Supreme Court12 Sept 2022Allowed

Yashoda (Alias Sodhan) Vs Sukhwinder Singh And Others

Supreme Court Of India · (2022) 9 JT 260 : (2022) 13 Scale 181

Code Of Civil Procedure, 1908 — Order 7 Rule 1(j), Order 2 Rule 2, Order 41 Rule 27Land Acquisition Act, 1894 — Section 16(2)Bangalore Development Authority Act, 1976 — Section 17(1), 19(1)
Supreme Court12 Sept 2022

Vinod Katara Vs State Of Uttar Pradesh

Supreme Court Of India · (2022) 9 JT 338 : (2022) 13 Scale 373

Constitution Of India, 1950 — Article 39, 136Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Section 3(1), 3(2), 12, 12(2), 12(3), 12(3)(a)(i), 12(3)(a)(ii), 12(3)(a)(iii), 12(3)(b)U.P. Panchayat Raj (Maintenance Of Family Registers) Rules, 1970 — Rule 73
Supreme Court08 Sept 2022

P. Dharamaraj Vs Shanmugam & Ors.

Supreme Court Of India · (2022) 09 SC CK 0023

Constitution Of India, 1950 — Article 32, 51A, 136, 226Indian Penal Code, 1860 — Section 34, 120B, 302, 304B, 307, 323, 395, 405, 406, 409, 420, 467, 468, 471, 477A, 498A, 506(1)Code Of Criminal Procedure, 1973 — Section 2(wa), 173(2)(i), 173(8), 216, 320, 320(1), 320(2), 320(9), 340, 372, 397, 401, 482
Supreme Court07 Sept 2022Allowed

Shiv Kumar Vs State Of Madhya Pradesh

Supreme Court Of India · (2022) 9 SCC 676 : (2022) 9 JT 59 : 2022 (13 ) Scale 127

Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 24, 406, 411Evidence Act, 1872 — Section 114
Supreme Court06 Sept 2022Dismissed

K. Paramasivam Vs Karur Vysya Bank Ltd. & Anr.

Supreme Court Of India · (2022) 9 JT 43 : (2022) 13 Scale 9

Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(7), 3(8), 3(10), 3(11), 3(12), 3(37), 5(5A), 5(8)(i), 7, 60, 61, 62Indian Contract Act, 1872 — Section 128
Supreme Court06 Sept 2022Allowed

State Tax Officer (1) Vs Rainbow Papers Limited

Supreme Court Of India · (2022) 13 Scale 25

Insolvency And Bankruptcy Code, 2016 — Section 3(30), 3(31), 5, 5(21), 7, 9, 14, 15, 17, 18, 21, 24, 25, 29, 30, 30(2), 30(4), 30(6), 31, 31(1), 31(2), 33(6), 48, 53, 53(1), 53(1)(b)(ii), 53(2), 61, 61(3), 62, 196, 208, 240Gujarat Value Added Tax, 2003 — Section 48