CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 2021

827 judgments · page 2 of 42

Supreme Court14 Dec 2021Dismissed

M/S. Soorajmull Nagarmull Vs Brijesh Mehrotra & Ors.

Supreme Court Of India · AIR 2022 SC 100 : (2021) 15 Scale 346

Constitution Of India, 1950 — Article 129Rules to Regulate Proceedings for Contempt of the Supreme Court, 1975 — Rule 3(c)Land Acquisition Act, 1894 — Section 4(1), 6
Read judgment
Supreme Court14 Dec 2021Partly Allowed

Lochan Shrivas Vs State Of Chhattisgarh

Supreme Court Of India · (2021) 15 Scale 357

Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 201, 302, 363, 366, 367, 376A, 376(2)(f), 376(2)(i), 377Code Of Criminal Procedure, 1973 — Section 103, 157, 313, 354(3)
Read judgment
Supreme Court13 Dec 2021Allowed

A. Manju Vs Prajwal Revanna @ Prajwal R & Ors

Supreme Court Of India · (2021) 12 JT 278 : (2021) 15 Scale 299 : (2022) 3 SCC 269

Conduct Of Election Rules, 1961 — Rule 94ACode Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 6 Rule 16Representation Of The People Act, 1951 — Section 33A, 81, 81(3), 82, 83, 83(1), 83(1)(c), 86, 86(1), 100, 100(1), 100(1)(d)(i), 100(1)(d)(ii), 100(1)(d)(iv), 117, 123
Read judgment
Supreme Court13 Dec 2021Disposed Of

Bharat Chaudhary Vs Union Of India

Supreme Court Of India · (2021) 12 JT 248 : (2021) 15 Scale 178

Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 24, 25, 28, 29, 37, 42, 52, 52A, 67
Read judgment
Supreme Court11 Dec 2021Dismissed

Kallu Khan Vs State Of Rajasthan

Supreme Court Of India · AIR 2022 SC 50 : (2021) 12 JT 411 : (2021) 15 Scale 123

Narcotic Drugs And Psychotropic Substance Act, 1985 — Section 8, 21, 42, 43, 50, 50(1)
Read judgment