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Supreme Court Of India judgments, 2018

1,052 judgments · page 34 of 53

Supreme Court25 Apr 2018Allowed

Shiv Singh & Ors. Vs State of Himachal Pradesh & Ors

Supreme Court Of India · AIR 2018 SC 2159 : (2018) ALT (Rev) 116 : (2018) 2 MPWN 123 : (2018) 2 RCR(Civil) 840 : (2018) 6 Scale 407 : (2018) 4 Supreme 480 : (2018) 3 SCR 947 : (2018) 16 SCC 270

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 15, 15(2),11
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Supreme Court25 Apr 2018Disposed Of

Naresh & Ors. Vs The State of Uttarakhand & Ors.

Supreme Court Of India · AIR 2018 SC 2332 : (2018) 3 BCR(Cri) 78 : (2018) 2 JKJ 124 : (2018) 4 JT 399 : (2018) 6 Scale 402 : (2018) 6 SCC 404 : (2018) 3 SCR 940

Indian Penal Code, 1860 — Section 324, 504, 34, 307, 323
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Supreme Court24 Apr 2018Disposed Of

Commissioner Vs Mahindra And Mahindra Ltd. Thrg. M.D

Supreme Court Of India · (2018) 255 TAXMAN (SC) 305 : AIR 2018 SC 3007 : (2018) 302 CTR (SC) 213 : (2018) 16 SCC 79 : (2018) 8 SCJ 246 : (2018) 404 ITR 1 (SC) : (2018) 6 Scale 532 : (2018) 3 SCR 95

Income Tax Act, 1961 — Section 28, 28(iv), 36(1)(iii), 41, 41(1)
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Supreme Court24 Apr 2018Dismissed

Kavita Chandrakant Lakhani Vs State Of Maharashtra & Anr

Supreme Court Of India · AIR 2018 SC 2099 : (2018) 2 ALD (Crl.) 4 : (2018) AllMR. (Crl.) 2287 : (2018) 3 BCR(Crl.) 218 : (2018) 2 JKJ 60 : (2018) 4 JT 478 : (2018) 6 Scale 416 : (2018) 6 SCC 664 : (2018) 3 SCR 994

Indian Penal Code, 1860 — Section 323, 324, 342, 354, 363, 366, 506(ii), 506II
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Supreme Court24 Apr 2018Dismissed

Ram Pal Singh Vs State Of U.P. & Ors

Supreme Court Of India · AIR 2018 SC 2773 : (2018) 5 ALJ 116 : (2018) 128 ALR 770 : (2018) 3 AWC 3106 : (2018) (140) RD 548 : (2018) 6 Scale 379 : (2018) 6 SCC 692 : (2018) 2 UPLBEC 1141

Uttar Pradesh Kshettra Panchayats and Zila Panchayats (Oath of Office of Adhyaksha or Pramukh Etc.) Rules, 1994 — Rule 2(2), 3(3)Representation of the People Act, 1951 — Section 73, 152Tamil Nadu Panchayat Act, 1994 — Section 40
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