Supreme Court26 Apr 2023Allowed

Union Of India & Ors. Vs Santosh Kumar Singh

Supreme Court Of India · (2023) 04 SC CK 0126

Railway Protection Force Rules, 1987 — Rule 52.1, 52.2, 67.2Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
Supreme Court26 Apr 2023Disposed Of

Ritu Chhabaria Vs Union Of India & Ors.

Supreme Court Of India · (2023) 04 SC CK 0108

Constitution Of India, 1950 — Article 21, 32, 136, 226Indian Penal Code, 1860 — Section 120B, 420Prevention of Corruption Act, 1988 — Section 7, 12, 13(1)(d), 13(2)
Supreme Court26 Apr 2023Allowed

Rakesh Raman Vs Kavita

Supreme Court Of India · (2023) 04 SC CK 0103

Constitution Of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 13(1)(ib)Indian Penal Code, 1860 — Section 34, 323, 324, 406, 498A
Supreme Court26 Apr 2023Disposed Of

In Re: T.N. Godavarman Thirumulpad Vs Union Of India And Others

Supreme Court Of India · (2023) 04 SC CK 0083

Environment (Protection) Rules, 1986 — Rule 5, 5(1)(viii), 5(3), 5(3)(a), 5(3)(b), 5(3)(c), 5(3)(d)Wild Life (Protection) Act, 1972 — Section 5C(1), 18, 19, 20, 21, 22, 23, 24, 2Environment (Protection) Act, 1986 — Section 3, 3(v)
Supreme Court25 Apr 2023Disposed Of

Ravinder Singh Vs State Govt. Of Nct Of Delhi.

Supreme Court Of India · (2023) 04 SC CK 0082

Constitution Of India, 1950 — Article 20(1), 72, 136, 161Indian Penal Code, 1860 — Section 45, 53, 302, 376, 376(2), 376(2)(a), 376(2)(b), 376(2)(c), 376(2)(d), 376(2)(e), 376(2)(f), 376(2)(g), 376A, 376D, 376E, 376AB, 376DA, , 376DB, 376(3), 377, 506Code of Criminal Procedure, 1973 — Section 432, 433, 433A