Supreme Court12 Apr 2021Disposed Of
Justice V. Eswaraiah (Retd.) Vs Union Of India & Ors
Supreme Court Of India · AIR 2021 SC 1879 : (2021) 4 SCC 231 : (2021) 4 JT 196 : (2021) 5 Scale 547
COURT ARCHIVE
Supreme Court Of India judgments, 2021
827 judgments · page 30 of 42
Supreme Court09 Apr 2021
M.C. Mehta Vs Union Of India & Ors
Supreme Court Of India · (2021) 5 Scale 706
Supreme Court09 Apr 2021Allowed
Ram Kishan Vs State Of Rajasthan & Ors
Supreme Court Of India · (2021) 4 SCC 778 : (2021) 4 JT 220 : (2021) 5 Scale 545
Indian Penal Code, 1860 — Section 332, 353Code Of Criminal Procedure, 1973 — Section 173, 482
Supreme Court09 Apr 2021Allowed
Central Coalfields Limited Through Its Chairman And Managing Director & Ors Vs Parden Oraon
Supreme Court Of India · AIR 2021 SC 1876 : (2021) 4 JT 68 : (2021) 5 Scale 518 : (2021) 2 CLR 190 : (2021) 2 LLJ 241
Supreme Court09 Apr 2021Allowed
Sudesh Kedia Vs Union Of India
Supreme Court Of India · AIR 2021 SC 1892 : (2021) 4 SCC 704 : (2021) 4 JT 71 : (2021) 5 Scale 522 : (2021) CriLJ 2396
Indian Penal Code, 1860 — Section 120B, 384, 386, 387, 414Unlawful Activities (Prevention) Act, 1967 — Section 17, 18, 21, 43D(5)Arms Act, 1959 — Section 25(1B)(a), 26, 35
Supreme Court09 Apr 2021Allowed
A.R. Madana Gopal Etc.Etc Vs M/S Ramnath Publications Pvt. Ltd. And Anr
Supreme Court Of India · AIR 2021 SC 1886 : (2021) 4 JT 203 : (2021) 5 Scale 528 : (2021) 3 ALD 40 : (2021) 2 RCR (Civil) 719
Income Tax Act, 1961 — Section 230ASpecific Relief Act, 1963 — Section 10A
Supreme Court09 Apr 2021Allowed
M/S Utkal Suppliers Vs M/S Maa Kanak Durga Enterprises & Ors
Supreme Court Of India · AIR 2021 SC 1896 : (2021) 4 JT 210 : (2021) 5 Scale 510
Contract Labour (Regulation And Abolition) Act, 1970 — Section 1(4)Orissa Shops And Commercial Establishments Act, 1956 — Section 4
Supreme Court08 Apr 2021Disposed Of
Mukesh Kumar Vs State Of Haryana Through Collector, Gurgaon & Ors
Supreme Court Of India · (2021) 5 Scale 544
Supreme Court08 Apr 2021Allowed
Haryana State Industrial And Infrastructure Developemnt Corporation Limited & Ors. Vs Rameshwar Dass (Dead) & Ors
Supreme Court Of India · (2021) 6 SCC 355 : (2021) 6 JT 71 : (2021) 5 Scale 535 : (2021) 2 RCR (Civil) 762
Constitution Of India, 1950 — Article 142Land Acquisition Act, 1894 — Section 4, 18, 54
Supreme Court08 Apr 2021Allowed
M/S Acquainted Realtors LLP Etc. Etc Vs M/S Acquainted Realtors LLP Etc. Etc
Supreme Court Of India · AIR 2021 SC 1969 : (2021) 4 JT 1 : (2021) 5 Scale 500
Land Acquisition Act, 1894 — Section 4, 6,
Supreme Court08 Apr 2021Dismissed
Ved & Anr. Vs State Of Haryana & Anr
Supreme Court Of India · AIR 2021 SC 2056 : (2021) 5 Scale 492
Land Acquisition Act, 1894 — Section 4, 6, 17(2)(c)
Supreme Court08 Apr 2021Disposed Of
Mohammad Salimullah And Anr Vs Union Of India And Ors
Supreme Court Of India · AIR 2021 SC 1789 : (2021) 4 SCC 76 : (2021) 5 Scale 461
Constitution Of India, 1950 — Article 14, 19(1)(e), 21, 51(c)Foreigners Act, 1946 — Section 2(a), 3
Supreme Court08 Apr 2021Allowed
V. Sreenivasa Reddy Vs B.L. Rathnamma
Supreme Court Of India · AIR 2021 SC 1792 : (2021) 4 SCC 79 : (2021) 5 Scale 485 : (2021) 3 ALD 1
Code Of Civil Procedure, 1908 — Order 2 Rule 2Arbitration And Conciliation Act, 1996 — Section 11(2), 11(5), 11(6)
Supreme Court08 Apr 2021Disposed Of
Debapriya Haldar Vs Teesta Dipankar Haldar
Supreme Court Of India · (2021) 04 SC CK 0010
Constitution Of India, 1950 — Article 142
Supreme Court07 Apr 2021Allowed
Puneet Sharma & Ors. Etc Vs Himachal Pradesh State Electricity Board Ltd. & Anr. Etc
Supreme Court Of India · AIR 2021 SC 2221 : (2021) 6 JT 239 : (2021) 5 Scale 468
Supreme Court06 Apr 2021Allowed
Yogesh Vs State Of Haryana
Supreme Court Of India · AIR 2021 SC 1904 : (2021) 5 SCC 730 : (2021) 4 JT 222 : (2021) 5 Scale 455 : (2021) CriLJ 2407 : (2021) 2 RCR (Criminal) 653
Indian Penal Code, 1860 — Section 34, 120B, 216, 302, 364A, 376Code Of Criminal Procedure, 1973 — Section 161
Supreme Court06 Apr 2021Allowed/Disposed Of
Sanjiv Prakash Vs Seema Kukreja And Ors
Supreme Court Of India · AIR 2021 SC 1979 : (2021) 9 SCC 732 : (2021) 4 JT 25 : (2021) 5 Scale 427
Arbitration And Conciliation Act, 1996 — Section 7(2), 7(5), 8, 8(1), 8(3), 11, 11(6), 11(6A), 16, 16(1), 17, 34, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i), 43(1), 45Indian Contract Act, 1872 — Section 62Limitation Act, 1963 — Section 21
Supreme Court06 Apr 2021Dismissed
Deputy Commissioner Of Income Tax & Anr. Vs M/S. Pepsi Foods Ltd. (Now Pepsico India Holdings Pvt. Ltd.)
Supreme Court Of India · AIR 2021 SC 2692 : (2021) 7 SCC 413 : (2021) 4 JT 555 : (2021) 5 Scale 398
Constitution Of India, 1950 — Article 14, 19(1)(g)Code Of Civil Procedure, 1908 — Order 20 Rule 11Income Tax Act, 1961 — Section 28, 43C, 44AC, 220(6), 254, 254(1), 254(2A), 255(5)
Supreme Court06 Apr 2021Dismissed
Shital Fibers Ltd Vs Indian Acrylics Limited
Supreme Court Of India · AIR 2021 SC 2597 : (2021) 4 JT 14 : (2021) 5 Scale 416 : (2021) 226 CompCas 607
Companies Act, 1956 — Section 433, 433(e), 433(f), 434, 434(1)(a)Code Of Civil Procedure, 1908 — Order 37
Supreme Court06 Apr 2021Dismissed
Shanmugam Vs State By Inspector Of Police, Tamil Nadu
Supreme Court Of India · AIR 2021 SC 1884 : (2021) 5 SCC 810 : (2021) 4 JT 49 : (2021) 5 Scale 394 : (2021) CriLJ 2402
Copyright Act, 1957 — Section 51, 52, 63, 65, 68AIndian Penal Code, 1860 — Section 224, 302, 511