COURT ARCHIVE

Supreme Court Of India judgments, 2021

827 judgments · page 13 of 42

Supreme Court07 Oct 2021Partly Allowed

Nitaben Dinesh Patel Vs Dinesh Dahyabhai Patel

Supreme Court Of India · (2021) 12 Scale 350

Code Of Civil Procedure, 1908 — Section 9, Order 8 Rule 6A, Order 8 Rule 8, Order 8 Rule 9, Order 6 Rule 17Hindu Marriage Act, 1955 — Section 5(a), 9, 10, 11, 12, 13, 19, 21, 23, 23ASpecial Relief Act, 1963 — Section 34

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Supreme Court06 Oct 2021Allowed

Bharath Booshan Aggarwal Vs State Of Kerala

Supreme Court Of India · (2021) 10 JT 126 : (2021) 11 Scale 766

Kerala Forest Produce Transit Rules, 1975 — Rule 3, 3(3), 23Kerala Forest Act, 1961 — Section 2(f), 2(f)(i), 2(k), 2(4), 27, 27(1)(d), 61A, 69Income Tax Act, 1961 — Section 278E

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Supreme Court06 Oct 2021Allowed

Union Of India And Others Vs Methu Meda

Supreme Court Of India · (2022) 1 SCC 1 : (2021) 10 JT 11 : (2021) 11 Scale 758

Indian Penal Code, 1860 — Section 323, 327, 346, 364, 506II

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Supreme Court06 Oct 2021Allowed

SGS India Ltd. Vs Dolphin International Ltd

Supreme Court Of India · AIR 2021 SC 4849 : (2021) 10 JT 20 : (2021) 11 Scale 750

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Supreme Court05 Oct 2021Dismissed

M/S Prem Cottex Vs Uttar Haryana Bijli Vitran Nigam Ltd. & Ors

Supreme Court Of India · (2021) 10 JT 394 : (2021) 11 Scale 743

Electricity Act, 2003 — Section 56, 56(1), 56(2)Limitation Act, 1963 — Section 17(1)(c)Consumer Protection Act, 1986 — Section 2(1)(g)

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Supreme Court05 Oct 2021Allowed

State Of Uttar Pradesh & Ors. Vs Premlata

Supreme Court Of India · AIR 2021 SC 4984 : (2022) 1 SCC 30 : (2021) 10 JT 28 : (2021) 11 Scale 712

Constitution Of India, 1950 — Article 14, 16U.P. Recruitment Of Dependants Of Government Servants Dying in Harness Rules, 1974 — Rule 5, 8

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Supreme Court05 Oct 2021Dismissed

Dipali Biswas & Ors Vs Nirmalendu Mukherjee & Ors.

Supreme Court Of India · AIR 2021 SC 4756 : (2021) 12 Scale 10

Code Of Civil Procedure, 1908 — Section 11, 47, 47(1), 65, 152, Order 21 Rule 29, Order 21 Rule 54, Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 66(1), Order 21 Rule 66(2), Order 21 Rule 66(2)(a), Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92(1), Order 21 Rule 94

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Supreme Court05 Oct 2021Allowed

Prabhagiya Van Adhikari Awadh Van Prabhag Vs Arun Kumar Bhardwaj (Dead) Thr. Lrs. & Ors.

Supreme Court Of India · AIR 2021 SC 4739 : (2021) 11 JT 523 : (2021) 12 Scale 19

U.P. Zamindari Abolition and Land Reforms Act, 1950 — Section 4, 48, 117Indian Forest Act, 1927 — Section 4, 5, 6, 6(a), 20U.P. Consolidation Of Holdings Act, 1953 — Section 49

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Supreme Court05 Oct 2021Allowed

Shrachi Burdwan Developers Private Limited Vs State Of West Bengal & Ors

Supreme Court Of India · (2021) 11 Scale 721

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 3(b), 4, 6, 9, 11, 12(1), 18, 20(b), 26, 54

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Supreme Court05 Oct 2021Dismissed

Shaikh Ansar Ahmad Md. Husain Vs State Of Maharashtra & Ors.

Supreme Court Of India · AIR 2021 SC 4726 : (2021) 10 JT 162 : (2021) 11 Scale 782

Constitution Of India, 1950 — Article 21

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Supreme Court05 Oct 2021Allowed

Geo Varghese Vs State Of Rajasthan & Anr.

Supreme Court Of India · AIR 2021 SC 4764 : (2021) 10 JT 36 : (2021) 11 Scale 698

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 34, 155(2), 156(1), 439, 482Indian Penal Code, 1860 — Section 107, 306, 309

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Supreme Court04 Oct 2021Dismissed

Supertech Ltd. Vs Emerald Court Owner Resident Welfare Association & Ors

Supreme Court Of India · (2021) 10 SC CK 0117

Supreme Court Rules, 1966 — Order 40 Rule 3Supreme Court Rules, 2013 — Order 55 Rule 6Uttar Pradesh Apartment (Promotion Of Construction, Ownership, And Maintenance) Act, 2010 — Section 4(1)(c), 4(4)

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Supreme Court04 Oct 2021Disposed Of