Supreme Court21 Apr 2015Disposed Of

Monoj Lal Seal and Others Vs Octavious Tea and Industries Ltd.

Supreme Court Of India · AIR 2015 SC 2855 : (2015) 1 RCR(Rent) 583 : (2015) 5 SCALE 436 : (2015) 8 SCC 640 : (2016) 1 WBLR 534

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 136West Bengal Premises Tenancy Act, 1997 - Section 6, 6(1), 6(2), 7, 7(1)
Supreme Court21 Apr 2015Dismissed

Santosh Vs State of Maharashtra

Supreme Court Of India · AIR 2015 SC 3789 : (2016) 1 CCR 132 : (2015) CriLJ 4880 : (2016) 1 DMC 395 : (2016) 1 RCR(Criminal) 188 : (2015) 5 SCALE 424 : (2015) 7 SCC 641

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 307
Supreme Court21 Apr 2015Dismissed

Makhan Singh Vs State of Haryana

Supreme Court Of India · (2015) 5 AD (SC) 417 : (2015) 3 AJR 689 : (2015) 2 ALD(Cri) 392 : (2015) 90 ALLCC 712 : (2015) 3 ALT(Cri) 236 : (2015) 3 BomCR(Cri) 296 : (2015) 2 CCR 232 : (2015) CriLJ 3282 : (2015) 2 Crimes 346 : (2015) 3 JCC(Narcotics) 100 : (2015) 3 JLJR 84 : (2015

Criminal Procedure Code, 1973 (CrPC) - Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50, 52
Supreme Court21 Apr 2015Dismissed

Ramgarh Farms and Ind. Ltd. Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2015) 10 ADJ 765 : (2015) 5 ALJ 78 : (2015) 110 ALR 770 : (2015) 4 AWC 3360 : (2015) 3 RCR(Civil) 522 : (2015) 128 RD 534 : (2015) 5 SCALE 443

Forest Act, 1963 - Section 20, 3, 4, 6, 7Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 - Section 10, 10(2), 12
Supreme Court17 Apr 2015Dismissed

ONGC Ltd. Vs Petroleum Coal Labour Union and Others

Supreme Court Of India · (2015) 8 AD (SC) 619 : AIR 2015 SC 2210 : (2015) 4 ALLMR 476 : (2015) 146 FLR 443 : (2015) LabIC 2483 : (2015) 2 LLJ 257 : (2015) 5 SCALE 353 : (2015) 6 SCC 494 : (2015) 2 SCC(L&S) 290 : (2015) 5 SCJ 395 : (2015) 3 SCT 88 : (2015) 3 SLJ 255

Constitution of India, 1950 - Article 12, 14, 16Contract Labour (Regulation and Abolition) Act, 1970 - Section 10(1)Electricity (Supply) Act, 1948 - Section 79
Supreme Court17 Apr 2015Partly Allowed

Mohan Lal Vs State of Rajasthan

Supreme Court Of India · (2015) 5 AD (SC) 581 : AIR 2015 SC 2098 : (2015) 2 ALD 185 : (2015) 89 ALLCC 959 : (2015) 3 ALT(Cri) 287 : (2015) 3 BomCR(Cri) 67 : (2015) 2 CCR 216 : (2015) CriLJ 2811 : (2015) 4 Crimes 183 : (2015) 2 JCC(Narcotics) 37 : (2015) 2 MLJ(Cri) 717 : (2016)

Constitution of India, 1950 - Article 20, 20(1)Criminal Procedure Code, 1973 (CrPC) - Section 472Drugs (Prevention of Misuse) Act, 1964 - Section 1(1)
Supreme Court17 Apr 2015Dismissed

Monju Roy and Others Vs State of West Bengal

Supreme Court Of India · (2015) 5 AD (SC) 164 : (2015) 4 AJR 622 : (2015) 2 ALD(Cri) 638 : (2015) 89 ALLCC 956 : (2015) 2 CALLT 9 : (2015) 2 CALLT 62 : (2015) 2 CCR 522 : (2015) 2 Crimes 340 : (2015) 2 DMC 327 : (2015) 2 JCC 1392 : (2015) 2 MLJ(Cri) 486 : (2015) 2 NCC 185 : (2

Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B, 306, 394, 498A
Supreme Court17 Apr 2015Dismissed

H. Lakshmaiah Reddy and Others Vs L. Venkatesh Reddy

Supreme Court Of India · (2015) 7 AD (SC) 611 : AIR 2015 SC 2499 : (2015) 3 AKR 353 : (2015) 4 ALD 179 : (2015) 4 ALLMR 914 : (2015) 111 ALR 238 : (2015) 5 ALT 1 : (2015) 3 AWC 2884 : (2015) 4 CDR 1017 : (2015) 2 CGLJ 420 : (2015) 3 JLJR 190 : (2015) 4 KCCR 3845 : (2016) 1 LW 2

Constitution of India, 1950 - Article 142Hindu Succession Act, 1956 - Section 15
Supreme Court17 Apr 2015Allowed

M. Narayan Vs State of Karnataka

Supreme Court Of India · (2015) 3 ACR 2780 : (2015) 3 AJR 746 : (2015) 3 AKR 420 : (2015) 2 ALD(Cri) 949 : (2015) 90 ALLCC 1 : (2015) 2 CCR 456 : (2015) CriLJ 3302 : (2015) 3 Crimes 20 : (2015) 2 DMC 388 : (2015) ILR 3745 : (2015) 2 JCC 1396 : (2015) 4 KCCR 2885 : (2015) 3 RCR

Criminal Procedure Code, 1973 (CrPC) - Section 174, 313Dowry Prohibition Act, 1961 - Section 2, 3, 4, 6Evidence Act, 1872 - Section 113A, 113B
Supreme Court16 Apr 2015Partly Allowed

Kiriti Pal and Others Vs State of West Bengal and Others

Supreme Court Of India · (2015) 3 AJR 678 : (2015) ALLMR(Cri) 2066 : (2015) 2 CCR 314 : (2015) CriLJ 3152 : (2015) 3 Crimes 11 : (2015) 3 JCC 1559 : (2016) 1 RCR(Criminal) 617 : (2015) 5 SCALE 319

Arms Act, 1959 - Section 25, 25(1), 27, 35Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 106, 8
Supreme Court16 Apr 2015Dismissed

Ashapura Mine-Chem Ltd. Vs Gujarat Mineral Development Corporation

Supreme Court Of India · (2015) 5 AD (SC) 1 : (2015) 4 ALLMR 449 : (2015) 3 ARBLR 138 : (2015) 5 AWC 4679 : (2015) 3 CHN 54 Suppl. : (2015) 126 CLA 1 : (2015) 2 CompLJ 417 : (2015) 3 CTC 541 : (2016) 1 LW 104 : (2016) 2 MhLj 4 : (2015) 3 MLJ 838 : (2015) 3 RCR(Civil) 614 : (201

Arbitration Act, 1940 - Section 20, 8Arbitration and Conciliation Act, 1996 - Section 11, 11(4), 11(5), 11(6), 16
Supreme Court16 Apr 2015Partly Allowed

Ashwani Kumar and Others Vs State of Punjab

Supreme Court Of India · (2015) 2 ACR 1908 : (2015) 5 AD (SC) 367 : (2015) 2 ALD(Cri) 642 : (2015) 89 ALLCC 930 : (2016) 1 ALT(Cri) 17 : (2015) 2 CCR 292 : (2015) CriLJ 2543 : (2015) 4 Crimes 285 : (2015) 2 JCC 1156 : (2015) 2 MLJ(Cri) 609 : (2015) 2 NCC 149 : (2016) 1 RCR(Cri

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 120B, 302, 307, 34, 342
Supreme Court16 Apr 2015Allowed

Central Bank of India Vs Jagbir Singh

Supreme Court Of India · (2015) 3 ABR 780 : (2015) ACJ 1513 : (2015) 7 AD (SC) 689 : AIR 2015 SC 2070 : (2015) 4 AJR 641 : (2015) 3 ALD 186 : (2015) 3 ALJ 754 : (2015) 111 ALR 225 : (2015) 3 AWC 3057 : (2015) 4 CDR 877 : (2015) 2 CGLJ 368 : (2015) 3 CHN 65 Suppl. : (2015) 3 JLJR

Consumer Protection Act, 1986 - Section 196Motor Vehicles Act, 1988 - Section 146
Supreme Court16 Apr 2015Disposed Of

Control Print Ltd. and Others Vs Narcotics Control Bureau and Others

Supreme Court Of India · (2015) 5 AD (SC) 160 : (2015) 91 ALLCC 256 : (2015) 3 ALT(Cri) 22 : (2015) 3 AWC 2576 : (2015) 3 BomCR 745 : (2015) 319 ELT 238 : (2015) 3 JCC(Narcotics) 90 : (2015) 2 RCR(Criminal) 733 : (2015) 5 SCALE 284 : (2015) 6 SCJ 193 : (2015) 3 UC 2151

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 25A, 36A(1), 38, 57, 63
Supreme Court16 Apr 2015Dismissed

Vinay and Others Vs State of Karnataka and Others

Supreme Court Of India · (2015) 3 ACR 2882 : (2015) 5 AD (SC) 125 : (2015) 2 AKR 765 : (2015) 2 ALD(Cri) 622 : (2015) ALLMR(Cri) 2004 : (2015) 3 ALT(Cri) 282 : (2015) 2 CCR 306 : (2015) 2 CGLJ 319 : (2015) 2 Crimes 336 : (2015) 2 JCC 1178 : (2015) 3 JLJR 185 : (2015) 4 KarLJ 17

Criminal Procedure Code, 1973 (CrPC) - Section 357, 357(1), 357(3)Penal Code, 1860 (IPC) - Section 307, 324, 326, 34, 427