Supreme Court11 Aug 2023
Pradyuman Bisht Vs Union Of India & Ors
Supreme Court Of India · (2023) 08 SC CK 0025
COURT ARCHIVE
Supreme Court Of India judgments, 2023
921 judgments · page 15 of 47
Supreme Court11 Aug 2023Allowed
Union Of India & Ors. Vs K. Pushpavanam & Ors
Supreme Court Of India · (2023) 08 SC CK 0024
Constitution Of India, 1950 — Article 226
Supreme Court11 Aug 2023Disposed Of
M/S Larsen Air Conditioning And Refrigration Company Vs Union Of India & Ors.
Supreme Court Of India · (2023) 08 SC CK 0023
Constitution Of India, 1950 — Article 142Arbitration and Conciliation Act, 1996 — Section 31(7), 31(7)(b), 34, 37, 85, 85(2)(a)
Supreme Court09 Aug 2023Allowed
Balla @ Farhat Vs State Of Madhya Pradesh
Supreme Court Of India · (2023) 08 SC CK 0082
Indian Penal Code, 1860 — Section 120A, 120B, 395, 397, 411, 412Evidence Act, 1872 — Section 27
Supreme Court09 Aug 2023Partly Allowed
Jaipur Development Authority Vs State Of Rajasthan & Ors.
Supreme Court Of India · (2023) 08 SC CK 0081
Supreme Court09 Aug 2023Disposed Of
Assistant Wild Life Warden & Anr. Vs K. K. Moideen & Anr
Supreme Court Of India · (2023) 08 SC CK 0021
Kerala Forest Act, 1961 — Section 61D
Supreme Court09 Aug 2023Allowed
Dev Gupta Vs PEC University Of Technology & Ors.
Supreme Court Of India · (2023) 08 SC CK 0020
Constitution Of India, 1950 — Article 14, 15(4)
Supreme Court09 Aug 2023Dismissed
Hind Offshore Pvt. Ltd. Vs Iffco � Tokio General Insurance Co. Ltd.
Supreme Court Of India · (2023) 08 SC CK 0019
Marine Insurance Act, 1963 — Section 19, 35, 35(3), 37, 41(5), 55
Supreme Court09 Aug 2023Allowed
Government Of Kerala & Anr. Vs Joseph And Others
Supreme Court Of India · (2023) 08 SC CK 0018
Constitution Of India, 1950 — Article 133(1)(a)Limitation Act, 1963 — Article 64, 65, 142, 144Kerala Land Conservancy Act, — Section 20
Supreme Court08 Aug 2023Dismissed
A. Sreenivasa Reddy Vs Rakesh Sharma & Anr.
Supreme Court Of India · B.R. Gavai, J; J.B. Pardiwala, J
Constitution Of India, 1950 — Article 12, 311, 356(1)Indian Penal Code, 1860 — Section 120B, 201, 409, 419, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(1)(d), 13(2), 19
Supreme Court08 Aug 2023Allowed
Salib @ Shalu @ Salim Vs State Of U.P. & Ors
Supreme Court Of India · B.R. Gavai, J; J.B. Pardiwala, J
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 191, 195A, 323, 354A, 376, 376D, 383, 386, 504, 506Protection of Children from Sexual Offences Act, 2012 — Section 7, 8
Supreme Court08 Aug 2023Allowed
Mohammad Wajid & Anr. Vs State Of U.P. & Ors
Supreme Court Of India · B.R. Gavai, J; J.B. Pardiwala, J
Constitution Of India, 1950 — Article 21, 226Indian Penal Code, 1860 — Section 323, 354A, 376, 379, 390, 391, 395, 411, 503, 504, 506, 506(2)Code of Criminal Procedure, 1973 — Section 41A, 155(2), 156(1), 482
Supreme Court08 Aug 2023Allowed
Haji Iqbal @ Bala Through S.P.O.A. Vs State Of U.P. & Ors.
Supreme Court Of India · (2023) 08 SC CK 0016
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 342, 365, 386, 395, 506Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 482
Supreme Court08 Aug 2023Disposed Of
M/S. Isnar Aqua Farms Vs United India Insurance Co. Ltd.
Supreme Court Of India · (2023) 08 SC CK 0015
Supreme Court08 Aug 2023Allowed
Asma Shaw Vs Islamia College Of Science & Commerce Srinagar Kashmir & Ors.
Supreme Court Of India · (2023) 08 SC CK 0014
Supreme Court08 Aug 2023Allowed
S.S. Cold Storage India Pvt. Ltd. Vs National Insurance Company Limited
Supreme Court Of India · (2023) 08 SC CK 0013
Consumer Protection Act, 1986 — Section 13(4)(iv), 22(1), 23
Supreme Court08 Aug 2023Allowed
Mahmood Ali & Ors. Vs State Of U.P. & Ors.
Supreme Court Of India · (2023) 08 SC CK 0011
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 342, 386, 420, 467, 468, 471, 504, 506Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
Supreme Court08 Aug 2023Disposed Of
Iqbal @ Bala & Ors. Vs State Of U.P. & Ors.
Supreme Court Of India · (2023) 08 SC CK 0010
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 323, 354A, 376Protection of Children from Sexual Offences Act, 2012 — Section 7, 8
Supreme Court08 Aug 2023Disposed Of
Mohmood Ali Vs State Of U.P. & Ors.
Supreme Court Of India · (2023) 08 SC CK 0009
Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3Indian Penal Code, 1860 — Section 120B, 406, 420, 447, 506
Supreme Court07 Aug 2023
Dinganglung Gangmei Vs Mutum Churamani Meetei & Ors
Supreme Court Of India · Dr. Dhananjaya Y. Chandrachud, CJ; J B Pardiwala, J; Manoj Misra, J
Constitution Of India, 1950 — Article 32, 136, 226Code of Criminal Procedure, 1973 — Section 161, 161(3), 164, 164A, 357AEvidence Act, 1872 — Section 145