Supreme Court05 Feb 2007Dismissed
Food Corporation of India and Others Vs Parashotam Das Bansal and Others
Supreme Court Of India · (2008) 2 CALLT 23 : (2008) 2 JT 296
Constitution of India, 1950 — Article 12, 14, 16
COURT ARCHIVE
Supreme Court Of India judgments, 2007
1,482 judgments · page 69 of 75
Supreme Court02 Feb 2007Disposed Of
Ram Abhilakh Vs State of U.P. and Others
Supreme Court Of India · (2007) 1 ACR 856 : (2007) CriLJ 1439 : (2007) 1 DMC 431 : (2007) 2 KLJ 285 : (2007) 2 SCALE 426 : (2007) 3 SCC 155 : (2007) 2 SCR 212
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 494
Supreme Court02 Feb 2007Allowed
Indu Bhushan Vs Munna Lal and Another
Supreme Court Of India · (2007) 3 ALLMR 316 : (2007) 1 AWC 903 Supp : (2007) 3 JT 171 : (2007) 2 LW 1094 : (2007) 148 PLR 1 : (2007) 102 RD 522 : (2007) 2 SCALE 514 : (2007) 2 SCR 238 : (2007) 1 UJ 108
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 12, Order 41 Rule 14, Order 41 Rule 14(1), Order 41 Rule 14(4), Order 41 Rule 21
Supreme Court02 Feb 2007Dismissed
Prem Lala Nahata and Another Vs Chandi Prasad Sikaria
Supreme Court Of India · AIR 2007 SC 1247 : (2007) AIRSCW 1120 : (2007) 1 AWC 772 : (2007) 5 BomCR 220 : (2007) 3 CALLT 45 : (2007) 3 CTC 101 : (2007) 3 JT 69 : (2007) 1 KLT 910 : (2007) 4 LW 41 : (2007) 2 MLJ 1177 : (2007) 2 SCALE 496 : (2007) 2 SCC 551 : (2007) 2 SCR 261 : (200
Civil Procedure Code Amendment Act, 1976 — Order 1 Rule 1, Order 1 Rule 10, Order 1 Rule 2, Order 1 Rule 3, Order 1 Rule 3A
Supreme Court02 Feb 2007Disposed Of
The Vyalikaval House Building Co-Op. Society by its Secretary Vs V. Chandrappa and Others
Supreme Court Of India · AIR 2007 SC 1151 : (2007) AIRSCW 1164 : (2007) 2 AWC 1188 Supp : (2007) 3 JT 181 : (2007) 4 LW 14 : (2007) 2 SCALE 519 : (2007) 9 SCC 304 : (2007) 3 SCR 277 : (2007) 3 Supreme 225 : (2007) 2 UPLBEC 1301
Land Acquisition Act, 1894 — Section 3, 4, 4(1), 5A, 6
Supreme Court02 Feb 2007Dismissed
Janardhanam Prasad Vs Ramdas
Supreme Court Of India · (2007) 2 AWC 1064 Supp : (2007) 2 CHN 75 Supp : (2007) 2 JCR 305 : (2007) 3 JT 187 : (2007) 4 LW 36 : (2007) 3 MLJ 721 : (2007) 2 SCALE 442 : (2007) 2 SCR 151
Limitation Act, 1963 — Article 54Registration Act, 1908 — Section 30(2)Transfer of Property Act, 1882 — Section 3, 51, 55
Supreme Court02 Feb 2007Dismissed
Prasar Bharti and Others Vs Amarjeet Singh and Others
Supreme Court Of India · AIR 2007 SC 1269 : (2007) AIRSCW 1407 : (2007) 115 FLR 57 : (2008) 1 JCR 150 : (2007) 3 JT 89 : (2007) 3 MLJ 742 : (2007) 2 SCALE 486 : (2007) 9 SCC 539 : (2007) 2 SCC(L&S) 566 : (2007) 2 SCR 160 : (2007) 3 SLJ 7 : (2007) 2 Supreme 1004 : (2007) 2 UPLBEC
Constitution of India, 1950 — Article 14, 142, 16, 235, 309Prasar Bharati (Broadcasting Corporation of India) Act, 1990 — Section 11, 11(1), 11(4), 11(5), 12
Supreme Court02 Feb 2007Dismissed
B.G. Shirke Construction Technologies (P) Limited Vs The Addl. Commissioner of Commercial Taxes
Supreme Court Of India · (2007) 3 JT 64 : (2007) 2 SCALE 550 : (2007) 4 SCC 148 : (2007) 2 SCR 248 : (2007) 5 VST 655
Karnataka Sales Tax Act, 1957 — Section 20(5), 22A(1), 24(1), 5, 5(5)
Supreme Court02 Feb 2007Dismissed
Puravankara Projects Ltd. Vs Hotel Venus International and Others
Supreme Court Of India · (2007) 2 BC 245 : (2007) 1 CTLJ 105 : (2007) 2 KLT 943 : (2007) 2 SCALE 471 : (2007) 10 SCC 33 : (2007) 2 SCR 215
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23Kerala Land Reforms Act, 1963 — Section 81, 81(3), 82, 83, 85
Supreme Court02 Feb 2007Allowed
Dhananjay @ Dhananjay Kumar Singh Vs State of Bihar and Another
Supreme Court Of India · (2007) 1 ACR 850 : (2007) CriLJ 1440 : (2007) 2 JT 642 : (2007) 2 KLJ 294 : (2007) 2 SCALE 418 : (2007) 2 SCR 206
Criminal Procedure Code, 1973 (CrPC) — Section 239, 320, 320(1), 320(2), 320(9)Penal Code, 1860 (IPC) — Section 307, 323, 34, 383, 384
Supreme Court02 Feb 2007Dismissed
Hetero Drugs Ltd. Vs Wockhart Ltd. and Others
Supreme Court Of India · (2007) 34 PTC 173
Supreme Court02 Feb 2007Dismissed
Kumar Motors, Bareilly Vs Commissioner of Sales Tax, U.P., Lucknow
Supreme Court Of India · (2007) 3 JT 193 : (2007) 2 SCALE 507 : (2007) 4 SCC 140 : (2007) 2 SCR 174 : (2007) 1 UJ 287 : (2007) 5 VST 646
Central Sales Tax Act, 1956 — Section 5(3)Uttar Pradesh Sales Tax Act, 1948 — Section 2, 3, 3AAAA, 4AUttar Pradesh Sales Tax Rules, 1948 — Rule 12A
Supreme Court02 Feb 2007Dismissed
Gomzi Active Vs Reebok India Co. and Another
Supreme Court Of India · (2007) 1 AWC 771 Supp : (2007) 3 JT 216 : (2007) 34 PTC 161 : (2007) 2 SCALE 532 : (2007) 10 SCC 632 : (2007) 2 SCR 256 : (2007) 1 UJ 193
Supreme Court02 Feb 2007Dismissed
Rajesh Kumar Sharma Vs Union of India (UOI) and Others
Supreme Court Of India · (2007) 5 ALT 5 : (2007) 138 DLT 121 : (2007) 115 ECC 208 : (2007) 141 ECR 208 : (2007) 209 ELT 3 : (2007) 2 SCALE 518 : (2007) 9 SCC 158 : (2007) 2 SCR 245 : (2007) 1 UJ 191
Customs (Compounding of Offences) Rules, 2005 — Rule 5Customs Act, 1962 — Section 135(1)
Supreme Court02 Feb 2007Disposed Of
National Institute of Technology and Others Vs Niraj Kumar Singh
Supreme Court Of India · AIR 2007 SC 1155 : (2007) AIRSCW 1169 : (2007) 1 AWC 897 Supp : (2007) 2 CHN 98 Supp : (2007) 3 JT 163 : (2007) 2 LLJ 23 : (2007) 3 MLJ 100 : (2007) 2 SCALE 525 : (2007) 2 SCC 481 : (2007) 1 SCC(L&S) 668 : (2007) 2 SCR 184 : (2007) 1 Supreme 900 : (2007)
Constitution of India, 1950 — Article 12, 14, 16, 16(2), 16(3)Contempt of Courts Act, 1971 — Section 12
Supreme Court02 Feb 2007Allowed
Commissioner of Customs (Port), Kolkata Vs J.K. Corporation Limited
Supreme Court Of India · (2007) AIRSCW 6012 : (2007) 208 ELT 485 : (2007) 3 JT 81 : (2007) 2 SCALE 459 : (2007) 9 SCC 401 : (2007) 2 SCR 196 : (2007) 5 Supreme 945
Customs Act, 1962 — Section 12, 156Customs Tariff Act, 1975 — Section 14, 14(1), 14(1A)Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 12, 4, 9, 9(1)
Supreme Court02 Feb 2007Dismissed
Hardev Singh Vs Gurmail Singh (Dead) by LRs.
Supreme Court Of India · AIR 2007 SC 1058 : (2007) AIRSCW 948 : (2007) 4 ALT 24 : (2007) 1 AWC 907 Supp : (2007) 3 CALLT 37 : (2007) 2 JCR 310 : (2007) 3 JT 56 : (2007) 4 LW 29 : (2007) 3 MLJ 44 : (2007) 146 PLR 813 : (2007) 2 SCALE 466 : (2007) 2 SCC 404 : (2007) 2 SCR 141 : (20
Transfer Of Property Act, 1882 — Section 41, 43, 47, 52Hindu Succession Act, 1956 — Section 14(1)Indian Contract Act, 1872 — Section 23
Supreme Court02 Feb 2007Dismissed
Pabbathi Venkataramaiah Chetty Vs Pabbathi N. Rathnamaiah Chetty and Others
Supreme Court Of India · AIR 2007 SC 2333 : (2007) AIRSCW 4038 : (2007) 4 ALD 76 : (2008) 2 ALT 6 : (2007) 2 AWC 1773 Supp : (2007) 3 MLJ 893 : (2007) 1 OLR 802 : (2007) 4 RLW 3183 : (2007) 2 SCALE 537 : (2007) 3 SCC 151 : (2007) 2 SCR 286 : (2007) 3 Supreme 336
Supreme Court01 Feb 2007Allowed
Tej Pal Singh Vs Union of India (UOI) and Others
Supreme Court Of India · (2008) 1 ALT 11 : (2007) 112 FLR 1032 : (2007) 1 LLJ 1044 : (2007) 2 SCALE 495 : (2007) 2 SCC 758 : (2007) 1 SCC(L&S) 749 : (2007) 3 SCR 138 : (2007) 3 SLJ 120
Constitution of India, 1950 — Article 226
Supreme Court01 Feb 2007Dismissed
National Insurance Co. Ltd. Vs Mam Chand and Another
Supreme Court Of India · (2007) 2 ACC 381 : (2007) ACJ 881 : (2007) AIRSCW 1052 : (2007) 3 ALLMR 833 : (2007) 4 ALT 13 : (2007) 3 JT 214 : (2007) 4 LW 44 : (2007) 5 MLJ 434 : (2007) 147 PLR 14 : (2007) 2 SCALE 428 : (2007) 3 SCC 691 : (2007) 2 SCR 111 : (2007) 1 Supreme 1010
Motor Vehicles Act, 1988 — Section 166