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Supreme Court Of India judgments, 2011

1,360 judgments · page 43 of 68

Supreme Court21 Apr 2011Allowed

Amrik Singh Lyallpuri Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) AIRSCW 2709 : (2011) 179 DLT 168 : (2011) 5 JT 129 : (2011) 4 SCALE 854 : (2011) 6 SCC 535 : (2011) 3 Supreme 393

Delhi Municipal Corporation Act, 1957 — Section 111, 111(3), 167(12A), 343, 347A, 347B, 347D, 347C, 347E, 347(1)(2)New Delhi Municipal Council Act, 1994 — Section 253, 253(3), 256, 257, 355Indian Penal Code, 1860 — Section 193, 196, 228
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Supreme Court21 Apr 2011Allowed

Dr. Shehla Burney and Others Vs Syed Ali Mossa Raza (Dead) by L.Rs. and Others

Supreme Court Of India · (2011) AIRSCW 2694 : (2011) 4 AWC 3624 : (2011) 5 JT 137 : (2011) 3 LW 62 : (2011) 5 MhLj 340 : (2011) 4 MPLJ 40 : (2011) 164 PLR 127 : (2011) 3 RCR(Civil) 345 : (2011) 113 RD 456 : (2011) 4 SCALE 838 : (2011) 6 SCC 529 : (2011) 3 Supreme 401

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 5, Order 7 Rule 7, 100Limitation Act, 1963 — Article 65
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Supreme Court21 Apr 2011Allowed

CBI, Hyderabad Vs Subramani Gopalakrishnan and Another

Supreme Court Of India · (2011) 2 Crimes 229 : (2011) 3 JCC 1823 : (2011) 5 JT 121 : (2011) 2 RCR(Criminal) 946 : (2011) 5 SCALE 12 : (2011) 5 SCC 296 : (2011) 2 SCC(Cri) 618 : (2011) 5 SCR 824 : (2011) 2 UC 1320

Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 467
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Supreme Court21 Apr 2011Dismissed

Fahim Khan Vs State of Bihar Now Jharkhand

Supreme Court Of India · (2011) AIRSCW 2747 : (2011) 2 Crimes 225 : (2011) 2 GLH 227 : (2011) 3 JCR 101 : (2011) 4 SCALE 796 : (2011) 3 Supreme 427

Criminal Procedure Code, 1973 (CrPC) — Section 157(3), 313Penal Code, 1860 (IPC) — Section 302
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Supreme Court20 Apr 2011Allowed

Md. Mannan @ Abdul Mannan Vs State of Bihar

Supreme Court Of India · (2011) 59 BLJR 1201 : (2012) BomCR(Cri) 574 : (2011) 2 Crimes 216 : (2011) 3 JCR 103 : (2011) 5 JT 167 : (2011) 3 PLJR 1 : (2011) 2 RCR(Criminal) 874 : (2011) 4 SCALE 809 : (2011) 5 SCC 317 : (2011) 2 SCC(Cri) 626 : (2011) 5 SCR 518 : (2011) 2 UC 1314 : (

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 366, 376
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Supreme Court20 Apr 2011Allowed

Inspector of Police, Tamil Nadu Vs John David

Supreme Court Of India · (2011) AIRSCW 2764 : (2011) 2 ALD(Cri) 635 : (2012) BomCR(Cri) 542 : (2011) 2 Crimes 201 : (2011) 3 CTC 104 : (2011) 5 JT 1 : (2011) 4 KCCR 377 SN : (2011) 3 RCR(Criminal) 272 : (2011) 4 SCALE 878 : (2011) 5 SCC 509 : (2011) 2 SCC(Cri) 647 : (2011) 7 SCR

Criminal Procedure Code, 1973 (CrPC) — Section 167, 31(2), 313, 378, 386Penal Code, 1860 (IPC) — Section 201, 302, 342, 364
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Supreme Court20 Apr 2011Disposed Of

Gurmail Singh Vs State of Punjab

Supreme Court Of India · (2012) CriLJ 665 : (2011) 7 JT 40 : (2011) 6 SCALE 322 : (2011) 5 SCR 550

Penal Code, 1860 (IPC) — Section 149, 300, 302, 304, 323
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Supreme Court19 Apr 2011Dismissed

Gopal Vs State of Karnataka

Supreme Court Of India · (2011) AIRSCW 2684 : (2011) CriLJ 2894 : (2011) 4 KCCR 2781 SN : (2011) 3 KLJ 15 : (2011) 2 RCR(Criminal) 838 : (2011) 5 SCALE 119 : (2011) 5 SCR 501

Penal Code, 1860 (IPC) — Section 302
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