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Supreme Court Of India judgments, 2011

1,360 judgments · page 56 of 68

Supreme Court23 Feb 2011Allowed

Vishnu Agarwal Vs State of U.P. and Another

Supreme Court Of India · AIR 2011 SC 1232 : (2011) AIRSCW 1473 : (2011) CriLJ 1744 : (2011) 3 JCR 49 : (2011) 3 JT 538 : (2011) 2 KCCR 172 SN : (2011) 4 LW 338 : (2011) 2 LW(Cri) 200 : (2011) 2 RCR(Criminal) 754 : (2011) 2 SCALE 690 : (2011) 3 SCR 197 : (2011) 1 UC 592

Criminal Procedure Code, 1973 (CrPC) — Section 362, 482, 561A
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Supreme Court23 Feb 2011Dismissed

Haryana State Warehousing Corporation Vs Jagat Ram and Another

Supreme Court Of India · (2011) AIRSCW 1444 : (2011) 130 FLR 360 : (2011) 2 JT 398 : (2011) 2 SCALE 598 : (2011) 3 SCC 422 : (2011) 1 SCC(L&S) 518 : (2011) 2 SCR 1151 : (2011) 2 Supreme 121

Haryana Warehousing Corporation (Officers and Staff) Regulations, 1994 — Regulation 6, 8, 8(1), 8(2), 7Warehousing Corporations Act, 1962 — Section 42
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Supreme Court22 Feb 2011

CBI Vs Mustafa Ahmad Dossa

Supreme Court Of India · (2011) 2 ACR 1233 : (2011) 2 JT 411 : (2011) 3 RCR(Criminal) 178 : (2011) 2 SCALE 720 : (2011) 4 SCC 418 : (2011) 2 SCC(Cri) 272 : (2011) 4 SCR 969

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 273, 299, 299(2), 362Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 14(5), 8(3)
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Supreme Court22 Feb 2011

Baldev Singh and Others Vs State of Punjab

Supreme Court Of India · (2011) 2 ACR 1226 : AIR 2011 SC 1231 : (2011) AIRSCW 1475 : (2011) 1 CGBCLJ 80 : (2011) CriLJ 1746 : (2011) 2 Crimes 52 : (2011) 1 JCC 519 : (2011) 3 JT 540 : (2011) 3 PLJR 81 : (2011) 2 RCR(Criminal) 127 : (2011) 2 SCALE 689 : (2011) 2 Supreme 173

Penal Code, 1860 (IPC) — Section 342, 376, 376(2)
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Supreme Court22 Feb 2011Disposed Of

Ramesh Vs State of Rajasthan

Supreme Court Of India · (2011) 2 Crimes 33 : (2011) 3 JCC 1599 : (2011) 2 JCR 202 : (2011) 2 JT 331 : (2011) 2 RCR(Criminal) 732 : (2011) 2 SCALE 669 : (2011) 3 SCC 685 : (2011) 2 SCC(Cri) 54 : (2011) 4 SCR 585

Arms Act, 1959 — Section 25, 4, 5Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 379
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Supreme Court22 Feb 2011Allowed

State Bank of Travancore Vs Kingston Computers (I) P. Ltd.

Supreme Court Of India · (2011) 3 AWC 2931 : (2011) 102 CLA 124 : (2011) 163 CompCas 37 : (2011) 2 CompLJ 473 : (2011) 3 JT 66 : (2011) 3 KCCR 305 SN : (2011) 5 MhLj 842 : (2011) 164 PLR 120 : (2011) 2 RCR(Civil) 869 : (2011) 3 SCALE 33 : (2011) 11 SCC 524 : (2011) 107 SCL 377

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Supreme Court22 Feb 2011Allowed

Kokkanda B. Poondacha and Others Vs K.D. Ganapathi and Another

Supreme Court Of India · AIR 2011 SC 1353 : (2011) AIRSCW 1737 : (2011) 3 AWC 2925 : (2011) 2 CHN 208 Supp : (2011) 3 CTC 665 : (2011) 2 JCR 197 : (2011) 14 JT 255 : (2011) 5 KarLJ 198 : (2011) 3 KCCR 1997 : (2011) 3 LW 1 : (2011) 4 MLJ 512 : (2011) 3 PLJR 46 : (2011) 2 RCR(Civil

Bar Council of India Rules, 1975 — Rule 12, 13, 14, 15Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1(1), Order 26 Rule 1(2), Order 26 Rule 1(3), 115, 151Constitution of India, 1950 — Article 226, 227
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Supreme Court22 Feb 2011Allowed

Dayal Das Vs State of Rajasthan

Supreme Court Of India · (2011) 2 ACR 2137 : AIR 2011 SC 1361 : (2011) AIRSCW 1836 : (2011) CriLJ 2137 : (2011) 3 JT 261 : (2011) 3 KCCR 231 SN : (2011) 2 RCR(Criminal) 846 : (2011) 3 SCALE 356 : (2011) 2 SCR 1136

Penal Code, 1860 (IPC) — Section 304, 328Rajasthan Excise Act, 1950 — Section 54A
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Supreme Court21 Feb 2011Dismissed

Sudhir Kumar Consul Vs Allahabad Bank

Supreme Court Of India · (2011) AIRSCW 1586 : (2011) 129 FLR 141 : (2011) 2 JT 418 : (2011) 3 KCCR 186 SN : (2011) 2 LLJ 199 : (2011) 2 SCALE 661 : (2011) 3 SCC 486 : (2011) 1 SCC(L&S) 538 : (2011) 2 SCR 1119 : (2011) 2 Supreme 185 : (2011) 1 UC 346 : (2011) 1 UD 281 : (2011) 2 U

Allahabad Bank (Officers) Service Regulations, 1979 — Regulation 46, 46(1), 46(2)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12(2)Constitution of India, 1950 — Article 12, 14, 22
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Supreme Court21 Feb 2011Allowed

Ram Narayan Tiwari Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) AIRSCW 2576 : (2011) AIRSCW 1966 : (2011) AIRSCW 1455 : (2011) 2 CHN 126 Supp : (2011) 129 FLR 138 : (2011) 2 JCR 194 : (2011) 2 KCCR 173 SN : (2011) 2 SCALE 639 : (2011) 4 SCC 684 : (2011) 1 SCC(L&S) 737 : (2011) 2 SCR 1104 : (2011) 2 Supreme 454

Air Force Act, 1950 — Section 157, 73Army Act, 1950 — Section 57, 63, 71, 72
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Supreme Court21 Feb 2011Dismissed

State of Haryana and Others Vs Mahabir Vegetable Oils Pvt. Ltd.

Supreme Court Of India · (2011) AIRSCW 2262 : (2011) AIRSCW 1617 : (2011) AIRSCW 1540 : (2011) 184 ECR 288 : (2011) 2 JT 429 : (2011) 2 RCR(Civil) 933 : (2011) 2 SCALE 577 : (2011) 3 SCC 778 : (2011) 4 SCR 944 : (2011) 2 Supreme 135 : (2011) 2 UJ 858 : (2011) 38 VST 514

Constitution of India, 1950 — Article 299, 32Haryana General Sales Tax Act, 1973 — Section 13B, 25A, 64, 64(1), 64(2)Haryana General Sales Tax Rules, 1975 — Rule 28(2), 28A, 28B, 28C
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Supreme Court21 Feb 2011Allowed

Union of India (UOI) and Others Vs Ind-Swift Laboratories Ltd.

Supreme Court Of India · (2011) 184 ECR 299 : (2011) 265 ELT 3 : (2011) 2 JT 352 : (2011) 2 RCR(Civil) 680 : (2011) 2 SCALE 589 : (2011) 2 SCR 1087 : (2012) 25 STR 184 : (2011) 2 UJ 1152 : (2011) 40 VST 1

Central Excises and Salt Act, 1944 — Section 11A, 11AB, 32E, 32E(1), 32FCENVAT (Credit) Rules, 2004 — Rule 14, 3, 4Finance Act — Section 73, 75
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