Supreme Court19 Jan 2010Dismissed

Mahesh Ratilal Shah Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2010 SC 676 : (2010) AIRSCW 901 : (2010) AIRSCW 7324 : (2010) 1 BC 480 : (2010) 2 BomCR 641 : (2010) 154 CompCas 48 : (2010) 1 CompLJ 670 : (2010) 1 JT 499 : (2010) 1 SCALE 535 : (2010) 2 SCC 706 : (2010) 98 SCL 65 : (2010) 1 SCR 784 : (2010) 1 Suprem

Arbitration and Conciliation Act, 1996 — Section 10, 2(4)Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 11
Supreme Court18 Jan 2010Dismissed

State of Uttaranchal Vs Balwant Singh Chaufal and Others

Supreme Court Of India · AIR 2010 SC 2550 : (2011) AIRSCW 2486 : (2010) 4 AWC 4306 Supp : (2010) 1 JT 329 : (2010) 2 MLJ 1127 : (2010) 1 OLR 380 : (2010) 1 RLW 506 : (2010) 1 SCALE 492 : (2010) 3 SCC 402 : (2010) 1 SCC(L&S) 807 : (2010) 2 SCR 678 : (2010) 1 SLR 581 : (2010) 6 Sup

Constitution of India, 1950 — Article 124, 14, 165, 183(3), 183(3)Federal Rules of Civil Procedure, 1983 — Rule 11Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 &mda
Supreme Court15 Jan 2010Allowed

Union of India (UOI) and Another Vs Kartick Chandra Mondal and Another

Supreme Court Of India · AIR 2010 SC 3455 : (2010) AIRSCW 5725 : (2010) AIRSCW 743 : (2010) 4 AWC 4206 Supp : (2010) 124 FLR 574 : (2010) 1 JT 206 : (2010) 2 LLJ 581 : (2010) 158 PLR 710 : (2010) 1 SCALE 454 : (2010) 2 SCC 422 : (2010) 1 SCC(L&S) 385 : (2010) 2 SCR 1099 : (2010)

Constitution of India, 1950 — Article 14, 16, 166, 166(1)Contempt of Courts Act, 1971 — Section 2
Supreme Court15 Jan 2010Dismissed

Darshan Singh Vs State of Punjab and Another

Supreme Court Of India · (2010) 1 ACR 644 : AIR 2010 SC 1212 : (2010) AIRSCW 832 : (2010) 1 ALT(Cri) 244 : (2010) 58 BLJR 266 : (2010) CLT 441 : (2010) CriLJ 1393 : (2010) 1 Crimes 78 : (2010) 1 JT 306 : (2010) 1 NCC 673 : (2010) 1 OLR 258 : (2010) 1 SCALE 467 : (2010) 2 SCC 333

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
Supreme Court14 Jan 2010Dismissed

Sudhir Kumar Vs State of Punjab

Supreme Court Of India · (2010) 2 ACR 1314 : (2010) 2 CGLJ 465 : (2010) CriLJ 2052 : (2010) 2 Crimes 38 : (2010) 2 JT 459 : (2010) 3 SCC 239 : (2010) 3 SCR 1 : (2010) 2 UC 912

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 149, 302, 304B, 34
Supreme Court14 Jan 2010Dismissed

Chandrawati Vs Ramji Tiwari and Another etc.

Supreme Court Of India · (2010) 13 SCC 281 : (2011) 2 SCC(Cri) 138 : (2010) 9 SCR 897

Criminal Procedure Code, 1973 (CrPC) — Section 211, 211(4), 366, 464Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 302, 307