Supreme Court23 Jan 2007Dismissed

Rosali V. Vs Taico Bank and Others

Supreme Court Of India · AIR 2007 SC 998 : (2007) AIRSCW 779 : (2007) 2 AWC 1965 Supp : (2007) 2 JCR 92 : (2007) 2 JT 611 : (2007) 4 LW 125 : (2007) 146 PLR 375 : (2007) 3 RLW 2026 : (2007) 2 SCALE 301 : (2009) 17 SCC 690 : (2007) 2 SCR 1169 : (2007) 1 Supreme 599 : (2007) 2 UC 7

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 84, Order 21 Rule 84(1), Order 21 Rule 97
Supreme Court23 Jan 2007Dismissed

Ashok Kumar and Others Vs State of Haryana and Another

Supreme Court Of India · AIR 2007 SC 1411 : (2007) AIRSCW 6758 : (2007) AIRSCW 5598 : (2007) AIRSCW 1779 : (2007) 4 ALT 52 : (2007) 2 AWC 1971 Supp : (2007) 2 JCR 32 : (2007) 4 LW 120 : (2007) 2 SCALE 258 : (2007) 3 SCC 470 : (2007) 1 SCR 1191 : (2007) 1 Supreme 745 : (2007) 6 Su

Land Acquisition Act, 1894 — Section 4(1), 6, 6(1)
Supreme Court23 Jan 2007Dismissed

Navjot Singh Sidhu Vs State of Punjab and Another

Supreme Court Of India · (2007) 1 ACR 812 : AIR 2007 SC 1003 : (2007) AIRSCW 787 : (2007) 2 ALD(Cri) 53 : (2007) CriLJ 1427 : (2007) 2 JT 382 : (2008) 1 LW(Cri) 22 : (2007) 3 RLW 2264 : (2007) 2 SCALE 196 : (2007) 2 SCC 574 : (2007) 1 SCR 1143 : (2007) 1 Supreme 557

Companies Act, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 374, 389(1), 482Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
Supreme Court23 Jan 2007Dismissed

P.V. George and Others Vs State of Kerala and Others

Supreme Court Of India · AIR 2007 SC 1034 : (2007) AIRSCW 826 : (2007) 2 ALD 51 : (2007) 113 FLR 21 : (2007) 2 JT 394 : (2007) 1 KLT 833 : (2007) 2 LLJ 522 : (2007) 2 SCALE 262 : (2007) 3 SCC 557 : (2007) 1 SCC(L&S) 823 : (2007) 3 SCL 262 : (2007) 1 SCR 1198 : (2007) 1 Supreme 99

Constitution of India, 1950 — Article 14, 142, 16, 226, 32Human Rights Act, 1998 — Section 57(5)
Supreme Court22 Jan 2007Dismissed

Mahavir Vs Lakhmi and Another

Supreme Court Of India · (2007) 2 AWC 1950 Supp : (2007) 4 LW 46 : (2007) 2 SCALE 248 : (2007) 9 SCC 208 : (2007) 1 SCR 1135

Civil Procedure Code, 1908 (CPC) — Section 100, 100(1), 100(3), 100(4), 100(5)
Supreme Court18 Jan 2007Allowed

Krishnananda Vs Kattu Siva Ashram and Others

Supreme Court Of India · AIR 2007 SC 1160 : (2007) 2 AWC 1936 Supp : (2007) 2 CHN 1 Supp : (2007) 2 CTC 335 : (2007) 5 MLJ 401 : (2007) 4 RLW 2807 : (2007) 2 SCALE 287 : (2007) 10 SCC 185 : (2007) 1 SCR 1132

Supreme Court18 Jan 2007Disposed Of

Shiv Dass Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2007 SC 1330 : (2007) AIRSCW 6274 : (2007) AIRSCW 1487 : (2007) 3 ALLMR 820 : (2007) 2 JCR 123 : (2007) 2 LLJ 212 : (2007) 2 SCALE 325 : (2007) 9 SCC 274 : (2007) 2 SCC(L&S) 395 : (2007) 2 SCR 1127 : (2007) 1 Supreme 455

Constitution of India, 1950 — Article 226
Supreme Court18 Jan 2007Allowed

Dayanand Rayu Mandrekar Vs Chandrakant Uttam Chodankar and Others

Supreme Court Of India · AIR 2008 SC 1224 : (2008) AIRSCW 1217 : (2008) 2 GLH 127 : (2008) 2 JT 286 : (2008) 2 SCALE 191 : (2007) 14 SCC 352

Constitution of India, 1950 — Article 239AGoa, Daman and Diu Reorganisation Act, 1987 — Section 57, 66Government of Union Territories Act, 1963 — Section 14, 14(1), 3
Supreme Court17 Jan 2007Allowed

Bhag Mal (alias) Ram Bux and Others Vs Munshi (Dead) by Lrs. and Others

Supreme Court Of India · (2007) 4 JT 514 : (2008) 1 LW 141 : (2008) 1 MLJ 1095 : (2007) 4 SCALE 603 : (2007) 11 SCC 285 : (2007) 1 SCR 1114

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 9(2), Order 22 Rule 3, Order 43 Rule 1, 115Limitation Act, 1908 — Article 182(2)Limitation Act, 1963 — Article 113, 136, 58, 3, 31
Supreme Court17 Jan 2007Allowed

Pranay Majumdar Vs Bina Majumdar

Supreme Court Of India · (2007) 3 ALD 4 : (2007) 3 ALT 33 : (2007) 2 AWC 1948 Supp : (2007) 2 CHN 13 Supp : (2007) 1 DMC 194 : (2007) 2 SCALE 250 : (2007) 9 SCC 217 : (2007) 1 SCR 1089

Criminal Procedure Code, 1973 (CrPC) — Section 125Special Marriage Act, 1954 — Section 27
Supreme Court17 Jan 2007Disposed Of

Dhanalakshmi and Others Vs P. Mohan and Others

Supreme Court Of India · (2007) AIRSCW 954 : (2007) 3 ALLMR 872 : (2007) 4 ALT 16 : (2007) 2 AWC 1944 Supp : (2007) 2 CTC 332 : (2007) 1 LW 818 : (2007) 1 OLR 494 : (2007) 148 PLR 16 : (2007) 2 SCALE 232 : (2007) 10 SCC 719 : (2007) 1 SCR 1076 : (2007) 1 Supreme 519 : (2007) 1 UJ

Transfer of Property Act, 1882 — Section 52
Supreme Court17 Jan 2007Dismissed

Ghaziabad Zila Sahkari Bank Ltd. Vs Addl. Labour Commissioner and Others

Supreme Court Of India · (2007) 2 ADJ 25 : (2007) 2 AWC 1974 Supp : (2007) 113 FLR 50 : (2007) 2 JT 566 : (2007) 2 LLJ 239 : (2007) 2 SCALE 165 : (2007) 11 SCC 756 : (2008) 1 SCC(L&S) 90 : (2007) 1 SCR 1007 : (2007) 2 SLJ 388

Companies Act, 1956 — Section 442, 446, 446(1), 446(2), 537Co-operative Societies Act, 1912 — Section 31(2)Foreign Exchange Regulation Act, 1973 — Section 19(1), 29(1), 73(3)