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Supreme Court Of India judgments, 2018

1,052 judgments · page 15 of 53

Supreme Court24 Sept 2018Allowed

Achpal @ Ramswaroop & Another Vs State Of Rajasthan

Supreme Court Of India · AIR 2018 SC 4647 : (2018) 9 JT 315 : (2018) 13 Scale 5 : (2018) 4 KLT 664 : (2018) 4 RCR(Criminal) 433 : (2018) 12 SCR 327 : (2019) 14 SCC 599

Indian Penal Code, 1860 — Section 143, 149, 302, 323, 336, 341, 452Code of Criminal Procedure 1973 — Section 167, 167(1), 167(2), 173Code of Criminal Procedure 1898 — Section 344, 167
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Supreme Court20 Sept 2018Partly Allowed

Sudarsan Puhan Vs Jayanta Ku. Mohanty & Ors

Supreme Court Of India · AIR 2018 SC 4662 : (2018) 10 JT 294 : (2018) 11 Scale 357 : (2018) 4 ACC 198 : (2018) 4 RCR(Civil) 308 : (2018) 7 SLT 708 : (2018) 12 SCR 1101 : (2018) 10 SCC 552

Code of Civil Procedure, 1908 — Section 96, Order 20 Rule 4(2), Order 41 Rule 31Motor Vehicles Act, 1988 — Section 166, 173
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Supreme Court20 Sept 2018Dismissed

M.L. Singla Vs Punjab National Bank And Anr

Supreme Court Of India · AIR 2018 SC 4668 : (2018) 10 JT 304 : (2018) 11 Scale 374 : (2018) 4 LLJ 257 : (2018) 4 PLJR 130 : (2018) 11 SCR 455 : (2018) 18 SCC 21

Industrial Dispute Act, 1947 — Section 10, 11A
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Supreme Court20 Sept 2018Allowed

Ghewarchand & Ors Vs Mahendra Singh & Ors

Supreme Court Of India · (2018) 11 Scale 301 : (2018) 9 JT 309 : AIR 2018 SC 4857 : (2018) 5 ALD 187 : (2018) 6 AllMR. 474 : (2018) 4 RCR(Civil) 314 : (2018) 11 SCR 738 : (2018) 10 SCC 588

Code of Criminal Procedure 1973 — Section 145Limitation Act, 1963 — Article 65
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Supreme Court20 Sept 2018Allowed

Sharad Hiru Kolambe Vs State Of Maharashtra And Others

Supreme Court Of India · (2018) 9 JT 293 : (2018) 11 Scale 305 : AIR 2018 SC 4595 : (2018) 4 Crimes 159 : (2018) 2 OLR 807 : (2018) 4 RCR(Criminal) 276 : (2018) 11 SCR 720 : (2018) 18 SCC 718

Indian Penal Code, 1860 — Section 34, 63, 64, 71, 342, 364A, 387, 395, 397Code of Criminal Procedure 1973 — Section 30, 31, 421, 427, 428, 429, 429(2), 432, 433Maharashtra Control of Organised Crime Act, 1999 — Section 3, 3(1)(ii), 3(2), 3(4)
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Supreme Court19 Sept 2018Dismissed

Bhagwat Vs State Of Maharashtra

Supreme Court Of India · (2018) 15 Scale 69 : (2019) 14 SCC 444

Indian Penal Code, 1860 — Section 302, 304II, 498AIndian Evidence Act, 1872 — Section 106
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Supreme Court19 Sept 2018Dismissed

Subhash Mahto Vs State Of Bihar

Supreme Court Of India · (2001) 49 BLJR 282 : (2001) CriLJ 1094 : (2000) 3 ECrC 1949 : (2000) 4 PLJR 258 : (2018) 18 SCC 680

Indian Penal Code, 1860 — Section 34, 201, 302
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Supreme Court19 Sept 2018Dismissed

Janabai Vs Additional Commissioner and Others

Supreme Court Of India · (2018) 9 JT 217 : (2018) 11 Scale 275 : : (2018) 5 MhLJ 921 : AIR 2018 SC 5068 : (2018) SCR 69

Constitution of India 1950 — Article 25Indian Penal Code, 1860 — Section 21, 153ALimitation Act, 1963 — Section 22
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