016
Constitution of India, 1950 — Article 226Chandigarh Lease Hold of Sites and Building Rules, 1973 — Rule 12(3)
Supreme Court10 Dec 2024Disposed Of
Parvin Kumar Jain Vs Anju Jain
Supreme Court Of India · (2024) 12 SC CK 0015
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13(1)(ia), 24, 26
Supreme Court10 Dec 2024Allowed
Nusrat Parween Vs State Of Jharkhand
Supreme Court Of India · (2024) 12 SC CK 0014
Constitution of India, 1950 — Article 142Code of Criminal Procedure, 1973 — Section 107, 116(3), 313Indian Penal Code, 1860 — Section 34, 302
Supreme Court10 Dec 2024Allowed
State Of Odisha & Ors Vs Dilip Kumar Mohapatra
Supreme Court Of India · (2024) 12 SC CK 0013
Constitution of India, 1950 — Article 14, 226, 227
Supreme Court10 Dec 2024Allowed
Banwari And Others Vs Haryana State Industrial And Infrastructure Development Corporation Limited (Hsiidc) And Another
Supreme Court Of India · (2024) 12 SC CK 0012
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 28A, 54
Supreme Court10 Dec 2024Partly Allowed
Muthupandi Vs State Through The Inspector Of Police, Nilakottai Station, Dindigul
Supreme Court Of India · (2024) 12 SC CK 0011
Code of Criminal Procedure, 1973 — Section 357(3)Indian Penal Code, 1860 — Section 279, 304(A)Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1)(A), 21(1)(A)
Supreme Court09 Dec 2024Dismissed
Ajay Kumar Jain Vs State Of Uttar Pradesh & Anr
Supreme Court Of India · (2024) 12 SC CK 0023
Constitution of India, 1950 — Article 32, 226
Supreme Court09 Dec 2024Allowed
Lt. Col. Suprita Chandel Vs Union Of India And Ors
Supreme Court Of India · (2024) 12 SC CK 0010
Constitution of India, 1950 — Article 142
Supreme Court09 Dec 2024Disposed Of
State Of Maharashtra & Ors Vs Pradeep Yashwant Kokade & Anr
Supreme Court Of India · (2024) 12 SC CK 0009
Constitution of India, 1950 — Article 14, 19, 21, 32, 72, 161, 226Code of Criminal Procedure, 1973 — Section 313, 366, 413, 414Bhartiya Nagarik Suraksha Sanhita, 2023 — Section 453, 454 Indian Penal Code, 1860 — Section 120B, 302, 364, 376(2)(g), 404
Supreme Court09 Dec 2024Allowed
National Highway Authority Of India Vs G Athipathi And Others
Supreme Court Of India · (2024) 12 SC CK 0008
Supreme Court09 Dec 2024
Tej Bhan (D) Through Lr. & Ors Vs Ram Kishan (D) Through Lrs. & Ors
Supreme Court Of India · (2024) 12 SC CK 0007
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
Supreme Court06 Dec 2024Dismissed
Kunhimuhammed @ Kunheethu Vs State Of Kerala
Supreme Court Of India · (2024) 12 SC CK 1218
Code of Criminal Procedure, 1973 — Section 313 Indian Penal Code, 1860 — Section 34, 300, 302, 304, 304II, 324, 326 Evidence Act, 1872 — Section 27
Supreme Court04 Dec 2024Allowed
Kabir Shankar Bose Vs State Of West Bengal & Ors
Supreme Court Of India · (2024) 12 SC CK 0006
Constitution of India, 1950 — Article 32Indian Penal Code, 1860 — Section 34, 307, 323, 325, 326, 341, 354, 354A, 504, 506
Supreme Court03 Dec 2024Allowed
Irfan Khan Vs State (Nct Of Delhi)
Supreme Court Of India · (2024) 12 SC CK 0005
Code of Criminal Procedure, 1973 — Section 173, 482Arms Act, 1959 — Section 25, 54, 59
Supreme Court03 Dec 2024Disposed Of
Oachira Parabrahma Temple & Anr Vs G. Vijayanathakurup And Ors
Supreme Court Of India · (2024) 12 SC CK 0004