Supreme Court02 Jan 2023Allowed
Deepak Gaba And Others Vs State Of Uttar Pradesh And Another
Supreme Court Of India · (2023) 1 Scale 381
Code of Criminal Procedure, 1973 — Section 200, 202, 204, 482Indian Penal Code, 1860 — Section 120A, 120B, 405, 406, 415, 420, 464, 470, 471Negotiable Instruments Act, 1860 — Section 138
