Supreme Court09 Nov 2010Dismissed

Ramjas Foundation and Another Vs Union of India (UOI) and Others

Supreme Court Of India · (2010) AIRSCW 7091 : (2011) 1 ALD 103 : (2010) 6 AWC 6511 : (2011) 2 CHN 162 Supp : (2010) 174 DLT 100 : (2010) 12 JT 134 : (2011) 2 MLJ 162 : (2011) 1 RCR(Civil) 176 : (2010) 11 SCALE 598 : (2010) 7 Supreme 585 : (2010) 10 UJ 4974

Constitution of India, 1950 — Article 136, 14, 15, 226, 32Land Acquisition Act, 1894 — Section 10, 17, 4, 48, 5ATrusts Act, 1882 — Section 1
Supreme Court09 Nov 2010Partly Allowed

Monica Bedi Vs State of A.P.

Supreme Court Of India · (2011) 1 ACR 17 : (2010) AIRSCW 6968 : (2011) 1 ALD(Cri) 411 : (2011) 1 AWC 2.2 Supp : (2010) 58 BLJR 1526 : (2011) 1 CALLT 80 : (2011) CriLJ 427 : (2010) 12 JT 239 : (2011) 1 RCR(Criminal) 19 : (2010) 11 SCALE 629 : (2011) 1 SCC 284 : (2011) 1 SCC(Cri) 2

Constitution of India, 1950 — Article 136, 20, 20(2), 31Criminal Procedure Code, 1973 (CrPC) — Section 300, 313, 428Evidence Act, 1872 — Section 78(6)
Supreme Court29 Oct 2010Allowed

State of U.P. and Others Vs Bhupendra Nath Tripathi and Others

Supreme Court Of India · AIR 2011 SC 63 : (2010) AIRSCW 6784 : (2011) 1 AWC 857 Supp : (2011) 128 FLR 10 : (2010) 12 JT 14 : (2010) 11 SCALE 521 : (2010) 13 SCC 203 : (2010) 6 SLR 298

Constitution of India, 1950 — Article 14, 16, 21A, 45National Council for Teacher Education Act, 1993 — Section 1(3), 14, 14(1), 14(3), 14(4)
Supreme Court29 Oct 2010Allowed

ORYX Fisheries Private Limited Vs Union of India (UOI) and Others

Supreme Court Of India · (2010) AIRSCW 7105 : (2011) 1 AWC 849 Supp : (2011) 266 ELT 422 : (2010) 12 JT 35 : (2010) 11 SCALE 554 : (2010) 13 SCC 427 : (2010) 10 UJ 5381

Marine Products Export Development Authority Act, 1972 — Section 33Marine Products Export Development Authority Rules, 1972 — Rule 43, 44
Supreme Court29 Oct 2010Disposed Of

Vijaysinh Chandubha Jadeja Vs State of Gujarat

Supreme Court Of India · AIR 2011 SC 77 : (2010) AIRSCW 6800 : (2011) CriLJ 680 : (2011) 1 GLH 527 : (2011) 1 GLR 795 : (2010) 12 JT 255 : (2010) 8 KLT 547 : (2011) 1 NCC 251 : (2011) 1 PLJR 100 : (2011) 1 RLW 813 : (2010) 11 SCALE 509 : (2011) 1 SCC 609 : (2011) 1 SCC(Cri) 497 :

Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 41, 41(1), 41(2), 41(3), 42
Supreme Court29 Oct 2010Dismissed

Lallan Chaubey Vs State of U.P.

Supreme Court Of India · AIR 2011 SC 241 : (2010) AIRSCW 6661 : (2011) CriLJ 280 : (2010) 12 JT 206 : (2011) 1 RLW 933 : (2010) 11 SCALE 404 : (2010) 14 SCC 592 : (2010) 3 UC 2033

Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court29 Oct 2010Allowed

Tamil Nadu Housing Board, Chennai Vs M. Meiyappan and Others

Supreme Court Of India · (2010) AIRSCW 7130 : (2011) 2 AWC 1459 : (2011) 1 CTC 714 : (2010) 12 JT 29 : (2011) 1 LW 595 : (2011) 1 MLJ 171 : (2011) 1 RCR(Civil) 12 : (2011) 112 RD 493 : (2010) 11 SCALE 411 : (2010) 7 Supreme 441

Constitution of India, 1950 — Article 136, 226, 227, 32Land Acquisition Act, 1894 — Section 10, 11, 4(1), 5A, 6
Supreme Court29 Oct 2010Allowed

Varun Chaudhary Vs State of Rajasthan

Supreme Court Of India · AIR 2011 SC 72 : (2010) AIRSCW 6794 : (2011) CriLJ 675 : (2010) 11 JT 419 : (2011) 1 PLJR 85 : (2011) 1 RLW 791 : (2010) 11 SCALE 502 : (2010) 7 Supreme 523 : (2010) 3 UC 2026

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court29 Oct 2010Allowed

Prasanta Kumar Sarkar Vs Ashis Chatterjee and Another

Supreme Court Of India · AIR 2011 SC 274 : (2010) AIRSCW 6699 : (2011) CriLJ 302 : (2010) 12 JT 45 : (2011) 1 NCC 131 : (2011) 1 RLW 949 : (2010) 11 SCALE 408 : (2010) 7 Supreme 674 : (2011) 1 UC 115

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
Supreme Court29 Oct 2010Allowed

The Commissioner of Customs (GEN) Vs Abdulla Koyloth

Supreme Court Of India · (2010) 182 ECR 15 : (2010) 259 ELT 481 : (2010) 12 JT 267 : (2011) 1 RCR(Civil) 142 : (2010) 11 SCALE 495 : (2010) 13 SCC 473 : (2010) 10 UJ 5474

Customs Act, 1962 — Section 108, 111, 112, 130E, 14Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 2, 3, 4, 4(2), 5
Supreme Court28 Oct 2010Dismissed

Satya Narayan Tiwari @ jolly and Another Vs State of U.P.

Supreme Court Of India · (2010) AIRSCW 7144 : (2011) CriLJ 445 : (2010) 2 DMC 810 : (2010) 12 JT 154 : (2011) 1 NCC 275 : (2010) 11 SCALE 481 : (2010) 13 SCC 689 : (2011) 2 SCC(Cri) 393 : (2010) 7 Supreme 537 : (2010) 3 UC 2014

Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113B