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Supreme Court Of India judgments, 2011

1,360 judgments · page 68 of 68

Supreme Court05 Jan 2011Dismissed

Indo Rama Synthetics (I) Ltd. Vs Commissioner of Income Tax , New Delhi

Supreme Court Of India · (2011) AIRSCW 1356 : (2011) 237 CTR 217 : (2011) 330 ITR 363 : (2011) 1 JT 65 : (2011) 1 SCALE 47 : (2011) 2 SCC 168 : (2011) 1 SCR 853 : (2011) 4 Supreme 562 : (2011) 196 TAXMAN 539

Companies Act, 1956 — Section 210, 211, 33ACFinance Act, 2000 — Section 115JBFinance Act, 2007 — Section 10, 10A, 10B, 11, 115J
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Supreme Court04 Jan 2011Allowed

State of U.P. and Others Vs Combined Chemicals Company Private Limited

Supreme Court Of India · (2011) 6 ADJ 850 : (2011) AIRSCW 439 : (2011) 1 ARBLR 91 : (2011) 3 AWC 2536 : (2011) 112 CLT 213 : (2011) 1 JT 179 : (2011) 1 KLJ 22 : (2011) 2 RCR(Civil) 849 : (2011) 1 SCALE 85 : (2011) 2 SCC 151 : (2011) 1 Supreme 99 : (2011) 1 UJ 245

Arbitration Act, 1940 — Section 11, 16, 20, 7Arbitration and Conciliation Act, 1996 — Section 11(4), 7Constitution of India, 1950 — Article 299
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Supreme Court04 Jan 2011Dismissed

Himanshu @ Chintu Vs State of NCT of Delhi

Supreme Court Of India · (2011) 1 ACR 342 : (2012) 2 ALT(Cri) 101 : (2011) 1 AWC 235 Supp : (2011) 1 Crimes 157 : (2011) 121 DRJ 513 : (2011) 1 JCR 281 : (2011) 1 JT 123 : (2011) 3 PLJR 253 : (2011) 1 RCR(Criminal) 405 : (2011) 1 SCALE 30 : (2011) 2 SCC 36 : (2011) 1 SCC(Cri) 593

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 154
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Supreme Court04 Jan 2011Dismissed

Shanker Raju Vs Union of India (UOI)

Supreme Court Of India · (2011) AIRSCW 426 : (2011) 2 ALD 69 : (2011) 1 ALLMR 957 : (2011) 1 AWC 584 Supp : (2011) 271 ELT 492 : (2011) 3 JCR 38 : (2011) 1 JT 49 : (2011) 3 MLJ 181 : (2011) 1 SCALE 70 : (2011) 2 SCC 132 : (2011) 1 SCC(L&S) 161 : (2011) 2 SCR 1 : (2011) 1 Supreme

Administrative Tribunals (Amendment) Act, 2006 — Section 10A, 6(2), 8Administrative Tribunals (Amendment) Act, 2007 — Section 8Administrative Tribunals Act, 1985 — Section 10, 10A, 12(2), 6, 8
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Supreme Court03 Jan 2011Dismissed

Jagat Singh Vs State of H.P.

Supreme Court Of India · (2011) 1 ACR 336 : (2011) AIRSCW 260 : (2011) 1 ALD 402 : (2012) 2 ALT(Cri) 124 : (2011) CriLJ 949 : (2011) 1 Crimes 173 : (2011) 1 JCC 296 : (2011) 1 JT 111 : (2011) 1 RCR(Criminal) 393 : (2011) 1 SCALE 25 : (2011) 2 SCC 234 : (2011) 1 SCC(Cri) 671 : (20

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 303, 304, 305
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Supreme Court03 Jan 2011Dismissed

S. Ganesan Vs Rama Raghuraman and Others

Supreme Court Of India · (2011) 1 ACR 324 : (2011) AIRSCW 3937 : (2011) AIRSCW 2751 : (2011) 1 AWC 33 Supp : (2011) 1 Crimes 165 : (2011) 3 JCC 1542 : (2011) 1 JT 1 : (2011) 2 RCR(Criminal) 283 : (2011) 1 SCALE 12 : (2011) 2 SCC 83 : (2011) 1 SCR 27 : (2011) 3 Supreme 431 : (2011

Penal Code, 1860 (IPC) — Section 100, 100(3), 120B, 300, 302
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Supreme Court03 Jan 2011Dismissed

Ranbir Singh Vs The Executive Engineer

Supreme Court Of India · (2012) AIRSCW 3810 : (2011) AIRSCW 1831 : (2012) 5 ALLMR 913 : (2011) 3 AWC 2550 : (2011) 128 FLR 952 : (2011) 2 LLJ 313 : (2011) LLR 612 : (2011) 1 SCALE 502 : (2011) 1 SCR 587

Industrial Disputes Act, 1947 — Section 25
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Supreme Court03 Jan 2011Dismissed

State of Kerala Vs Raneef

Supreme Court Of India · (2011) 1 ACR 333 : AIR 2011 SC 340 : (2011) AIRSCW 306 : (2011) AIRSCW 5939 : (2011) 1 AWC 233 Supp : (2011) CriLJ 982 : (2011) 1 Crimes 177 : (2011) 1 JCC 293 : (2011) 1 JT 10 : (2011) 1 KLT 242 : (2011) 2 PLJR 49 : (2011) 1 RCR(Criminal) 381 : (2011) 1

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 202
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