Supreme Court08 Dec 2016Dismissed

Lakhan Singh Vs Beti Bai

Supreme Court Of India · (2017) 1 JabLJ 160

Constitution of India, 1950 - Article 133Specific Relief Act, 1963 - Section 34
Supreme Court08 Dec 2016Allowed

All India Power Engineer Federation Vs Sasan Power Ltd.

Supreme Court Of India · (2016) 4 CPR 605 : (2017) 3 MhLJ 57 : (2017) 2 RCRCivil 352 : (2017) 2 RecentApexJudgments(RAJ) 386 : (2016) 12 Scale 553 : (2017) 1 SCC 487 : (2017) 1 UAD 102

Contract Act, 1872 - Section 33, Section 62, Section 63Evidence Act, 1872 - Section 115