Supreme Court Of India Judgments 2009 — Page 9

Supreme Court Of India · (2009) 3 ACR 3370 : AIR 2010 SC 475 : (2010) CriLJ 379 : (2010) 1 Crimes 38 : (2010) 1 GLR 571 : (2009) 14 JT 102 : (2010) 1 PLJR 50 : (2009) 13 SCALE 563 : (2010) 1 SCC 237 : (2009) 15 SCR 662 : (2010) 1 UC 98

Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(d), 35(4)Bombay Animal Preservation Act, 1954 — Section 5, 6, 8Indian Penal Code, 1860 — Section 34, 279, 395, 427, 506(2)

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Supreme Court04 Nov 2009Allowed

Kamrul Isam Alvi Vs State of M.P.

Supreme Court Of India · (2009) 6 ALD 148 : (2009) 4 AWC 3990 Supp : (2009) 14 JT 132 : (2009) 4 PLJR 194 : (2009) 13 SCALE 540 : (2009) 15 SCR 689 : (2010) 1 WLN 5

Land Acquisition Act, 1894 — Section 18, 25, 4, 54

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Supreme Court04 Nov 2009Dismissed

U.P. Rajya Vidyut Utpadan Board and Another Vs Uttar Pradesh Vidyut Mazdoor Sangh

Supreme Court Of India · (2010) 10 AWC 1741 Supp : (2010) 124 FLR 80 : (2009) 14 JT 127 : (2010) 1 LLJ 589 : (2009) 13 SCALE 543 : (2009) 17 SCC 318 : (2011) 1 SCC(L&S) 604 : (2009) 16 SCR 587

Uttar Pradesh Contract Labour (Regulation and Abolition) Rules, 1975 — Rule 25(2)

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Supreme Court03 Nov 2009Allowed

Commissioner of Income Tax, Coimbatore Vs Hindustan Textiles

Supreme Court Of India · (2010) 231 CTR 105 : (2010) 190 TAXMAN 294

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Supreme Court03 Nov 2009Allowed

State of U.P. Vs Rashid and Another

Supreme Court Of India · (2009) 3 ACR 3367 : (2010) CriLJ 1415 : (2009) 14 JT 216 : (2009) 13 SCALE 549 : (2010) 1 SCC 153

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court03 Nov 2009Allowed

Dashrath Rao Kate Vs Brij Mohan Srivastava

Supreme Court Of India · AIR 2010 SC 897 : (2009) 4 AWC 3983 Supp : (2011) 1 JLJ 104 : (2009) 14 JT 20 : (2010) 2 MLJ 491 : (2010) 1 OLR 84 : (2009) 4 PLJR 199 : (2009) 13 SCALE 519 : (2010) 1 SCC 277 : (2009) 15 SCR 643

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 47Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)

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Supreme Court03 Nov 2009Allowed

Dakshinamurthy Vs B.K. Das I.A.S. and Others

Supreme Court Of India · AIR 2010 SC 2892 : (2010) 3 AWC 2536 Supp : (2009) 13 SCALE 518 : (2010) 1 SCC 647 : (2009) 1 SCC 64

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Supreme Court30 Oct 2009Allowed

Ms. Celina Coelho Pereira and Others Vs Ulhas Mahabaleshwar Kholkar and Others

Supreme Court Of India · AIR 2010 SC 603 : (2009) 13 JT 602 : (2009) 8 MLJ 675 : (2009) 13 SCALE 487 : (2010) 1 SCC 217 : (2009) 15 SCR 558

Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14(1)Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 — Section 14(1), 2, 22(2)

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Supreme Court30 Oct 2009Allowed

Urban Improvement Trust, Bikaner Vs Mohan Lal

Supreme Court Of India · (2010) 1 AWC 994 Supp : (2009) 14 JT 355 : (2010) 4 LW 110 : (2009) 8 MLJ 1547 : (2009) 13 SCALE 671 : (2010) 1 SCC 512 : (2010) 1 SCC(L&S) 178 : (2009) 16 SCR 550

Constitution of India, 1950 — Article 136

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Supreme Court30 Oct 2009Dismissed

Vijay Dhanji Chaudhary Vs Suhas Jayant Natawadkar

Supreme Court Of India · (2010) 3 AWC 2540 Supp : (2010) 3 BomCR 689 : (2009) 15 JT 472 : (2010) 1 MLJ 156 : (2009) 13 SCALE 652 : (2010) 1 SCC 166 : (2010) 1 SCC(L&S) 26 : (2009) 1 SCR 518

Supreme Court Rules, 1966 — Rule 1, 5, 6

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Supreme Court29 Oct 2009Disposed Of

NICCO Corp. Ltd. Vs Prysmian Cavie Sistemi Energia S.R.L and Another

Supreme Court Of India · (2010) 1 CompLJ 104 : (2009) 14 SCALE 181

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Supreme Court28 Oct 2009Disposed Of

The Commissioner of Income Tax, New Delhi Vs Maruti Udyog Ltd.

Supreme Court Of India · (2010) 229 CTR 5 : (2010) 186 TAXMAN 49

Income Tax Act, 1961 — Section 260A, 37, 43B, 56

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Supreme Court28 Oct 2009Allowed

H.B. Basavaraj (Dead) by LRs. and Another Vs Canara Bank and Others

Supreme Court Of India · (2010) 1 KarLJ 588 : (2010) 1 MLJ 383 : (2009) 13 SCALE 474 : (2009) 15 SCR 504

Contract Act, 1872 — Section 129, 130, 56, 62, 70Evidence Act, 1872 — Section 115Loka Shikshana Trust (Taking over of Management) Act, 1982 — Section 2

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Supreme Court28 Oct 2009Partly Allowed

A.K. Lakshmipathy (Dead) and Others Vs Rai Saheb Pannalal H. Lahoti CharitableTrust and Others

Supreme Court Of India · AIR 2010 SC 577 : (2009) 6 ALD 139 : (2010) 1 AWC 317 Supp : (2009) 13 JT 589 : (2009) 8 MLJ 693 : (2010) 1 OLR 118 : (2009) 13 SCALE 457 : (2010) 1 SCC 287 : (2009) 15 SCR 475

Transfer of Property Act, 1882 — Section 55, 55(1)

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Supreme Court28 Oct 2009Allowed

Jai Prakash Gupta (D) thr. LRs. Vs Riyaz Ahamad and Another

Supreme Court Of India · (2010) 1 AWC 324 Supp : (2009) 14 JT 29 : (2010) 1 MLJ 149 : (2010) 158 PLR 673 : (2009) 13 SCALE 466 : (2009) 10 SCC 197 : (2009) 15 SCR 525

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22

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Supreme Court28 Oct 2009Allowed

Mohd. Ismail Vs Dinkar Vinayakrao Dorlikar

Supreme Court Of India · (2009) 15 JT 41 : (2010) 158 PLR 670 : (2009) 13 SCALE 454 : (2009) 10 SCC 193 : (2009) 15 SCR 542 : (2009) 10 UJ 4948 : (2010) 1 WLN 33

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Supreme Court Of India judgments, 2009