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Supreme Court Of India judgments, 2018

1,052 judgments · page 47 of 53

Supreme Court15 Feb 2018Dismissed

Maharashtra State Electricity Distribution Co.Ltd. Vs The Appellate Authority & Anr.

Supreme Court Of India · AIR 2018 SC 977 : (2018) 2 SCR 537 : (2018) 3 SCC 608 : (2018) 2 JT 299 : (2018) 2 Scale 490 : (2018) 3 ABR 65 : (2018) 2 AllMR. 916 : (2018) 3 BCR478 : (2018) 2 JLJR 15 : (2018) 2 PLJR 83 : (2018) 2 RCR(Civil) 48 : (2018) 3 Supreme 254

Electricity Act, 2003, Section 126, Section 127, Section 135 - Assessment - Appeal to appellate authority - Theft of electricity
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Supreme Court15 Feb 2018Allowed

Kurukshetra University Vs Prithvi Singh

Supreme Court Of India · AIR 2018 SC 973 : (2018) SCR 267 : (2018) 2 JT 316 : (2018) 2 Scale 484 : (2018) 157 FLR 340 : (2018) 2 LLJ 257 : (2018) LLR 371 : (2018) 4 SCC 483 : (2018) 1 SCC(L&S) 749 : (2018) 2 JLJR 24 : (2018) 2 PLJR 177 : (2018) 3 Supreme 321 : (2018) 1 UPLBEC 315

Industrial Disputes Act, 1947, Section 10, Section 2(OO), Section 11-A - Reference of disputes to Boards, Courts or Tribunals - Definitions
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Supreme Court15 Feb 2018Allowed

Auto Cars Vs Trimurti Cargo Movers Pvt. Ltd. & Ors

Supreme Court Of India · AIR 2018 SC 1165 : (2018) 2 JT 328 : (2018) 2 Scale 511 : (2018) 3 BCR452 : (2018) 2 CTC 343 : (2018) 2 RCR(Civil) 119 : (2018) (140) RD 411 : (2018) 3 Supreme 314

Code of Civil Procedure, 1908, Order 9Rule 13, Section 27, Order 5Rule 20, Order 5Rule 20(3) - Summon to defendants
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Supreme Court15 Feb 2018

Chairman Cum Managing Director, Vs V. Manoharan and Ors.

Supreme Court Of India · (2018) 2 SCR 644 : (2018) 3 SCC 612 : (2018) 2 JT 292 : (2018) 2 Scale 494 : : (2018) 2 ACJ 145 : (2018) 2 CLR 186 : (2018) 157 FLR 345 : (2018) 1 LLN 574 : (2018) 3 LW 439 : (2018) 1 SCC(L&S( 609 : (2018) 4 SCJ 530 : (2018) 2 SCT 136 : (2018) 1 SLJ 294 :

Constitution of India, Article 226 - Power of High Courts to Issue certain writs
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Supreme Court15 Feb 2018

UCO Bank & Ors. Vs Rajendra Shankar Shukla

Supreme Court Of India · (2018) SCR 636 : (2018) 2 Scale 476 : (2018) 2 CTC 331 : (2018) 157 FLR 482 : (2018) 1 KLJ 815 : (2018) LLR 344 : (2018) 1 UPLBEC 285 : (2018) 4 Supreme 257

Uco Bank (Officers) Service Regulations, 1979, Regulation 20(3)(iii) -UCO Bank Officer Employees (Conduct) Regulations, 1976, Regulation 4, Regulation 3
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Supreme Court15 Feb 2018Allowed

Sundaram Finance Limited Vs Abdul Samad & Anr.

Supreme Court Of India · AIR 2018 SC 965 : (2018) 3 SCC 622 : (2018) 3 JT 16 : (2018) 2 Scale 467 : (2018) 128 ALR 744 : (2018) 3 ALD 79 : (2018) 2 CTC 101 : (2018) 2 ArbLR 1 : (2018) 1 JLJ 511 : (2018) 1 KLJ 803 : (2018) 2 KLT 293 : (2018) (36) LCD 568 : (2018) 2 MhLJ 301 : (201

Code Of Civil Procedure, 1908 — Section 37, 38, 39, 41, 46, 47, 151, Order 21 Rule 11(2), Order 21 Rule 27Arbitration & Conciliation Act, 1996 — Section 2(e), 21, 32, 34, 34(4), 36, 36(1), 42Companies Act, 1956 — Section 635(4)
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Supreme Court15 Feb 2018Dismissed

Union of India Vs Leen Martin & Anr

Supreme Court Of India · (2018) 103 ACrC 649 : (2018) 185 AIC 232 : (2018) 2 AICLR 370 : AIR 2018 SCW 991 : (2018) 2 AIRBomRCri 24 : AIR 2018 SC 991 : (2018) ALLMR(Cri) 1361 : (2018) 1 ALTCrl 394 : (2018) 1 CalCriLR 201 : (2018) 2 CriCC 567 : (2019) CriLJ 928 : (2018) CriLR 252 :

Narcotic Drugs and Psychotropic Substances Act, 1985, Section 23, Section 28, Section 67, Section 8(c), Section 20(B)(II)(c) - Punishme
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Supreme Court15 Feb 2018Allowed

G. Saraswathi & Anr. Vs Rathinammal & Ors.

Supreme Court Of India · AIR 2018 SC 949 : (2018) 2 SCR 548 : (2018) 3 SCC 340 : (2018) 2 JT 303 : (2018) 2 Scale 481 : (2018) 2 ALT 33 : (2018) 3 ALD 68 : (2018) 129 ALR 256 : (2018) 1 MPWN 195 : (2018) 2 RCR(Civil) 33 : (2018) 3 Supreme 196

Code of Civil Procedure, 1908, Order 41Rule 31
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Supreme Court12 Feb 2018Disposed Off

Commodore P.K. Banerjee Vs Union of India and Others

Supreme Court Of India · (2018) 4 SCC 355 : (2018) 2 Scale 433 : (2018) 158 FLR 567 : (2018) 2 JCR 231 : (2018) 4 LLN 314 : (2018) 1 SCC(L&S) 735 : (2018) 4 SCJ 301 : (2018) 2 SCT 91 : (2018) 1 SLJ 97 : (2018) 3 SLR 858

Armed Forces Tribunal Act, 2007, Section 32
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Supreme Court12 Feb 2018Allowed

Dinesh Kumar Kalidas Patel Vs State of Gujarat

Supreme Court Of India · AIR 2018 SC 951 : (2018) 1 SCR 641 : (2018) 3 SCC 313 : (2018) 2 JT 268 : (2018) 2 Scale 425 : (2018) 103 AllCC 597 : (2018) 1 ALD (Cri) 568 : (2018) 2 ALT(Cri) 297 : (2018) 2 BCR(Cri) 319 : (2018) 2 Crimes 295 : (2018) 1 DMC 812 : (2018) 2 GujLR 1656 : (

Indian Penal Code, 1860 — Section 201, 202, 302, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4
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Supreme Court10 Feb 2018Disposed Off

Pratima Das @ Arati Das Vs Subudh Das

Supreme Court Of India · (2018) 3 JT 67 : (2018) 2 RCR(Criminal) 129 : (2018) 4 SCC 528

Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parents
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