Supreme Court06 Dec 2023

Cox And Kings Ltd. Vs Sap India Pvt. Ltd. & Anr.

Supreme Court Of India · (2023) 12 SC CK 0024

Constitution Of India, 1950 — Article 32Arbitration and Conciliation Act, 1996 — Section 2(1)(b), 2(e), 2(1)(h), 7, 7(1), 7(3), 7(4), 7(4)(a), 7(4)(b), 7(4)(c), 7(5), 8, 8(1), 9, 11, 11(6), 11(6A), 35, 37, 45, 73Code of Civil Procedure, 1908 — Section 10
Supreme Court06 Dec 2023Disposed Of

Selvaraj Vs Revathi

Supreme Court Of India · (2023) 12 SC CK 0009

Protection of Women from Domestic Violence Act, 2005 — Section 12
Supreme Court01 Dec 2023Allowed

Shashikant Sharma & Ors. Vs State Of Uttar Pradesh & Anr.

Supreme Court Of India · (2023) 12 SC CK 0002

Scheduled Castes and Scheduled Tribes(Prevention of Atrocities) Act, 1989 — Section 3(2)(v), 14A(1)Code of Criminal Procedure, 1973 — Section 161, 173, 227Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 504
Supreme Court29 Nov 2023Dismissed

Union Of India & Ors. Vs K. Suri Babu

Supreme Court Of India · (2023) 11 SC CK 0041

Constitution Of India, 1950 — Article 42, 43, 309Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 3Industrial Employment (Standing Orders) Act, 1946 — Section 2(g), 3, 4, 5, 6, 7, 10, 13B
Supreme Court29 Nov 2023Allowed

Pavana Dibbur Vs Directorate Of Enforcement

Supreme Court Of India · (2023) 11 SC CK 0039

Prevention of Money Laundering Act, 2002 — Section 2(1)(u), 2(1)(v), 2(1)(x), 2(1)(y), 2(1)(y)(ii), 3, 3(1)(u), 5, 45(1)Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120A, 120B, 263A, 379, 380, 384, 389, 392, 402, 403, 405, 406, 417, 420, 468, 489A, 489C, 489D
Supreme Court29 Nov 2023Allowed

Vijay Vs Union Of India & Ors

Supreme Court Of India · (2023) 11 SC CK 0038

Indian Stamp Act, 1899 — Section 2(6), 2(10), 2(11), 2(14), 3, 25, 33, 35, 36Evidence Act, 1872 — Section 61, 63, 65, 65(a)Transfer of Property Act, 1882 — Section 53A, 54, 55