Supreme Court04 Jul 2014Allowed
Ashwini Thanappan Vs Dir. of Education
Supreme Court Of India · (2014) 8 SCC 272
Constitution of India, 1950 — Article 27
COURT ARCHIVE
Supreme Court Of India judgments, 2014
1,251 judgments · page 33 of 63
Supreme Court04 Jul 2014Allowed
Richhpal Singh Meena Vs Ghasi
Supreme Court Of India · (2015) 1 ACR 306 : AIR 2014 SC 3595 : (2014) 4 AJR 480 : (2014) CriLJ 4339 : (2014) 4 RCR(Criminal) 61 : (2014) 8 SCALE 193 : (2014) 8 SCC 918 : (2015) 4 SCJ 26
Penal Code, 1860 (IPC) — Section 147, 149, 299, 300, 302
Supreme Court04 Jul 2014Dismissed
State Vs Sanjiv Bhalla
Supreme Court Of India · (2015) 1 ACR 317 : (2014) 86 ALLCC 938 : (2014) 8 JT 593 : (2014) 4 RCR(Criminal) 17 : (2014) 8 SCALE 377 : (2015) 4 SCJ 131
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 357, 360, 361, 386, 387Penal Code, 1860 (IPC) — Section 120B, 148, 149, 279, 304
Supreme Court03 Jul 2014
Satti Paradesi Samadhi Vs M. Sankuntala
Supreme Court Of India · (2014) 5 ALLMR 903 : (2014) 106 ALR 261 : (2014) 4 AWC 4239 : (2015) 1 CTC 791 : (2014) 8 JT 455 : (2015) 1 LW 507 : (2014) 4 PLJR 24 : (2014) 3 RCR(Civil) 938 : (2014) 125 RD 517 : (2014) 8 SCALE 469 : (2015) 5 SCC 674 : (2015) 2 WBLR 119
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Limitation Act, 1963 — Article 26, 56, 57, 58, 59
Supreme Court03 Jul 2014Partly Allowed
Kulai Ibrahim Vs State
Supreme Court Of India · (2014) 3 ACR 2677 : (2014) 8 AD (SC) 139 : AIR 2014 SC 2726 : (2014) 3 AJR 836 : (2014) 87 ALLCC 373 : (2014) 3 BomCR(Cri) 388 : (2014) CriLJ 3775 : (2014) 4 Crimes 124 : (2014) 3 Crimes 461 : (2014) 8 JT 14 : (2014) 3 RCR(Criminal) 550 : (2014) 4 RLW 302
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 2, 20, 49, 6Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 98
Supreme Court03 Jul 2014Disposed Of
Mannan Sk. Vs State of West Bengal
Supreme Court Of India · (2014) 3 ACR 2582 : AIR 2014 SC 2950 : (2014) 87 ALLCC 328 : (2014) ALLMR(Cri) 4463 : (2014) 3 ALT(Cri) 391 : (2014) 3 BomCR(Cri) 399 : (2014) 4 CALLT 13 : (2014) CriLJ 4072 : (2014) 4 Crimes 241 : (2014) 4 Crimes 119 : (2014) 3 JLJR 394 : (2014) 4 MLJ(Cr
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 401, 482, 540Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 326, 34, 447
Supreme Court03 Jul 2014Allowed
Tripal Singh Vs Commissioner of Income Tax
Supreme Court Of India · (2014) 365 ITR 511
Supreme Court03 Jul 2014Partly Allowed
Santosh Kumar Singh Vs State of Madhya Pradesh
Supreme Court Of India · AIR 2014 SC 2745 : (2014) 3 AJR 617 : (2014) 87 ALLCC 266 : (2014) 3 BomCR(Cri) 372 : (2014) CriLJ 3788 : (2014) 3 Crimes 472 : (2014) 3 JLJ 1 : (2014) 8 JT 1 : (2014) 4 MPHT 1 : (2015) 1 MPJR 172 : (2014) 3 RCR(Criminal) 642 : (2014) 8 SCALE 365 : (2014)
Criminal Procedure Code, 1973 (CrPC) — Section 354(3), 43Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 394, 397, 450
Supreme Court02 Jul 2014Allowed
Arnesh Kumar Vs State of Bihar
Supreme Court Of India · (2014) 3 ACR 2670 : (2014) 7 AD (SC) 697 : AIR 2014 SC 2756 : (2014) 86 ALLCC 568 : (2014) 2 ALT(Cri) 457 : (2014) 3 BomCR(Cri) 362 : (2014) 4 CHN 73 : (2014) CriLJ 3707 : (2014) 3 Crimes 206 : (2014) 3 Crimes 40 : (2014) 210 DLT 599 : (2014) 2 DMC 546 :
Constitution of India, 1950 — Article 22(2)Criminal Procedure (Amendment) Act, 2008 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 167, 41, 41(1), 41A, 57
Supreme Court02 Jul 2014Allowed
Municipal Corporation Vs Puran Singh
Supreme Court Of India · AIR 2014 SC 2665 : (2014) 6 ALD 28 : (2014) 5 ALLMR 403 : (2014) 4 CDR 875 : (2014) 3 CGLJ 379 : (2014) 5 CHN 41 : (2014) 4 JLJR 30 : (2014) 8 JT 561 : (2015) 1 MPJR 82 : (2014) 4 PLJR 189 : (2014) 8 SCALE 325 : (2015) 5 SCC 725 : (2015) 5 SCJ 673 : (2014
Civil Procedure Code, 1908 (CPC) — Section 80Madhya Pradesh Land Revenue Code, 1959 — Section 117Madhya Pradesh Municipal Corporation Act, 1956 — Section 401
Supreme Court02 Jul 2014Allowed
Arjun Jadav Vs State of West Bengal
Supreme Court Of India · (2014) 2 ACR 2310 : (2014) 87 ALLCC 352 : (2014) ALLMR(Cri) 4508 : (2014) 2 ALT(Cri) 464 : (2014) 3 Crimes 467 : (2014) 3 JLJR 405 : (2014) 3 PLJR 505 : (2014) 3 RCR(Criminal) 557 : (2014) 8 SCALE 312 : (2014) 6 SCJ 194
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 401, 432Penal Code, 1860 (IPC) — Section 302, 34, 57
Supreme Court02 Jul 2014Disposed Of
Seena Vs State of Karnataka
Supreme Court Of India · (2014) 7 AD (SC) 661 : AIR 2014 SC 2581 : (2014) 3 AKR 587 : (2014) 86 ALLCC 946 : (2014) ALLMR(Cri) 2715 : (2014) 3 ALT(Cri) 465 : (2014) 118 CLT 1097 : (2014) CriLJ 3575 : (2014) 4 Crimes 100 : (2014) 3 JCC 2076 : (2014) 5 KarLJ 1 : (2014) 3 MLJ(Cri) 72
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326, 34
Supreme Court02 Jul 2014Dismissed
Pradeep Kumar Vs State of Haryana
Supreme Court Of India · (2014) 2 ACR 2319 : AIR 2014 SC 2694 : (2015) 1 ALD(Cri) 180 : (2014) 86 ALLCC 919 : (2014) 118 CLT 1114 : (2014) CriLJ 3806 : (2014) 4 Crimes 106 : (2014) 3 Crimes 483 : (2014) 2 DMC 601 : (2014) 8 JT 552 : (2014) 4 PLJR 104 : (2014) 3 RCR(Criminal) 591
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 498A
Supreme Court02 Jul 2014Dismissed
Davinder Singh Vs State of Punjab
Supreme Court Of India · (2014) 2 ACR 2170 : AIR 2014 SC 2918 : (2015) 1 ALD(Cri) 512 : (2014) 87 ALLCC 368 : (2014) 3 ALT(Cri) 362 : (2014) 118 CLT 1081 : (2014) CriLJ 4065 : (2014) 3 Crimes 489 : (2014) 2 DMC 621 : (2014) 3 RCR(Criminal) 630 : (2014) 8 SCALE 282 : (2014) 8 SCJ
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
Supreme Court02 Jul 2014Dismissed
Mcleod Russel India Limited Vs Reg. Provident Fund Commissioner
Supreme Court Of India · AIR 2014 SC 2573 : (2014) 6 ALD 115 : (2014) 6 ALD(Cri) 115 : (2014) 5 ALLMR 415 : (2014) 5 AWC 4912 : (2014) 142 FLR 406 : (2014) 3 GLR 1 : (2014) 5 GLT 101 : (2014) 7 JT 518 : (2014) 3 KLJ 388 : (2014) LabIC 2934 : (2014) 4 LLJ 309 : (2014) 3 LLN 1 : (2
Constitution of India, 1950 — Article 14, 32Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 11(1), 11(2), 14, 14AEmployees State Insurance Act, 1948 — Section 45C, 45D, 45E, 45F, 45G
Supreme Court02 Jul 2014Disposed Of
Mohammad Hafizullah Vs Javed Akhtar
Supreme Court Of India · (2014) 105 ALR 659 : (2014) 4 AWC 4221 : (2014) 4 CDR 880 : (2015) 1 CHN 1 : (2014) 7 JT 535 : (2014) 125 RD 97 : (2014) 8 SCALE 292 : (2015) 5 SCC 650 : (2014) 7 SCJ 444
Supreme Court02 Jul 2014Allowed
Suryakant Dadasaheb Bitale Vs Dilip Bajrang Kale
Supreme Court Of India · (2014) 3 ACR 2447 : (2014) 8 AD (SC) 51 : (2014) 3 AJR 806 : (2015) 1 ALD(Cri) 41 : (2014) 86 ALLCC 931 : (2014) 3 BomCR(Cri) 345 : (2014) CriLJ 3687 : (2014) 2 DMC 859 : (2014) 4 JCC 2356 : (2014) 3 JLJR 376 : (2014) 8 JT 419 : (2014) 3 KLJ 407 : (2014)
Criminal Procedure Code, 1973 (CrPC) — Section 378, 397Penal Code, 1860 (IPC) — Section 302, 307, 498A
Supreme Court02 Jul 2014Allowed
Antonetto John D''souza Vs Aldila Braganza
Supreme Court Of India · (2014) 6 ABR 51 : AIR 2014 SC 3559 : (2014) 106 ALR 213 : (2014) 4 BomCR 519 : (2014) 4 CDR 918 : (2014) 8 SCALE 288 : (2014) 6 SCJ 414 : (2014) 3 WLN 170
Mamlatdars Court Act, 1906 — Section 4
Supreme Court02 Jul 2014Dismissed
Pundappa Yankappa Pujari Vs State of Karnataka
Supreme Court Of India · (2014) 3 ACR 2525 : AIR 2014 SC 2733 : (2014) 3 AJR 829 : (2014) 3 AKR 643 : (2014) 86 ALLCC 594 : (2014) 118 CLT 1067 : (2014) CriLJ 3781 : (2014) 4 KarLJ 658 : (2014) 3 KLJ 440 : (2014) 8 SCALE 263 : (2014) 9 SCJ 245
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
Supreme Court02 Jul 2014Allowed
Rishipal Singh Vs State of U.P.
Supreme Court Of India · (2014) 3 ACR 2518 : AIR 2014 SC 2567 : (2014) 2 ALD(Cri) 1000 : (2014) 5 ALJ 13 : (2014) 86 ALLCC 926 : (2014) 3 ALT(Cri) 318 : (2014) 118 CLT 1088 : (2014) CriLJ 3581 : (2014) 4 Crimes 73 : (2014) 3 KLJ 435 : (2014) 4 PLJR 118 : (2014) 3 RCR(Criminal) 63
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 204, 245Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 34, 379, 411, 417, 418, 467, 468, 471, 477