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Supreme Court Of India judgments, 2018

1,052 judgments · page 18 of 53

Supreme Court05 Sept 2018Dismissed

State Of Madhya Pradesh Vs Shriram & Anr

Supreme Court Of India · (2018) 15 Scale 73 : (2018) 4 RCR(Criminal) 578 : (2019) 14 SCC 430

Indian Penal Code, 1860 — Section 34, 304B, 306, 498ACode of Criminal Procedure 1973 — Section 313Indian Evidence Act, 1872 — Section 113A
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Supreme Court05 Sept 2018

Nipun Saxena & Anr. Vs Union Of India & Ors

Supreme Court Of India · (2018) 11 Scale 350 : (2019) 13 SCC 715

Protection of Children from Sexual Offences Rules, 2012 — Rule 7Protection of Children from Sexual Offences Act, 2012 — Section 33, 33(8), 45Code of Criminal Procedure 1973 — Section 357A
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Supreme Court05 Sept 2018Dismissed

SK Raju @ Abduk Haque @ Jagga Vs State Of West Bengal

Supreme Court Of India · (2018) 9 SCC 708 : (2018) 8 JT 425 : (2018) 10 Scale 730 : AIR 2018 SC 4255 : (2018) 4 Crimes 147 : (2018) 3 JKJ 74 : (2018) 10 SCR 731

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(C), 42, 42(1), 43, 50, 50(1)
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Supreme Court05 Sept 2018Partly Allowed

C.R. Kariyappa Vs State Of Karnataka

Supreme Court Of India · AIR 2018 SC 4312 : (2018) 8 JT 576 : (2018) 4 RCR(Criminal) 248 : (2018) 7 SLT 720 : (2018) 11 SCR 150 : (2018) 18 SCC 801

Indian Penal Code, 1860 — Section 325, 326
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Supreme Court05 Sept 2018Dismissed

Smt. Kavita Vs tate of Uttar Pradesh through Secretary & Ors

Supreme Court Of India · (2018) 8 JT 422 : (2018) 10 Scale 679 : AIR 2018 SC 4143 : (2018) 10 SCR 656 : (2018) 10 SCC 569

Constitution of India, 1950 — Article 226Uttar Pradesh Kshettra Panchayats and Zila Panchayats Adhiniyam, 1961 — Section 15, 15(2), 15(3)
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Supreme Court05 Sept 2018Disposed Off

Shivaraj Vs Rajendra & Anr

Supreme Court Of India · (2018) 3 ACC 886 : AIR 2018 SC 4252 : (2018) 3 JKJ 148 : (2018) 8 JT 418 : (2018) 10 Scale 683 : (2018) 10 SCR 649 : (2018) 10 SCC 432

Motor Vehicles Act, 1988 — Section 166
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Supreme Court05 Sept 2018Allowed

R. S. Sehrawat Vs Rajeev Malhotra & Ors

Supreme Court Of India · AIR 2018 SC 4172 : (2018) 4 BCR(Cri) 14 : (2018) 4 MLJ(Cri) 121 : (2018) (10) Scale 701 : (2018) 7 SLT 462 : (2018) 10 SCR 634 : (2018) 10 SCC 574 : (2018) 11 JT 445

Contempt of Courts Act, 1971 — Section 19(1)(b)Central Civil Services (Conduct) Rules, 1964 — Rule 3(I)(i) , 3(I)(ii), 3(I)(iii)
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Supreme Court05 Sept 2018Allowed

State of Maharashtra & Ors Vs Tasneem Rizwan Siddiquee

Supreme Court Of India · (2018) 9 SCC 745 : (2018) 8 JT 437 : (2018) 10 Scale 711 : AIR 218 SC 4167 : (2018) 11 SCR 374

Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 41A, 160Indian Penal Code, 1860 — Section 120B, 171, 201, 420, 467, 468
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Supreme Court04 Sept 2018Partly Allowed

Haribhau Vs State Of Maharashtra

Supreme Court Of India · (2018) 8 JT 402 : (2018) 10 Scale 699 : (2018) 4 BCR(Cri) 29 : (2018) 4 Crimes 145 : (2018) 7 SLT 690 : AIR 2018 SC 5599 : (2018) 10 SCR 622 : (2018) 18 SCC 43

Indian Penal Code, 1860 — Section 34, 294, 353, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
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Supreme Court04 Sept 2018Disposed Off

Yashwant Etc Vs State Of Maharashtra

Supreme Court Of India · (2018) 8 JT 405 : (2018) 10 Scale 658 : AIR 2018 SC 4067 : (2018) 4 BCR(Cri) 20 : (2018) 3 Crimes 491 : (2018) SCR 654

Indian Penal Code, 1860 — Section 34, 76, 299, 302, 304II, 330, 342, 354, 355, 420Indian Evidence Act, 1872 — Section 114B
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Supreme Court31 Aug 2018Allowed

National Insurance Co. Ltd Vs Ashalata Bhowmik And Ors

Supreme Court Of India · (2018) 8 JT 315 : (2018) 10 Scale 383 : AIR 2018 SC 4133 : (2018) 3 JKJ 107 : (2018) (36) LCD 2505 : (2018) 4 RCR(Civil) 211 : (2018) 7 SLT 432 : (2018) 9 SCC 801 : (2018) 10 SCR 871

Motor Vehicles Act, 1988 — Section 166
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