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Supreme Court Of India judgments, 2014

1,251 judgments · page 35 of 63

Supreme Court30 Jun 2014Allowed

Bankatlal Vs Special Land Acquisition Officer

Supreme Court Of India · (2014) 6 ABR 232 : (2014) 105 ALR 681 : (2014) 4 AWC 4010 : (2014) 125 RD 101 : (2014) 8 SCALE 1 : (2015) 5 SCJ 742

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 11, 11(A), 23, 23(2), 3Maharashtra Regional and Town Planning Act, 1966 — Section 127
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Supreme Court30 Jun 2014Allowed

State of Rajasthan Vs Surendra Mohnot

Supreme Court Of India · AIR 2014 SC 2925 : (2014) 6 ALD 17 : (2014) 3 CDR 629 : (2014) 3 ESC 344 : (2015) 2 GLT 29 : (2014) LabIC 3473 : (2014) 8 SCALE 41 : (2015) 5 SCJ 584 : (2014) 3 SCT 610 : (2014) 3 SLJ 81

Civil Procedure Code, 1908 (CPC) — Section 96(3)Constitution of India, 1950 — Article 226
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Supreme Court30 Jun 2014Disposed Of

Malathi Ravi Vs B.V. Ravi

Supreme Court Of India · AIR 2014 SC 2881 : (2015) 3 AJR 18 : (2014) 3 AKR 792 : (2014) 5 ALD 154 : (2014) 6 ALLMR 400 : (2014) 105 ALR 664 : (2014) 4 AWC 3992 : (2014) 3 CALLT 70 : (2014) 4 CDR 922 : (2014) 210 DLT 733 : (2014) 2 DMC 483 : (2014) 4 KCCR 3273 : (2015) 1 MhLj 107

Criminal Procedure Code, 1973 (CrPC) — Section 438Hindu Marriage Act, 1955 — Section 13, 13(1), 23, 9Penal Code, 1860 (IPC) — Section 34, 498A, 506
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Supreme Court30 Jun 2014Allowed

Dev Prakash Tewari Vs U.P. Cooperative Institutional Service Board

Supreme Court Of India · (2014) 7 AD (SC) 567 : (2014) 6 ALJ 333 : (2014) 6 ALLMR 448 : (2014) 4 AWC 4244 : (2014) 4 ESC 494 : (2014) 142 FLR 621 : (2014) 3 JLJR 260 : (2014) LabIC 4095 : (2014) 3 PLJR 388 : (2014) 8 SCALE 216 : (2014) 7 SCC 260 : (2014) 2 SCC(L&S) 433 : (2014) 6

Orissa State Financial Corporation (Staff) Regulations, 1975 — Regulation 44Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 85
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Supreme Court30 Jun 2014Partly Allowed

Bal Manohar Jalan Vs Sunil Paswan

Supreme Court Of India · (2014) 2 ACR 2356 : (2014) 86 ALLCC 869 : (2014) CriLJ 3881 : (2014) 4 Crimes 470 : (2014) 4 Crimes 431 : (2014) 4 JCC 2368 : (2014) 3 JLJR 206 : (2014) 2 NCC 30 : (2014) 3 PLJR 137 : (2014) 8 SCALE 213 : (2014) 9 SCC 640 : (2014) 8 SCJ 157 : (2014) 2 UC

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 397Penal Code, 1860 (IPC) — Section 302, 328, 34
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Supreme Court30 Jun 2014Allowed

Manju Sarkar Vs Mabish Miah

Supreme Court Of India · (2014) 3 ACC 451 : (2014) ACJ 1927 : (2014) 8 AD (SC) 452 : (2014) 4 AWC 3942 : (2014) 142 FLR 549 : (2014) 3 JLJR 256 : (2014) 4 LLJ 504 : (2014) LLR 854 : (2014) 3 PLJR 384 : (2014) 3 RCR(Civil) 633 : (2014) 8 SCALE 221 : (2014) 7 SCJ 130 : (2014) 3 SCT

Penal Code, 1860 (IPC) — Section 279, 304(A)Workmens Compensation Act, 1923 — Section 3(1), 4
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Supreme Court30 Jun 2014Allowed

Ram Karan Vs State of Rajasthan

Supreme Court Of India · (2014) 7 AD (SC) 477 : AIR 2014 SC 3070 : (2014) 106 ALR 240 : (2014) ALT(Rev) 196 : (2014) 3 JLJR 330 : (2014) 8 JT 40 : (2014) 3 PLJR 437 : (2014) 8 SCALE 233 : (2014) 8 SCC 282 : (2014) 7 SCJ 346 : (2014) 3 WLN 49

Constitution of India, 1950 — Article 19, 19(1)Contract Act, 1872 — Section 2, 23Rajasthan Tenancy (Second Amendment) Act, 1956 — Section 4
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Supreme Court30 Jun 2014Allowed

Santosh Bakshi Vs State of Punjab

Supreme Court Of India · (2014) 2 ACR 2353 : AIR 2014 SC 2966 : (2015) 1 ALD(Cri) 518 : (2014) 86 ALLCC 682 : (2014) 3 ALT(Cri) 314 : (2014) 3 BomCR(Cri) 426 : (2014) CriLJ 4069 : (2014) 3 JLJR 263 : (2014) 8 JT 574 : (2014) 2 NCC 22 : (2014) 2 OLR 580 : (2014) 3 PLJR 391 : (2014

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182
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Supreme Court30 Jun 2014Allowed

State of Rajasthan Vs Thakur Singh

Supreme Court Of India · (2015) 1 ACR 118 : (2014) 8 AD (SC) 445 : (2014) 86 ALLCC 685 : (2014) 3 ALT(Cri) 216 : (2014) CriLJ 4047 : (2015) 1 Crimes 85 : (2014) 4 Crimes 400 : (2014) 3 JCC 2271 : (2014) 3 JLJR 251 : (2014) 8 JT 50 : (2015) 1 LW(Cri) 222 : (2014) 2 NCC 12 : (2014)

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 101, 106Penal Code, 1860 (IPC) — Section 302, 324, 326
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Supreme Court30 Jun 2014Allowed

National Institute of Technology Vs U. Dinakar

Supreme Court Of India · (2014) 7 AD (SC) 504 : AIR 2015 SC 476 : (2015) 1 AKR 553 : (2014) 5 AWC 5043 : (2014) 143 FLR 782 : (2014) 3 JLJR 246 : (2015) LabIC 2296 : (2014) 3 PLJR 374 : (2014) 8 SCALE 243 : (2015) 1 SCC(L&S) 266 : (2014) 7 SCJ 245 : (2014) 3 SCT 427 : (2014) 3 SL

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Supreme Court30 Jun 2014Dismissed

State of U.P. Vs Jaswant Sugar Mills Ltd.

Supreme Court Of India · (2014) 7 AD (SC) 720 : AIR 2014 SC 3831 : (2014) 6 ALJ 258 : (2015) 108 ALR 635 : (2014) ALT(Rev) 207 : (2014) 4 AWC 4023 : (2014) 8 JT 56 : (2014) 125 RD 308 : (2014) 8 SCALE 418 : (2014) 7 SCJ 419

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Land Acquisition Act, 1894 — Section 17(4), 4Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971 — Section 6, 8
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Supreme Court30 Jun 2014Dismissed

H.C. Kulwant Singh Vs H.C. Daya Ram

Supreme Court Of India · (2014) 5 ABR 347 : AIR 2014 SC 3083 : (2014) 3 ESC 354 : (2014) 8 JT 305 : (2014) LabIC 3290 : (2014) 8 SCALE 150 : (2015) 3 SCC 177 : (2015) 1 SCC(L&S) 625 : (2014) 3 SCT 697

Constitution of India, 1950 — Article 136, 142, 142(1), 226, 227Police Act, 1861 — Section 46(1), 46(2)Punjab Police Rules, 1934 — Rule 13, 13.1(1), 13.1(2), 13.5(2), 13.7
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Supreme Court30 Jun 2014Dismissed

Union of India (UOI) Vs Nirala Yadav

Supreme Court Of India · AIR 2014 SC 3036 : (2015) 3 AJR 31 : (2014) 86 ALLCC 955 : (2014) CriLJ 3952 : (2014) 2 GLH 557 : (2014) 4 MLJ(Cri) 323 : (2015) 1 MPJR 1 : (2014) 4 PLJR 131 : (2014) 3 RCR(Criminal) 534 : (2014) 8 SCALE 9 : (2014) 9 SCC 457 : (2015) 4 SCJ 57

Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 22(1), 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 167(4), 173
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Supreme Court30 Jun 2014Dismissed

Amrit Banaspati Company Ltd. Vs Commissioner of Wealth-Tax

Supreme Court Of India · AIR 2014 SC 3425 : (2014) 4 AJR 42 : (2014) 5 ALJ 440 : (2014) 269 CTR 113 : (2014) 365 ITR 515 : (2014) 8 SCALE 31 : (2014) 10 SCJ 544 : (2014) 226 TAXMAN 147

Income Tax Act, 1961 — Section 10Wealth Tax (Second Amendment) Rules, 1989 — Rule 1BBWealth Tax Act, 1957 — Section 132(1), 132(3), 14, 15, 16A
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Supreme Court30 Jun 2014Allowed

Secretary Vs A.B. Natarajan

Supreme Court Of India · AIR 2015 SC 176 : (2015) 1 ESC 38 : (2014) LabIC 4426 : (2014) 8 SCALE 73 : (2014) 14 SCC 95 : (2015) 5 SCJ 654 : (2014) 4 SCT 332

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Supreme Court30 Jun 2014Dismissed

Union of India (UOI) Vs S.P. Nayyar

Supreme Court Of India · (2014) 4 AWC 4018 : (2014) 4 ESC 491 : (2014) 142 FLR 634 : (2014) 3 JLJR 266 : (2014) 3 PLJR 394 : (2014) 8 SCALE 174 : (2014) 7 SCJ 177 : (2014) 4 SCT 314 : (2014) 3 SLJ 122

Constitution of India, 1950 — Article 226
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Supreme Court25 Jun 2014Dismissed

Sukhvinder Singh Vs Union of India (UOI)

Supreme Court Of India · (2014) 5 AWC 4855 : (2014) 142 FLR 629 : (2014) 8 SCALE 619 : (2014) 4 SCT 163 : (2014) 3 SLJ 110

Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 173, 5Pension Regulations for Army, 1961 — Regulation 143, 173, 183Regulations for the Medical Services of the Armed Forces, 1983 — Regulation 132, 383
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Supreme Court11 Jun 2014Allowed

Ganesh Datt Vs State of Uttarakhand

Supreme Court Of India · (2015) 1 ACR 126 : AIR 2014 SC 2521 : (2014) 3 AJR 522 : (2014) 86 ALLCC 715 : (2014) 118 CLT 1106 : (2014) CriLJ 3128 : (2014) 3 Crimes 47 : (2014) 7 JT 373 : (2014) 3 MLJ(Cri) 370 : (2014) 2 NCC 1 : (2014) 3 RCR(Criminal) 498 : (2015) 1 RLW 501 : (2014)

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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