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Supreme Court Of India judgments, 2015

1,519 judgments · page 49 of 76

Supreme Court16 Apr 2015Dismissed

Gauri Shanker Vs State of Rajasthan

Supreme Court Of India · (2015) 5 AD (SC) 599 : (2015) 4 CDR 1027 : (2015) 2 ESC 280 : (2015) 145 FLR 671 : (2015) 4 LLN 315 : (2015) LLR 785 : (2015) 5 SCALE 275 : (2015) 5 SCJ 462 : (2015) 2 SCT 718 : (2015) 2 SLJ 1 : (2015) 4 WLN 81

Constitution of India, 1950 - Article 226, 227, 38, 39, 43Industrial Disputes (Central) Rules, 1957 - Rule 77, Rule 78Industrial Disputes Act, 1947 - Section 11, 2, 25F, 25G, 25H
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Supreme Court16 Apr 2015Dismissed

Bivash Chandra Debnath and Others Vs State of West Bengal

Supreme Court Of India · (2015) 2 ACR 1846 : (2015) 4 AJR 636 : (2015) ALLMR(Cri) 2020 : (2015) 2 CALLT 1 : (2015) 2 CCR 301 : (2015) 2 Crimes 317 : (2015) 2 JCC 1166 : (2015) 2 MLJ(Cri) 289 : (2015) 2 NCC 33 : (2015) 4 RCR(Criminal) 1 : (2015) 5 SCALE 307 : (2015) 5 SCJ 647

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
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Supreme Court16 Apr 2015Allowed

Wipro Ltd. Vs Assistant Collector of Customs and Others

Supreme Court Of India · (2015) 6 AD (SC) 98 : (2015) 319 ELT 177 : (2015) 52 GST 47 : (2015) 32 GSTR 504 : (2015) 5 MLJ 232 : (2015) 3 RCR(Civil) 478 : (2015) 5 SCALE 390 : (2015) 5 SCJ 424

Constitution of India, 1950 - Article 14, 19(1), 226Customs Act, 1962 - Section 14, 14(1), 14(1A), 14(2), 14(3)Customs Tariff Act, 1975 - Section 12, 13, 14, 15, 16
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Supreme Court16 Apr 2015Disposed Of

Matibar Singh Vs State of Uttar Pradesh

Supreme Court Of India · (2015) 3 JCC 1987 : (2015) 3 RCR(Criminal) 82 : (2015) 6 SCALE 22

Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12Penal Code, 1860 (IPC) - Section 307, 34
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Supreme Court15 Apr 2015Dismissed

K. Anbazhagan Vs State of Karnataka and Others

Supreme Court Of India · (2015) 2 Crimes 268 : (2015) 2 NCC 46 : (2015) 2 RCR(Criminal) 740 : (2015) 5 SCALE 125 : (2015) 6 SCC 86 : (2015) 6 SCJ 109

Criminal Procedure Code, 1898 (CrPC) - Section 429, 492, 493, 494, 495Criminal Procedure Code, 1973 (CrPC) - Section 2, 209, 24, 24(1), 24(2)Evidence Act, 1872 - Section 154
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Supreme Court15 Apr 2015Allowed

Prasad Shrikant Purohit Vs State of Maharashtra and Others

Supreme Court Of India · (2015) 7 AD (SC) 458 : AIR 2015 SC 2514 : (2015) 89 ALLCC 973 : (2015) ALLMR(Cri) 2853 : (2015) 3 BomCR(Cri) 92 : (2015) 2 CCR 242 : (2015) CriLJ 2739 : (2015) 2 MLJ(Cri) 555 : (2015) 2 NCC 388 : (2015) 5 SCALE 79 : (2015) 7 SCC 440 : (2015) 6 SCJ 12

Arms Act, 1959 - Section 25(1), 25(3)Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 173(2), 173(3), 173(8)Essential Commodities Act, 1955 - Section 10, 3, 7, 9
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Supreme Court13 Apr 2015Dismissed

Ganga Dhar Kalita Vs The State of Assam and Others

Supreme Court Of India · (2015) 2 ACR 1840 : (2015) 7 AD (SC) 303 : AIR 2015 SC 2304 : (2015) 90 ALLCC 703 : (2016) 1 ALT(Cri) 76 : (2015) 2 CALLT 74 : (2015) 2 CCR 373 : (2015) CriLJ 3118 : (2015) 2 Crimes 333 : (2015) 2 JCC 1175 : (2015) 2 JLJR 407 : (2015) 2 NCC 20 : (2015)

Criminal Procedure Code, 1973 (CrPC) — Section 482Indian Penal Code, 1860 (IPC) — Section 34, 419, 420, 468, 471
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Supreme Court13 Apr 2015Allowed

C. Chandrasekaraiah Vs State of Karnataka

Supreme Court Of India · (2015) 5 AD (SC) 573 : (2015) 4 AJR 404 : (2015) 3 AKR 428 : (2016) 1 ALD(Cri) 39 : (2015) 90 ALLCC 667 : (2016) 1 ALT(Cri) 12 : (2015) 2 CCR 434 : (2015) CriLJ 3403 : (2015) 2 Crimes 330 : (2015) 2 JCC 1171 : (2015) 4 KarLJ 442 : (2015) 4 KCCR 3841 :

Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 20, 7
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Supreme Court13 Apr 2015Allowed

Inspector of Police and Others Vs Battenapatla Venkata Ratnam and Others

Supreme Court Of India · (2015) 2 ACR 1843 : (2015) 7 AD (SC) 121 : AIR 2015 SC 2403 : (2015) 3 AJR 465 : (2015) 2 ALD(Cri) 416 : (2015) 90 ALLCC 706 : (2015) ALLMR(Cri) 2064 : (2016) 1 ALT(Cri) 84 : (2015) 2 CCR 282 : (2015) 2 CGLJ 272 : (2015) CriLJ 2942 : (2015) 4 Crimes 267

Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 197, 482Penal Code, 1860 (IPC) - Section 109, 120B, 420, 468, 477A
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Supreme Court13 Apr 2015Dismissed

Commissioner of Customs Vs Essar Steel Ltd.

Supreme Court Of India · (2015) 5 AD (SC) 130 : (2015) 319 ELT 202 : (2016) 1 GLR 111 : (2015) 51 GST 181 : (2015) 32 GSTR 349 : (2015) 5 SCALE 1 : (2015) 8 SCC 175 : (2015) 6 SCJ 619

Customs Act, 1962 - Section 14, 14(1A)Customs Tariff Act, 1975 - Section 46, 50, 50(1), 50(1A)Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 - Rule 12, Rule 2, Rule 4, Rule 4(1), Rule 9
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Supreme Court13 Apr 2015Disposed Of

The Gujarat Maritime Board Vs G.C. Pandya

Supreme Court Of India · (2015) 9 AD (SC) 248 : (2015) 6 ALD 93 : (2015) 111 ALR 234 : (2015) 4 ALT 60 : (2015) 2 ESC 311 : (2015) 3 JLJR 318 : (2015) 3 PLJR 488 : (2015) 3 RCR(Civil) 94 : (2015) 128 RD 637 : (2015) 5 SCALE 212 : (2015) 5 SCJ 628 : (2015) 3 SLJ 281

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10, Order 8 Rule 5(1), 100Evidence Act, 1872 - Section 58
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