Supreme Court13 Nov 2009Allowed

Gimik Piotr Vs State of Tamil Nadu and Others

Supreme Court Of India · (2010) 1 ACR 75 : AIR 2010 SC 924 : (2010) 1 ALT(Cri) 368 : (2010) CriLJ 877 : (2009) 14 JT 273 : (2009) 13 SCALE 706 : (2010) 1 SCC 609 : (2009) 15 SCR 889

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Foreign Exchange Management (Export and Import of Currency) Regulations, 2000 — Regulation 5
Supreme Court13 Nov 2009Allowed

Nitya Nand Vs State of Haryana and Others

Supreme Court Of India · (2009) 123 FLR 1099 : (2009) 14 JT 184 : (2009) 14 SCALE 1 : (2010) 12 SCC 629 : (2011) 1 SCC(L&S) 264 : (2009) 15 SCR 915 : (2010) 1 SLJ 255 : (2009) 6 SLR 494

Haryana Medical Education Service Rules, 1988 — Rule 10, 10(1), 10(5), 10(7), 13
Supreme Court13 Nov 2009Allowed

Suman Vs State of Rajasthan and Another

Supreme Court Of India · (2009) 3 ACR 3445 : AIR 2010 SC 518 : (2010) AIRSCW 315 : (2010) CriLJ 851 : (2010) 1 DMC 52 : (2009) 14 JT 169 : (2009) 13 SCALE 716 : (2010) 1 SCC 250 : (2009) 8 Supreme 374

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 169, 190(l)Penal Code, 1860 (IPC) — Section 149, 201, 219, 302, 308
Supreme Court13 Nov 2009Allowed

Manohar Singh Vs D.S. Sharma and Another

Supreme Court Of India · AIR 2010 SC 508 : (2009) 6 ALD 152 : (2010) 1 AWC 1047 Supp : (2009) 5 CTC 569 : (2009) 14 JT 191 : (2009) 4 KLT 686 : (2009) 8 MLJ 1550 : (2010) MPLJ 4 : (2010) 1 OLR 31 : (2010) 159 PLR 165 : (2010) 1 RLW 293 : (2009) 13 SCALE 676 : (2010) 1 SCC 53 : (2

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 1(2), 148, 35B
Supreme Court13 Nov 2009Allowed

Pashaura Singh Vs State of Punjab and Another

Supreme Court Of India · (2009) 3 ACR 3442 : AIR 2010 SC 922 : (2010) 1 ALD(Cri) 664 : (2010) CLT 289 : (2010) CriLJ 875 : (2010) 1 DMC 5 : (2010) 1 GLH 454 : (2009) 14 JT 181 : (2010) OLR 289 : (2010) 1 OLR 134 : (2009) 13 SCALE 703 : (2010) 11 SCC 749 : (2011) 1 SCC(Cri) 244 :

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 494, 498A, 506
Supreme Court12 Nov 2009Disposed Of

Shiba Shankar Mohapatra and Others Vs State of Orissa and Others

Supreme Court Of India · AIR 2010 SC 706 : (2010) AIRSCW 348 : (2010) 124 FLR 3 : (2009) 14 JT 298 : (2010) 1 OLR 102 : (2009) 13 SCALE 689 : (2010) 12 SCC 471 : (2011) 1 SCC(L&S) 229 : (2009) 16 SCR 866 : (2009) 6 SLR 483 : (2009) 7 Supreme 424

Constitution of India, 1950 — Article 226Orissa Police Manual Rules, 1940 — Rule 650, 683
Supreme Court12 Nov 2009Dismissed

R.P. Tyagi Vs State (Govt. of NCT of Delhi)

Supreme Court Of India · (2010) 1 ACR 432 : (2010) CriLJ 609 : (2009) 15 JT 341 : (2009) 14 SCALE 616 : (2009) 17 SCC 445 : (2011) 1 SCC(Cri) 1062 : (2009) 16 SCR 1147

Constitution of India, 1950 — Article 142Penal Code, 1860 (IPC) — Section 120B, 299, 302, 304, 307
Supreme Court11 Nov 2009Partly Allowed

Amalendu Pal @ Jhantu Vs State of West Bengal

Supreme Court Of India · (2009) 3 ACR 3436 : AIR 2010 SC 512 : (2010) 1 ALD(Cri) 459 : (2009) 57 BLJR 2872 : (2009) 4 Crimes 192 : (2010) 1 DMC 23 : (2009) 14 JT 195 : (2009) 13 SCALE 663 : (2010) 1 SCC 707 : (2009) 15 SCR 836 : (2010) 1 UC 359 : (2009) 3 UC 1753 : (2009) 10 UJ 4

Penal Code, 1860 (IPC) — Section 107, 109, 306, 34, 498A
Supreme Court10 Nov 2009Dismissed

Gaya Prasad Vs State of M.P. and Others

Supreme Court Of India · (2010) CLT 188 : (2010) OLR 188 : (2009) 14 SCALE 138 : (2009) 17 SCC 757 : (2011) 2 SCC(Cri) 128

Penal Code, 1860 (IPC) — Section 307, 324, 34Probation of Offenders Act, 1958 — Section 4