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Supreme Court Of India judgments, 2019

2,131 judgments · page 18 of 107

Supreme Court19 Nov 2019Allowed

Baidyanath Yadav Vs Aditya Narayan Roy & Ors

Supreme Court Of India · (2019) 17 Scale 520 : (2019) 3 ALT(Cri) 422 : (2020) 1 MLJ 189

Indian Administrative Service (Recruitment) Rules, 1954 — Rule 8, 8(1), 8(2)Indian Administrative Service (Appointment By Selection) Regulations, 1997 — Regulation 4Indian Administrative Service (Appointment By Promotion) Regulations, 1955 — Regulation 3, 5, 9
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Supreme Court19 Nov 2019Allowed

Naresh And Others Vs Hemant And Others

Supreme Court Of India · (2019) 11 JT 300 : (2019) 16 Scale 465 : (2019) 4 Curcc 371 : (2019) 6 ALT 320 : (2020) 129 CLT 393 : (2020) 1 RCR(Civil) 347

Code Of Civil Procedure, 1908 — Section 100Transfer Of Property Act, 1882 — Section 45Evidence Act, 1872 — Section 92
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Supreme Court19 Nov 2019Allowed

Central Bureau Of Investigation Vs Ramendu Chattopadhyay

Supreme Court Of India · (2019) 11 JT 311 : (2019) 16 Scale 563 : (2019) 3 ALT(Cri) 418 : (2019) 4 Crimes 295 : (2020) 1 RCR(Criminal) 167

Indian Penal Code, 1860 — Section 120B, 409, 420Prizes And Chit Money Circulation Scheme (Banning) Act, 1978 — Section 4, 6Code Of Criminal Procedure, 1908 — Section 173(8)
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Supreme Court19 Nov 2019

Ashok Kumar Kalra Vs Wing CDR. Surendra Agnihotri & Ors

Supreme Court Of India · (2019) 16 Scale 544 : (2019) 4 Civcc 796 : (2019) 3 ACJ 705 : (2019) 4 Curcc 376 : (2019) 6 ALT 302 : (2020) 129 CLT 249 : (2020) 1 JLJR 71 : (2019) 4 KLT 790 : (2020) 2 MLJ 189 : (2020) 1 PLJR 153 : (2020) 1 RCR(Civil) 255 : (2020) 2 SCC 394 : (2020) 2 C

Code Of Civil Procedure, 1908 — Order 8, Order 8 Rule 1, Order 8 Rule 1A, Order 8 Rule 2, Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(1), Order 8 Rule 6A(2), Order 8 Rule 6A(4), Order 8 Rule 6B, Order 8 Rule 6C, Order 8 Rule 6D, Order 8 Rule 6E, Order 8 Rule 6F, Order 8 Rule 6G, Order 8 Rule 8, Order 8 Rule 9, Order 8 Rule 10, Order 6 Rule 17Limitation Act, 1963 — Article 113Limitation Act, 1963 — Section 3(2)(b), 3(2)(b)(ii)
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Supreme Court19 Nov 2019

K. Meghachandra Singh & Ors Vs Ningam Siro & Ors

Supreme Court Of India · (2019) 11 JT 407 : (2019) 17 Scale 494 : (2020) 1 SCT 93 : (2020) 5 SCC 689 : (2020) 1 LLN 6

Constitution Of India, 1950 — Article 14, 16Manipur Police Service Rules, 1965 — Rule 5, 16(iii), 28, 28(i), 28(iii)
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Supreme Court18 Nov 2019Disposed Of

Girish Vs State Of U.P.

Supreme Court Of India · (2019) 11 SC CK 0165

Indian Penal Code, 1860 — Section 34, 174A, 229A, 302Code Of Criminal Procedure, 1973 — Section 82, 313
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Supreme Court15 Nov 2019Disposed Of

Hon’ble High Court At Calcutta Vs Mintu Mallick & Anr

Supreme Court Of India · (2019) 11 SC CK 0159

Constitution Of India, 1950 — Article 226West Bengal Judicial Service (Classification, Control And Appeal) Rules, 2007 — Rule 2(c), 10, 11, 16, 16(3)Code Of Criminal Procedure, 1973 — Section 190(1), 190(1)(c)
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