COURT ARCHIVE

Supreme Court Of India judgments, 2016

1,432 judgments · page 6 of 72

Supreme Court29 Nov 2016Dismissed

Ravindra Ramchandra Waghmare - Appellant @HASH Indore Municipal Corporation and Others

Supreme Court Of India · (2017) 2 JabLJ 203 : (2016) 11 JT 361 : (2016) 12 Scale 423 : (2017) 1 SCC 667

Madhya Pradesh Municipal Corporation Act, 1956 - Section 305

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Supreme Court29 Nov 2016Allowed

Dokiseela Ramulu - Appellant @HASH Sri Sangameswara Swamy Varu and Others

Supreme Court Of India · (2017) 170 AIC 133 : (2017) 1 ARC 229 : (2017) 1 HLT 1 : (2016) 11 JT 324 : (2017) 2 LW 525 : (2017) 1 MLJ 284 : (2016) 4 RecentApexJudgments(RAJ) 493 : (2016) 12 Scale 367 : (2017) 2 SCC 69

Madras Estates Land Act, 1908 - Section 3(2)(d)

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Supreme Court29 Nov 2016Disposed Of

State of Uttar Pradesh and Others - Appellants @HASH Subhash Chandra Jaiswal and Others

Supreme Court Of India · (2017) 1 AllWC 261 : (2017) 120 ALR 634 : (2017) 2 JT 608 : (2016) 6 RecentApexJudgments(RAJ) 582 : (2016) 12 Scale 627 : (2017) 5 SCC 163

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Supreme Court29 Nov 2016Disposed Of

Nandkishor Savalaram Malu (Dead) Through Lrs. - Appellants @HASH Hanumanmal G. Biyani (D) Thr. Lrs. and Others

Supreme Court Of India · (2017) 170 AIC 129 : (2017) AIR(SCW) 82 : (2017) AIRSC 82 : (2017) 1 ApexCourtJudgments(SC) 528 : (2017) 1 ARC 1 : (2017) 1 BBCJ 38 : (2017) 1 BLJud 224 : (2017) 1 CivCC 762 : (2017) 1 HLT 87 : (2017) 2 ICC 147 : (2017) 1 JT 406 : (2017) 1 KerLJ 101 : (20

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Supreme Court29 Nov 2016Disposed Of

R.M, Palaniappan and Others - Appellants @HASH Indian Cultural Research Trust and Another

Supreme Court Of India · (2016) 11 SC CK 0117

Constitution of India, 1950 - Article 133

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Supreme Court29 Nov 2016Allowed

Bismillah Be (Dead) by L.Rs. - Appellants @HASH Majeed Shah

Supreme Court Of India · (2017) 169 AIC 60 : (2017) AIR(SCW) 206 : (2017) AIRSC 206 : (2017) 120 ALR 217 : (2017) 1 ApexCourtJudgments(SC) 256 : (2017) 1 ARC 423 : (2017) 1 CivCC 619 : (2017) 1 HLT 59 : (2017) 2 ICC 51 : (2017) 1 JabLJ 190 : (2017) 1 JBCJ 18 : (2016) 11 JT 457 :

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Supreme Court29 Nov 2016Disposed Of

Govt. of NCT of Delhi and Others - Appellant @HASH Kartar Singh and Others

Supreme Court Of India · (2017) 1 Scale 515

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Supreme Court29 Nov 2016Disposed Of

Delhi Development Authority - Appellants @HASH Ravi Kumar Gupta and Others

Supreme Court Of India · (2016) 11 SC CK 0113

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Supreme Court29 Nov 2016Dismissed

Delhi Development Authority - Appellants @HASH Islamuddin and Others

Supreme Court Of India · (2017) 171 AIC 172 : (2017) 121 ALR 215 : (2017) 1 LW 610 : (2017) 135 RD 252 : (2017) 1 Scale 123

Land Acquisition Act, 1894 - Section 3, Section 4, Section 6, Section 9

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Supreme Court29 Nov 2016Dismissed

Asoke Kumar Chaudhuri Vs Kunal Saha

Supreme Court Of India · (2017) 98 ACrC 923 : (2017) 171 AIC 201 : (2017) 2 AICLR 340 : (2017) AIR(SCW) 618 : (2017) AIRSC 618 : (2017) 1 AllCrlRulings 748 : (2017) AllSCRCrl 277 : (2017) 1 AndhLDCriminal 887 : (2017) 1 ApexCourtJudgments(SC) 645 : (2017) 2 CriCC 60 : (2017) 1 Cr

Criminal Procedure Code, 1973 (CrPC) - Section 2(1)Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 201A, Section 219

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Supreme Court29 Nov 2016Disposed Of

Ashok Kumar and Others - Appellants @HASH Union of India and Another

Supreme Court Of India · (2017) 1 JCR 267 : (2017) 3 RCRCivil 200 : (2017) 3 RecentApexJudgments(RAJ) 331 : (2016) 12 Scale 394

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Supreme Court29 Nov 2016Dismissed

IAN Peter Morris Vs Asstt. Commnr. of Income Tax

Supreme Court Of India · (2017) 291 CurTR 15 : (2016) 389 ITR 501 : (2017) 244 Taxman 219

Income Tax Act, 1961 - Section 192, Section 234B, Section 234C

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Supreme Court29 Nov 2016Disposed Of

Dinesh Chandubhai Patel - Appellant @HASH State of Gujarat And Another

Supreme Court Of India · (2016) 12 Scale 490

Constitution of India, 1950 - Article 134Criminal Procedure Code, 1973 (CrPC) - Section 482

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Supreme Court29 Nov 2016Partly Allowed

Pidugu Kondala Rayudu Vs Special Deputy Collector, Land Acquisition, Tellugu, Ganga Project, Unit-I

Supreme Court Of India · (2017) AIR(SCW) 333 : (2017) AIRSC 333 : (2017) 3 AndhLD 6 : (2017) 1 ApexCourtJudgments(SC) 402 : (2017) 3 RCRCivil 302 : (2017) 3 RecentApexJudgments(RAJ) 568

Land Acquisition Act, 1894 - Section 23

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Supreme Court29 Nov 2016Dismissed

Rafeek Vs State of M.P.

Supreme Court Of India · (2017) AllSCRCrl 305

Penal Code, 1860 (IPC) - Section 302, Section 34

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Supreme Court28 Nov 2016Disposed Of

S.E.B.I. - Petitioners @HASH Sahara India Real Estate Corpn. Ltd. and Others

Supreme Court Of India · (2016) 12 Scale 392 : (2017) 4 SCC 595 : (2017) 139 SCL 235

Securities and Exchange Board of India Act, 1992 - Section 11, Section 15U

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Supreme Court28 Nov 2016Partly Allowed

Ram Autar and Others Vs State of U.P.

Supreme Court Of India · (2017) 98 ACrC 708 : (2017) 170 AIC 185 : (2017) 170 AIC 235 : (2017) 1 AICLR 313 : (2016) AIR(SCW) 5550 : (2016) AIRSC 5550 : (2017) 1 AllCrlRulings 157 : (2017) AllSCRCrl 148 : (2017) 1 AndhLDCriminal 383 : (2017) 1 CriCC 629 : (2017) CriLJ 1097 : (2016

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149

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Supreme Court28 Nov 2016Partly Allowed

Oriental Insurance Co. Ltd. Vs Usha Devi and Others

Supreme Court Of India · (2016) 12 Scale 489

Haryana Compassionate Assistance to the Dependents of Deceased Government Employees Rules, 2006 — Rule 5(1)

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Supreme Court28 Nov 2016Disposed Of

Vijay and Another Vs State of Maharashtra and Another

Supreme Court Of India · (2017) 2 AICLR 588 : (2017) AIR(SCW) 397 : (2017) 13) SCC 317 : (2016) 12 SCALE 492 : AIR 2017 SC 397 : (2017) AllSCRCrl 248 : (2017) 1 ApexCourtJudgments(SC) 552 : (2017) 1 CriCC 578 : (2016) 12 Scale 492

Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 482, 397, 156(3)Code Of Civil Procedure, 1908 — Section 115

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Supreme Court28 Nov 2016Disposed Of

Ravindra and Another Vs The Special Land Acquisition Officer, UKP, Bagalkot

Supreme Court Of India · (2017) 1 Scale 427

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