Supreme Court20 Nov 2019Allowed
State Of Karnataka Vs M/S. Tata Global Beverages Ltd
Supreme Court Of India · (2019) 11 SC CK 0185
Central Sales Tax Act, 1956 — Section 5(1), 5(3)
COURT ARCHIVE
Supreme Court Of India judgments, 2019
2,131 judgments · page 17 of 107
Supreme Court20 Nov 2019Allowed
Nand Kishore Etc Vs Central Bureau Of Investigation S.P.E.
Supreme Court Of India · (2019) 11 SC CK 0184
Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 511Prevention Of Corruption Act, 1988 — Section 13(1), 13(2)
Supreme Court20 Nov 2019Disposed Of
Shri Sant Kavi Mahipati Maharaj Devsthan Trust & Anr Vs Manisha Sambhaji Jadhav & Anr
Supreme Court Of India · (2019) 11 SC CK 0182
Supreme Court20 Nov 2019Disposed Of
Bhagwat Prasad Mishra Vs Union Of India & Ors.
Supreme Court Of India · (2019) 11 SC CK 0181
Armed Forces Act, 1950 — Section 73
Supreme Court20 Nov 2019Disposed Of
N Ramakrishna & Ors Vs G Nagasayanam & Ors.
Supreme Court Of India · (2019) 11 SC CK 0180
Supreme Court20 Nov 2019Dismissed
Jayamma Vs State By Ramurthinagar Police
Supreme Court Of India · (2019) 11 SC CK 0179
Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 302, 307, 324
Supreme Court20 Nov 2019Dismissed
West Bengal Dairymens' Association (Animal Husbandry) & Ors Vs B.P. Gopalika & Ors
Supreme Court Of India · (2019) 11 SC CK 0177
Supreme Court20 Nov 2019Dismissed
State Of Uttar Pradesh & Anr Vs M/S. Birla Corporation Limited
Supreme Court Of India · (2019) 16 Scale 475
Constitution Of India, 1950 — Article 14, 301, 304(a)Uttar Pradesh Trade Tax Act, 1948 — Section 5, 5(2)Uttar Pradesh General Clauses Act, 1904 — Section 21
Supreme Court20 Nov 2019Dismissed
Rekha Murarka Vs State Of West Bengal And Anr
Supreme Court Of India · (2019) 11 JT 291 : (2019) 17 Scale 76 : (2019) 4 Cricc 784 : (2019) 3 ACJ 779 : AIR 2020 SC 100 : (2019) 3 ALT(Cri) 428 : (2020) 2 SCC 474 : (2020) 1 JLJR 64 : JT 2019 (11) SC 291 : 2020 (1) MLJ(Cri) 65 : 2020 (1) PLJR 147 : (2020) 1 RCR(Criminal) 171 : (
Indian Penal Code, 1860 — Section 302, 326Code Of Criminal Procedure, 1973 — Section 2(w)(a), 24, 24(7), 24(8), 225, 301, 301(2), 302, 311, 372Evidence Act, 1872 — Section 165
Supreme Court20 Nov 2019Dismissed
Chaitu Lal Vs State Of Uttarakhand
Supreme Court Of India · (2019) 11 JT 288 : (2019) 16 Scale 471 : (2019) 3 ALT(Cri) 435, (2019) 4 Cricc 857, (2019) 3 ACJ 790 : AIR 2020 SC 219 : (2019) 3 MPWN 104
Indian Penal Code, 1860 — Section 354, 376, 511
Supreme Court19 Nov 2019Allowed
Tejeswara Rao And Ors. Vs Union Of India & Ors.
Supreme Court Of India · (2019) 11 SC CK 0183
Supreme Court19 Nov 2019Allowed
Raj Kishore Lal (Dead) Through Lrs Vs State Of Bihar & Ors
Supreme Court Of India · (2019) 11 SC CK 0178
Bihar Pension Rules, 1950 — Rule 43(b), 43(b)(a)(ii)
Supreme Court19 Nov 2019Disposed Of
M K George & Ors Vs State Of Kerala & Ors
Supreme Court Of India · (2019) 11 SC CK 0176
Constitution Of India, 1950 — Article 21, 25, 26, 32
Supreme Court19 Nov 2019Allowed
Krishna Kumar Soni Vs U.P.Projects Corporation Ltd. & Anr.
Supreme Court Of India · (2019) 11 SC CK 0175
U.P.Industrial Disputes Act, 1947 — Section 6N, 17(b)Industrial Disputes Act, 1947 — Section 17B
Supreme Court19 Nov 2019Dismissed
Krishna Kumar Rawat & Ors Vs Union Of India & Ors
Supreme Court Of India · (2019) 11 SC CK 0174
Income Tax Act, 1961 — Section 269UC, 269UD, 269UD(1A)
Supreme Court19 Nov 2019Dismissed
Esi Corporation Vs Fci Workers Union & Ors.
Supreme Court Of India · (2019) 11 SC CK 0173
Contract Labour (Regulation And Abolition) Act, 1970 — Section 10
Supreme Court19 Nov 2019Allowed
Harak Chand & Ors. Vs Himmat Mal Gandhi & Anr
Supreme Court Of India · (2019) 11 SC CK 0172
Income Tax Act, 1961 — Section 133AIndian Penal Code, 1860 — Section 120B, 332, 353, 395
Supreme Court19 Nov 2019Disposed Of
Bhagwan Das Bhajanka (Deceased) Through His Lrs Vs Bimala Devi Goyal
Supreme Court Of India · (2019) 11 SC CK 0170
Supreme Court19 Nov 2019Disposed Of
Mangalam Cement Limited Vs Commissioner Of Central Goods And Service Tax
Supreme Court Of India · (2019) 11 SC CK 0169
Supreme Court19 Nov 2019Allowed
Rani Narasimha Sastry Vs Rani Suneela Rani
Supreme Court Of India · (2019) 11 SC CK 0167
Hindu Marriage Act, 1955 — mdash; Section 13(1)(ia), 13(1)(iii)Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 125