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Supreme Court Of India judgments, 2007

1,482 judgments · page 28 of 75

Supreme Court20 Aug 2007Disposed Of

Prestige Lights Ltd. Vs State Bank of India

Supreme Court Of India · (2007) 4 AWC 3761 Supp : (2007) 4 BC 240 : (2007) 139 CompCas 169 : (2007) 3 CompLJ 547 : (2007) 4 CTC 727 : (2007) 10 JT 218 : (2007) 10 SCALE 131 : (2007) 8 SCC 449 : (2007) 78 SCL 467 : (2007) 9 SCR 112 : (2008) 2 UPLBEC 66

Constitution of India, 1950 — Article 12, 136, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(1), 13(2), 13(3A), 13(4)State Financial Co
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Supreme Court20 Aug 2007Allowed

National Insurance Co. Ltd. Vs Anjana Shyam and Others

Supreme Court Of India · (2007) ACJ 2129 : AIR 2007 SC 2870 : (2007) AIRSCW 5237 : (2007) 5 ALD 89 : (2007) 5 ALLMR 436 : (2008) 5 ALT 10 : (2007) 4 CTC 593 : (2008) 1 JCR 220 : (2007) 10 JT 209 : (2007) 3 KLT 993 : (2008) 1 LW 878 : (2007) 6 MhLj 525 : (2007) 5 MLJ 235 : (2008)

Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 147(2), 149
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Supreme Court20 Aug 2007Allowed

Ramdas Shivram Sattur Vs Rameshchandra Popatlal Shah and Others

Supreme Court Of India · AIR 2007 SC 3018 : (2007) AIRSCW 5476 : (2007) 6 ALLMR 495 : (2007) 4 AWC 3770 Supp : (2007) 4 JCR 87 : (2007) 10 JT 284 : (2008) 2 MhLj 7 : (2008) 1 MLJ 1051 : (2008) MPLJ 458 : (2007) 103 RD 544 : (2007) 10 SCALE 125 : (2007) 8 SCC 400 : (2007) 9 SCR 10

Bombay High Court (Appellate Side) Rules, 1960 — Rule 6(id)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2), Order 41 Rule 19, 100Limitation Act, 1963 — Section 5
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Supreme Court20 Aug 2007Dismissed

Jesu Asir Singh and Others Vs State through Inspector of Police

Supreme Court Of India · (2007) 3 ACR 3365 : AIR 2007 SC 3015 : (2007) AIRSCW 5472 : (2007) CriLJ 4310 : (2007) 10 JT 262 : (2008) 39 OCR 124 : (2008) 1 RLW 489 : (2007) 10 SCALE 110 : (2007) 9 SCR 92 : (2007) 5 Supreme 836

Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104, 109, 302, 341
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Supreme Court17 Aug 2007Allowed

Central Power Distribution Co. and Others Vs Central Electricity Regulatory Commission and Another

Supreme Court Of India · AIR 2007 SC 2912 : (2007) AIRSCW 5303 : (2007) 2 BLJR 2461 : (2007) 10 JT 238 : (2007) 10 SCALE 72 : (2007) 8 SCC 197 : (2007) 8 SCR 1064 : (2007) 5 Supreme 864

Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading License and other related matters) Regulations, 2004 — Regulation 15Electricity Act, 2003 — Section 79(1)Electricity Regulato
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Supreme Court17 Aug 2007Allowed

Sukhram Vs State of Maharashtra

Supreme Court Of India · (2007) 3 ACR 3354 : AIR 2007 SC 3050 : (2007) AIRSCW 5520 : (2008) 1 ALD(Cri) 79 : (2008) 1 ALT(Cri) 159 : (2007) CriLJ 4327 : (2007) 2 DMC 348 : (2007) 10 JT 177 : (2007) 10 SCALE 60 : (2007) 7 SCC 502 : (2007) 10 SCR 44 : (2007) 5 Supreme 926

Criminal Procedure Code, 1973 (CrPC) — Section 161, 222, 313, 464(2)Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498ASupreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2
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Supreme Court17 Aug 2007Dismissed

Tax Recovery Officer, Central Range-1 Vs Custodian the Special Court (T.O.R.T.S) Act, 1992 and Others

Supreme Court Of India · AIR 2007 SC 2935 : (2007) AIRSCW 5333 : (2007) 4 BC 229 : (2007) 2 BLJR 2484 : (2007) 5 CompLJ 11 : (2007) 211 CTR 369 : (2007) 293 ITR 369 : (2007) 10 JT 188 : (2007) 10 SCALE 81 : (2007) 7 SCC 461 : (2008) 82 SCL 3 : (2007) 9 SCR 1051 : (2007) 5 Supreme

Special Courts (Trial Of Offences Relating To Transactions In Securities) Act, 1992 — Section 3, 3(2), 3(3), 3(4), 9A(1), 9A(1)(a), 9A(2), 9A(3), 10, 11, 11(1), 11(2), 13Income Tax Act, 1961 — Section 222, 226, 226(4)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 32
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Supreme Court17 Aug 2007Dismissed

Gafar and Others Vs Moradabad Development Authority and Another

Supreme Court Of India · (2007) 4 AWC 3522 Supp : (2007) 4 CTC 601 : (2007) 10 JT 196 : (2008) 1 LW 174 : (2007) 6 MLJ 662 : (2007) 103 RD 539 : (2007) 10 SCALE 89 : (2007) 7 SCC 614 : (2007) 9 SCR 32 : (2008) 1 UPLBEC 433

Constitution of India, 1950 — Article 133, 136Land Acquisition Act, 1894 — Section 11(2), 11(3), 17(1), 18, 25
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Supreme Court17 Aug 2007Dismissed

C.B.I. Vs Pradeep Bhalchandra Sawant and Another

Supreme Court Of India · (2007) AIRSCW 5887 : (2008) 105 CLT 137 : (2007) CriLJ 4708 : (2008) 2 JCR 121 : (2007) 10 JT 527 : (2008) 1 LW(Cri) 395 : (2007) 10 SCALE 69 : (2007) 7 SCC 344 : (2007) 8 SCR 1077 : (2007) 5 Supreme 889

Maharashtra Control of Organised Crime Act, 1999 — Section 2(1)(a)(d), 24, 3, 3(2), 3(3)Prevention of Corruption Act, 1988 — Section 13(1)(d), 7
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Supreme Court17 Aug 2007Disposed Of

Pradeep Kumar @ Pradeep Kumar Verma Vs State of Bihar and Another

Supreme Court Of India · (2007) 3 ACR 3347 : AIR 2007 SC 3059 : (2007) AIRSCW 5532 : (2008) 1 ALD(Cri) 87 : (2008) 2 ALT(Cri) 445 : (2007) 2 BLJR 2536 : (2008) 105 CLT 1 : (2007) CriLJ 4333 : (2007) 10 JT 246 : (2007) 4 KLT 41 : (2008) 2 LW(Cri) 894 : (2007) 10 SCALE 97 : (2007)

Criminal Procedure Code, 1973 (CrPC) — Section 164, 227Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 361, 375, 376, 405, 406
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Supreme Court16 Aug 2007Dismissed

Hindustan Coca Cola Beverage Pvt. Ltd. Vs Commissioner of Income Tax

Supreme Court Of India · AIR 2007 SC 2930 : (2007) AIRSCW 5326 : (2007) 211 CTR 545 : (2007) 293 ITR 226 : (2007) 10 JT 169 : (2007) 10 SCALE 29 : (2007) 8 SCC 463 : (2007) 8 SCR 1046 : (2007) 5 Supreme 886 : (2007) 163 TAXMAN 355

Income Tax Act, 1961 — Section 194C, 194I, 201(1), 201(1A), 254(2)
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Supreme Court14 Aug 2007Disposed Of

Lt. Governor of Delhi and Others Vs V.K. Sodhi and Others

Supreme Court Of India · AIR 2007 SC 2885 : (2007) AIRSCW 5268 : (2007) 10 JT 137 : (2007) 4 LW 1031 : (2008) 1 MLJ 902 : (2007) 10 SCALE 41 : (2007) 8 SCR 1027 : (2007) 5 Supreme 909

Constitution of India, 1950 — Article 12, 226Societies Registration Act, 1860 — Section 13, 14State Council of Educational Research and Training Rules and Regulation — Regulation 67
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Supreme Court14 Aug 2007Allowed

District Red Cross Society Vs Babita Arora and Others

Supreme Court Of India · AIR 2007 SC 2879 : (2007) AIRSCW 5260 : (2007) 5 ALLMR 470 : (2007) 4 AWC 3720 Supp : (2007) 114 FLR 1040 : (2007) 4 JCR 76 : (2007) 10 JT 161 : (2007) 4 KLT 279 : (2007) 6 MhLj 544 : (2007) MPLJ 426 : (2008) 1 RLW 445 : (2007) 10 SCALE 22 : (2007) 2 SCC(

Industrial Disputes Act, 1947 — Section 10(1), 2, 25F, 25FF, 25FFF
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