COURT ARCHIVE

Supreme Court Of India judgments, 2022

1,141 judgments · page 18 of 58

Supreme Court06 Sept 2022Partly Allowed

Sahebrao Arjun Hon Vs Raosaheb S/O Kashinath Hon & Ors.

Supreme Court Of India · (2022) 9 JT 39 : (2022) 12 Scale 811

Indian Penal Code, 1860 — Section 34, 324, 326, 447Code Of Criminal Procedure, 1973 — Section 357A

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Supreme Court06 Sept 2022Dismissed

Indian Oil Corporation Ltd. Vs Sudera Realty Private Limited

Supreme Court Of India · (2022) 13 Scale 43

Limitation Act, 1963 — Article 51, 58, 109, 113Limitation Act, 1908 — Article 120Code Of Civil Procedure, 1908 — Section 2, 2(12), Order 4 Rule 2, Order 7 Rule 6

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Supreme Court05 Sept 2022Allowed

Kahkansha Anjum Khan Vs Mohammad Wamique Ansari

Supreme Court Of India · (2022) 09 SC CK 0048

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Supreme Court05 Sept 2022Allowed

P. Vijay Nataraj & Ors. Vs State & Anr.

Supreme Court Of India · (2022) 9 SCC 280 : 2022 (13 ) Scale 176

Tamil Nadu Town and Country Planning Act, 1971 — Section 38

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Supreme Court05 Sept 2022Allowed

Jasmair Singh & Anr. Vs State Of Haryana & Anr.

Supreme Court Of India · (2022) 9 SCC 73

Indian Penal Code, 1860 — Section 323, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 482

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Supreme Court05 Sept 2022Disposed Of

Dr. Seema Sikka Vs Dr. Pranav Sikka

Supreme Court Of India · (2022) 09 SC CK 0044

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Supreme Court05 Sept 2022Allowed

Monika Kumari Vs Abhishek Yadav

Supreme Court Of India · (2022) 09 SC CK 0043

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Supreme Court05 Sept 2022Allowed

Aprajita Chakraborty Vs Anirban Biswangri

Supreme Court Of India · (2022) 09 SC CK 0042

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Supreme Court05 Sept 2022Allowed

Pinki Vs Abhishek Kumar Singh

Supreme Court Of India · (2022) 09 SC CK 0040

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Supreme Court05 Sept 2022Allowed

Saloni Agrawal Vs Surbhit Mittal

Supreme Court Of India · (2022) 09 SC CK 0039

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Supreme Court05 Sept 2022Allowed

Surbhi Goyal (Agrawal) Vs Ashutosh Banka

Supreme Court Of India · (2022) 09 SC CK 0038

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Supreme Court05 Sept 2022Allowed

Aastha Manoj Sonwane Vs Manoj Tukaram Sonwane

Supreme Court Of India · (2022) 09 SC CK 0037

Hindu Marriage Act, 1955 — Section 9

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Supreme Court05 Sept 2022Allowed

Beerbal Prasad Rajoriya Vs State Of Madhya Pradesh

Supreme Court Of India · (2022) 12 Scale 726

Indian Penal Code, 1860 — Section 376(2)(n), 506

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Supreme Court05 Sept 2022Disposed Of

Adani Ports And Special Economic Zone Limited Vs Board Of Trustees Of Jawaharlal Nehru Port Authority & Ors.

Supreme Court Of India · (2022) 13 Scale 1

Constitution Of India, 1950 — Article 14, 32

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Supreme Court05 Sept 2022Allowed

State Through Deputy Superintendent Of Police Vs R. Soundirarasu Etc.

Supreme Court Of India · (2022) 12 Scale 815

Constitution Of India, 1950 — Article 32Tamil Nadu Government Servant Conduct Rules, 1973 — Rule 7(1)(a)Prevention Of Corruption Act, 1988 — Section 13, 13(1)(e), 13(2), 30(2)

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Supreme Court05 Sept 2022Allowed

Ahmednagar Mahanagar Palika Vs Ahmednagar Mahanagar Palika Kamgar Union

Supreme Court Of India · (2022) 10 SCC 172 : (2022) 9 JT 11 : (2022) 12 Scale 803

Constitution Of India, 1950 — Article 14, 15

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Supreme Court05 Sept 2022Dismissed

M/S Peacock Industries Ltd. Vs Union Of India And Ors.

Supreme Court Of India · (2022) 9 JT 462

Central Excise Act, 1944 — Section 173L, 173L(v)

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Supreme Court05 Sept 2022Allowed

Pushpalata Vs Vijay Kumar (Dead) Thr. Lrs. & Ors.

Supreme Court Of India · (2022) 9 JT 1 : (2022) 13 Scale 15

Constitution Of India, 1950 — Article 136Code Of Civil Procedure, 1908 — Section 100Benami Transaction (Prohibition) Act, 1988 — Section 2, 3, 4, 4(1), 4(3), 4(3)(a)

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Supreme Court05 Sept 2022Dismissed

Gopalbhai Panchabhai Zalavadia (Dead) Thr Lrs Vs State Of Gujarat And Ors

Supreme Court Of India · (2022) 9 JT 18 : (2022) 13 Scale 5

Constitution Of India, 1950 — Article 142Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 11

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Supreme Court02 Sept 2022Allowed

Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 12(3)(a), 12(3)(a)(i), 12(3)(a)(ii), 12(3)(a)(iii), 12(3)(b)Indian Penal Code, 1860 — Section 120B, 193, 363, 366, 366A, 376, 376(2)(vi), 465, 466, 468, 471, 506Protection of Children from Sexual Offences Act, 2012 — Section 3, 4

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